Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 50(17)] [Section 50] [Entire Act]

State of Goa - Subsection

Section 50(17)(b) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(b)Statement of the candidate countersigned by the Supervisor and the Deputy Conductor.