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[Cites 0, Cited by 0] [Section 124] [Entire Act]

State of Maharashtra - Subsection

Section 124(1) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(1)To assist the Vice-Chancellor in implementing the provisions of sub-section (9) of section 18, the Vice-Chancellor shall appoint a committee known as the "Students' Welfare Committee" consisting of the following members, viz. :-
(i)The Director of Instruction.
(ii)The Deans of the-Faculties.
(iii)The Associate Dean/s of the Colleges.
(iv)Medical Officer of the University nominated by Vice-Chancellor.
(v)Chief Rector/Rector/Warden of all the hostels of the University.
(vi)The Director of Students' Welfare.
The Director of Instruction shall be the Chairman of the above committee.The Director of Students' Welfare shall act as the Secretary of the committee.