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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(1) in Deputy Ministers Free Rail Travel (Concession) Rules, 1988

(1)Any Deputy Minister/Chief Parliamentary Secretary/Parliamentary Secretary or his/her spouse intending to undertake a journey, shall present the coupon books to the Railway Booking Clerk without detaching any coupon therefrom. In no circumstances loose Coupons shall be accepted by the Railway Booking Clerk.