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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Kerala - Subsection

Section 4(7) in Kerala Captive Elephants (Management and Maintenance) Rules, 2012

(7)The owner shall arrange for medical check-up of the mahout responsible for upkeep of the elephant at least once in a year to ensure that he does not have any diseases which may infect the elephant.