Bombay High Court
Mr. Lenin Alvares Since Deceased Thr. ... vs Mr. Subhas John Paul Alvares And Ors on 18 March, 2019
Author: K.K. Tated
Bench: K.K. Tated
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
CIVIL APPLICATION IN FA NO. 4913 OF 2016
In
FIRST APPEAL STAMP NO. 14609 OF 2016
Mr. Lenin Alvares Since Deceased Thr. Lrs. ....Applicant
1a.pamela Alvares
V/S
Mr. Subhas John Paul Alvares And Ors. ....Respondent
WITH CIVIL APPLICATION IN FA NO. 4914 OF 2016 In FIRST APPEAL LODGING NO . 14609 OF 2016 Mr. Lenin Alvares Since Deceased Thr. Lrs. ....Applicant 1a.pamela Alvares V/S Mr. Subhas John Paul Alvares And Ors. ....Respondent WITH CIVIL APPLICATION IN FA NO. 3963 OF 2018 In FIRST APPEAL LODGING NO . 14609 OF 2016 Mr. Lenin Alvares Since Deceased Thr. Lrs. ....Applicant 1a.pamela Alvares V/S Mr. Subhas John Paul Alvares And Ors. ....Respondent Adv. Dhananjay B. Deshmukh i/b Nigel Quraishy Adv. For Applicant Mr. Denzil D\'mello for Respondent no. 2 Page 1/2 ::: Uploaded on - 19/03/2019 ::: Downloaded on - 20/03/2019 01:32:30 ::: Mr. Yash Jain i/b Halai & Co. Adv. for Respondent No. 1 CORAM : K.K. TATED, J DATE : 18th March, 2019 P.C. :
Stand over to 29/03/2019.
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 19/03/2019 ::: Downloaded on - 20/03/2019 01:32:30 :::