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[Cites 0, Cited by 0] [Section 66(2)] [Section 66] [Entire Act]

State of Tamilnadu - Subsection

Section 66(2)(a) in Tamil Nadu Co-operative Societies Rules, 1988

(a)An advisory body shall consist of five members of the society elected from among themselves by the members of the society within the area served by the branch or unit: