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Bombay High Court

M/S. Ajmera Housing Corporation And Anr vs The Income Tax Settlement Commission ... on 1 September, 2023

Bench: K.R. Shriram, Neela Kedar Gokhale

                                                                   Board Sr.No.:-214

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                   WRIT PETITION NO. 2 OF 2012

 M/s. Ajmera Housing Corporation And Anr. ....PETITIONER
            V/S
 The Income Tax Settlement Commission And....RESPONDENT

Ors.

WITH WRIT PETITION NO. 13 OF 2012 Smt. Jyotiben N. Ajmera ....PETITIONER V/S The Income Tax Settlement Commission And....RESPONDENT Ors.

WITH WRIT PETITION NO. 10 OF 2012 Shailesh B. Ajmera ....PETITIONER V/S The Income Tax Settlement Commission And....RESPONDENT 2 Ors.

WITH WRIT PETITION NO. 11 OF 2012 Chhotalal S. Ajmera ....PETITIONER V/S The Income Tax Settlement Commission And....RESPONDENT Ors.

WITH WRIT PETITION NO. 12 OF 2012 Shashikant S. Ajmera ....PETITIONER V/S The Income Tax Settlement Commission And....RESPONDENT 2 Ors.

WITH WRIT PETITION NO. 15 OF 2012 Rajnikant S. Ajmera (huf) ....PETITIONER V/S The Income Tax Settlement Commission And....RESPONDENT 2 Ors.

WITH WRIT PETITION NO. 18 OF 2012 Natwarlal S. Ajmera ....PETITIONER V/S The Income Tax Settlement Commission And....RESPONDENT Ors.

WITH WRIT PETITION NO. 21 OF 2012 Jayant S. Ajmera ....PETITIONER V/S The Income Tax Settlement Commission And....RESPONDENT 2 Ors.

WITH WRIT PETITION NO. 22 OF 2012 Page 2/6 ::: Uploaded on - 01/09/2023 ::: Downloaded on - 02/09/2023 08:33:40 ::: Smt. Bhanumati C. Ajmera ....PETITIONER V/S The Income Tax Settlement Commission And....RESPONDENT Ors.

WITH WRIT PETITION NO. 3 OF 2012 M/s. Vijaynagar Corporation And Anr. ....PETITIONER V/S The Income Tax Settlement Commission And....RESPONDENT 2 Ors.

WITH WRIT PETITION NO. 4 OF 2012 M/s. Yogi Corporation And Anr. ....PETITIONER V/S The Income Tax Settlement Commission And....RESPONDENT 2 Ors.

WITH WRIT PETITION NO. 6 OF 2012 Shri Ishwarlal S. Ajmera ....PETITIONER V/S The Income Tax Settlement Commission And....RESPONDENT 2 Ors.

WITH WRIT PETITION NO. 8 OF 2012 Smt. Vimlaben B. Ajmera ....PETITIONER V/S The Income Tax Settlement Commission And 2 Page 3/6 ::: Uploaded on - 01/09/2023 ::: Downloaded on - 02/09/2023 08:33:40 ::: Ors.

WITH WRIT PETITION NO. 9 OF 2012 Kokilaben S. Ajmera ....PETITIONER V/S The Income Tax Settlement Commission And....RESPONDENT 2 Ors.

WITH WRIT PETITION NO. 5 OF 2012 M/s. Ajmera Housing Corporation And Anr. ....PETITIONER V/S The Income Tax Settlement Commission And....RESPONDENT 2 Ors.

WITH WRIT PETITION NO. 7 OF 2012 Chhotalal S. Ajmera ....PETITIONER V/S The Income Tax Settlement Commission And....RESPONDENT 2 Ors.

WITH WRIT PETITION NO. 14 OF 2012 Shashikant S. Ajmera (huf) ....PETITIONER V/S The Income Tax Settlement Commission And....RESPONDENT 2 Ors.

WITH ....RESPONDENT Page 4/6 ::: Uploaded on - 01/09/2023 ::: Downloaded on - 02/09/2023 08:33:40 ::: WRIT PETITION NO. 16 OF 2012 Ishwarlal S. Ajmera ....PETITIONER V/S The Income Tax Settlement Commission And....RESPONDENT Ors.

WITH WRIT PETITION NO. 17 OF 2012 Bhanumati C. Ajmera ....PETITIONER V/S The Income Tax Settlement Commission And....RESPONDENT 2 Ors.

WITH WRIT PETITION NO. 19 OF 2012 Rajnikant S. Ajmera ....PETITIONER V/S The Income Tax Settlement Commission And....RESPONDENT 2 Ors.

WITH WRIT PETITION NO. 20 OF 2012 Natwarlal S. Ajmera ....PETITIONER V/S The Income Tax Settlement Commission And....RESPONDENT 2 Ors.

Mr Vasanti B Patel for Petitioner Mr Suresh Kumar for Respondents CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & Page 5/6 ::: Uploaded on - 01/09/2023 ::: Downloaded on - 02/09/2023 08:33:40 ::: HON'BLE JUSTICE DR. NEELA KEDAR GOKHALE, JJ DATE : 1st September, 2023 P.C. :

S. O. to 06/10/2023 .

( ASSOCIATE ) Page 6/6 ::: Uploaded on - 01/09/2023 ::: Downloaded on - 02/09/2023 08:33:40 :::