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[Cites 0, Cited by 0] [Section 73(2)] [Section 73] [Entire Act]

Union of India - Subsection

Section 73(2)(a) in Pension Fund Regulatory and Development Authority (Employees Service) Regulations, 2015

(a)He takes due care that the performance of his duty is not affected in any way by the influence of any intoxicating drink or drug;