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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Rajasthan - Subsection

Section 41(2) in The Rajasthan Municipal Service Rules, 1963

(2)The relative seniority as between persons in each grade shall be determined on the basis at their:-
(a)length of service in each grade completed by the incumbent on 31-3-1960.
(b)age where two employees joined the cadre on the same date, a person order in age shall be placed senior.