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[Cites 0, Cited by 0] [Section 76(6)] [Section 76] [Entire Act]

State of Assam - Subsection

Section 76(6)(a) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(a)The builder submits detailed calculations of structural design along with copies of structural drawings and specifications certified by the structural engineering consultants;