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State of Telangana - Section

Section 7 in Telangana State Electricity Regulatory Commission (Forecasting, Scheduling, Deviation Settlement and Related Matters for Solar and Wind Generation Sources) Regulations, 2018

7. To address the above problems, Forum of Regulators (FOR) the apex body of regulators under section 166 (2) of the Act, 2003 has made available a model regulations on forecasting, scheduling, deviation settlement and related matters of solar and wind generation sources and circulated the same to the Electricity Regulatory Commissions of all the States and Union Territories.