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State of West Bengal - Section

Section 39 in West Bengal Electrical Licensing Rules, 2017

39. Form of Contractor's License.

(1)The Electrical Contractor's License shall be in Form E and the grant of License is subject to the conditions as set out therein.
(2)Size and Format of Form-E may be varied in case of Computer printing or in the form of displayable identity (ID) card as decided by the Licensing Board.