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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Uttar Pradesh - Subsection

Section 19(2) in The U.P. Pravidhik Shiksha (Admission Conduct of Examinations and Conferment of Certificates and Diplomas) Regulations, 1992

(2)Sessional marks shall be awarded in the individual subject, theory or practical or project and communicated to the Board out of the total marks allotted to such subjects, theory or practical :Provided that this regulation shall not be applicable to the Secondary Technical Certificate Course :Provided further that sessional marks are being awarded on the basis of actual class work and attendance as a prerequisite of curriculum of courses of that class in order to appear in an examination under Regulations 4, 5, 6, and other relevant, as such candidate, without undergoing the term work and having obtained pass in individual subjects of that class towards sessionals, shall not be awarded any Diploma Certificate.