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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of West Bengal - Subsection

Section 15(4) in West Bengal Private Security Agencies (Regulation) Rules, 2007

(4)Every private security guard and Supervisor while on security duty will wear and display photo identity card issued under section 17 of the Act, on the outermost garment above waist level on his person in a conspicuous manner.Form I(See rule 3)Form for verification of Antecedents of Applicant
Thumb Impression of theApplicant............................................Signature of theApplicant........................................... {|
Passport size recent photograph attested byClass I/Gr. A GazettedOfficer
|-||}
For official use only
Form number Name of the Police station sent for policeverification date
     
Please read the instructions carefully before filling the form. Please fill in BLOCK LETTERS : (CAUTION : Please furnish correct information. Furnishing of incorrect information or suppression of any factual information in the form will render the candidate unsuitable for grant of license)