Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26] [Entire Act]

Union of India - Subsection

Section 26(3) in National Institute of Fashion Technology Statutes, 2020

(3)The Head of the department of academic administration shall perform such other duties as may be assigned to him by the Director General.