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State of Andhra Pradesh - Section

Section 190 in Andhra Pradesh Panchayat Raj Act, 1994

190. Rules for conduct of business at meetings.

- Every [Zilla Praja Parishad] [Substituted 'Zilla Parishad' by Act No. 41 of 2006, dated 23.9.2006.] or a Standing Committee thereof shall in regard to the conduct of business at its meetings follow such rules as may be prescribed.