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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(2)(a) in Rajasthan Tourist Assistance Force Regulations, 2013

(a)The TAF personnel shall abide by the directions given by the immediate superior to him at the tourist destination where they are deployed by the Deputy Director (TAF). The hierarchy of the TAF personnel at a tourist destination shall be as follows:-