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[Cites 0, Cited by 0] [Section 75] [Entire Act]

Bengal Presidency - Subsection

Section 75(a) in Police Regulations, Bengal , 1943

(a)Early in January the Superintendent shall submit to the Deputy Inspector-General a confidential report in B. P. Form No. 1 on each Additional, Assistant or Deputy Superintendent who has served under him during all or part of the previous year.