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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(vi) in Bihar Street Vendors (Protection of livelihood and regulation of Street Vending) Schemes 2017

(vi)New Street vendor who wish to carry on street vending during the intervening period of two surveys, has to apply through Town Vending Committee for the Identity card and vending certificate.