Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 429] [Entire Act] State of Kerala - Subsection Section 429(d) in Kerala Municipality Act, 1994 (d)lower an enclosing wall or fence which by reason of its height and situation obstructs the view of the traffic so as to cause danger.
