Section 38(1) in Sher-I-Kashmir Universities of Agricultural Sciences and Technology Act, 1982
(1)The board shall constitute a Finance Committee, consisting of-(i)The Vice-Chancellor (ex-officio Chairman);(ii)Financial Adviser;(iii)Two Secretaries to Government to be nominated by the Government;(iv)Director Research/Director Extension Education/Director Resident Instruction (one Director by rotation every year to be nominated by the Vice-Chancellor);(v)One nominee of the Board who should be the non-official member of the Board ;(vi)Comptroller shall be the ex-officio Secretary of the Committee.
