Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Uttar Pradesh - Subsection Section 1(4) in The U.P. Electricity Supply (Consumers) Regulations, 1984 (4)The conditions of supply enforced by the Board with effect from September 1, 1966, as amended from time to time shall stand replaced by these Regulations made hereunder.
