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State of West Bengal - Section

Section 18 in West Bengal Electrical Licensing Rules, 2017

18. Production of Workmen's Permits (W.P.) for inspection and verification.

- The Secretary may require production of permits for inspection and verification and in case of mutilation and/or defacement of or un-authorised entry therein, the same may be placed before the Board with a report for action as the Board may deem fit.