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State of Uttar Pradesh - Section

Section 1 in The U.P. Electricity Supply (Consumers) Regulations, 1984

1. Short title, commencement and extent.

(1)These Regulations may be called the U.P. Electricity Supply (Consumers) Regulations, 1984.
(2)They shall come into force with immediate effect.
(3)Unless otherwise provided in any individual contract, all the provisions of these Regulations shall apply to all kinds of electrical supply to all classes of consumers as if they were part of contract between the Board and the Consumer.
(4)The conditions of supply enforced by the Board with effect from September 1, 1966, as amended from time to time shall stand replaced by these Regulations made hereunder.