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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Uttar Pradesh - Subsection

Section 16(4) in The U.P. Industries Department (Directorate of Handloom and Textiles) Subordinate Service Rules, 1992

(4)The Commission shall prepare a list of candidates in order of their proficiency as disclosed by the marks obtained by each candidate for the written examination and recommended such number of candidates as they consider at appointment. If two or more candidates obtain equal marks in the written examination, the Commission shall arrange their names in order of merit on the basis of their general suitability for the Service. The number of the names in the list shall be larger (but not larger by more than 25 per cent) than the number of vacancies. The Commission shall forward the list to the appointing authority.