Himachal Pradesh High Court
Rajnish Bansal vs . Mohd. Iqbal & Anr. on 22 April, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Rajnish Bansal Vs. Mohd. Iqbal & Anr.
Cr.MMO No. 467 of 2018 .
22.04.2022 Present: Mr. Rahul Gathania, Advocate, vice Mr. Sanjeev Sood, Advocate, for the petitioner.
Mr. Abhishek Verma, Advocate, vice Mr. Imran Khan, Advocate, for respondent No.1.
Mr. Hemant Vaid, Additional Advocate General, for respondent No.2-State.
Cr.MMO No. 467 of 2018 Today original counsel for private parties are not available due to sudden demise of Sh.Ashok Pathania, Advocate, therefore, on request made on behalf of learned counsel appearing on behalf of private parties, matter is adjourned.
List after four weeks.
(Vivek Singh Thakur), Judge.
22nd April, 2022 (shivender) ::: Downloaded on - 22/04/2022 20:10:32 :::CIS .
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