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[Cites 0, Cited by 0] [Section 102E] [Entire Act]

Union of India - Subsection

Section 102E(3) in The Indian Post Office Rules, 1933

(3)In addition to postage, registration fee, insurance fee where leviable, the sender of the postal article intended to be transmitted by post as an electronic Value Payable Postal article shall be required to pay an additional fee of rupees fifteen per article which will not be refundable in any case.