Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(12)] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(12)(ii) in The United Provinces Excise Act, 1910

(ii)[ ***] [Omitted by U.P. Act No. 4 of 2018, dated 5.1.2018]