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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Bihar - Subsection

Section 4(a) in Bihar District Ayush Medical/State Ayush Medical Service (Appointment on Regular/Contract basis and service conditions) Rules, 2010

(a)All doctors working in Additional Primary Health Centre, Primary Health Centre and State Dispensary (Ayurved, Unani & Homoeopathic) shall be in District Ayush Medical Cadre. All Doctors working in Referral Hospital, Sub- Divisional Hospital, Sadar Hospital, Hospitals of Medical Colleges of Ayush sector. State Ayurved & Unani Pharmacy and research unit, Doctors of State Ayush Medical Service