Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 378(3)] [Section 378] [Entire Act]

State of West Bengal - Subsection

Section 378(3)(b) in West Bengal Municipal Act, 1993

(b)constituting the area specified in the notification or any part thereof as a notified area for the purposes of this Chapter.