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Bombay High Court

Mr. Lenin Alvares Since Deceased Thr. ... vs Mr. Subhas John Paul Alvares And Ors on 18 March, 2019

Author: K.K. Tated

Bench: K.K. Tated

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

       CIVIL APPLICATION IN FA NO. 4913 OF 2016
                          In
        FIRST APPEAL STAMP NO. 14609 OF 2016

 Mr. Lenin Alvares Since Deceased Thr. Lrs.           ....Applicant
 1a.pamela Alvares
             V/S
 Mr. Subhas John Paul Alvares And Ors.             ....Respondent

WITH CIVIL APPLICATION IN FA NO. 4914 OF 2016 In FIRST APPEAL LODGING NO . 14609 OF 2016 Mr. Lenin Alvares Since Deceased Thr. Lrs. ....Applicant 1a.pamela Alvares V/S Mr. Subhas John Paul Alvares And Ors. ....Respondent WITH CIVIL APPLICATION IN FA NO. 3963 OF 2018 In FIRST APPEAL LODGING NO . 14609 OF 2016 Mr. Lenin Alvares Since Deceased Thr. Lrs. ....Applicant 1a.pamela Alvares V/S Mr. Subhas John Paul Alvares And Ors. ....Respondent Adv. Dhananjay B. Deshmukh i/b Nigel Quraishy Adv. For Applicant Mr. Denzil D\'mello for Respondent no. 2 Page 1/2 ::: Uploaded on - 19/03/2019 ::: Downloaded on - 20/03/2019 01:32:30 ::: Mr. Yash Jain i/b Halai & Co. Adv. for Respondent No. 1 CORAM : K.K. TATED, J DATE : 18th March, 2019 P.C. :

Stand over to 29/03/2019.
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 19/03/2019 ::: Downloaded on - 20/03/2019 01:32:30 :::