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Union of India - Section

Section 102E in The Indian Post Office Rules, 1933

102E.

(1)Every postal article intended to be transmitted by post as an electronic Value Payable article shall be presented at the post office. The senders of the article intended to be transmitted by post shall write clearly on the face of the article itself -
(a)In the upper left hand corner - the letters "e-VP" followed by an entry, in figure and words of the amount of remittance to himself, and
(b)In the lower left hand corner his own name and full address.
(2)There should not be any cutting, over writing erasing in the amount of remittance written on the article.
(3)In addition to postage, registration fee, insurance fee where leviable, the sender of the postal article intended to be transmitted by post as an electronic Value Payable Postal article shall be required to pay an additional fee of rupees fifteen per article which will not be refundable in any case.