Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Rajasthan - Subsection Section 6(3) in The Rajasthan Public Trust Rules, 1962 (3)[xxx] [Deleted by Notification No. F5 (13) Dev/95. Dated 28.02.1997. Published in Rajasthan Gazzete Exty. Pt. IV-C(1) dated 17.03.1997. p. 271]
