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[Cites 0, Cited by 0] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(ii) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

(ii)evacuation or degassing of transport vessels used for flammable, toxic or corrosive gases shall be carried out at a gas tanker degassing station or licensed premises equipped with degassing or evacuation facilities approved by Chief Controller;