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State of West Bengal - Section

Section 15 in West Bengal Private Security Agencies (Regulation) Rules, 2007

15. Other conditions

.— (1) Every Agency shall issue and make it obligatory for its security guards to put on :(a)an arm badge distinguishing the Agency;(b)shoulder or chest badge to indicate his position in the organization;(c)whistle attached to the whistle cord and to be kept in the left pocket;(d)shoes with eyelet and laces;(e)a headgear which may also carry the distinguishing mark of the Agency.
(2)The clothes worm by the private security guard and Supervisor while on duty shall be such that they do not hamper in his efficient performance. In particular they will neither be too tight nor too loose as to obstruct movement or bending of limbs.
(3)Every private security guard and Supervisor will carry a notebook and a writing instrument with him.
(4)Every private security guard and Supervisor while on security duty will wear and display photo identity card issued under section 17 of the Act, on the outermost garment above waist level on his person in a conspicuous manner.Form I(See rule 3)Form for verification of Antecedents of Applicant
Thumb Impression of theApplicant............................................Signature of theApplicant........................................... {|
Passport size recent photograph attested byClass I/Gr. A GazettedOfficer
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For official use only
Form number Name of the Police station sent for policeverification date
     
Please read the instructions carefully before filling the form. Please fill in BLOCK LETTERS : (CAUTION : Please furnish correct information. Furnishing of incorrect information or suppression of any factual information in the form will render the candidate unsuitable for grant of license)