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[Cites 0, Cited by 0] [Section 104(8)] [Section 104] [Entire Act]

State of Tamilnadu - Subsection

Section 104(8)(b) in Tamil Nadu Co-operative Societies Rules, 1988

(b)The order of the Registrar shall state whether the inquiry is to be held or inspection or investigation be made into any specific allegation or any particular aspect of the working of the society or otherwise.