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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(vii) in "Sports Authority" (Procedure for Allotment of Sports Stadia for Sporting and Non-Sporting Activities) Rules, 2012

(vii)The terms and conditions for utilization of Stadia for Sporting and Non-Sporting Events shall apply to the Stadia situated at Hyderabad, Secunderabad and in Ranga Reddy District, under the control of Sports Authority of Andhra Pradesh and the stadia in Districts under the control of District Sports Authority concerned.