Section 111(1)(iii) in The Delhi Co-Operative Societies Act, 2003

[Cites 0, Cited by 0] [Section 111(1)] [Section 111] [Entire Act]

NCT Delhi - Subsection

Section 111(1)(iii) in The Delhi Co-Operative Societies Act, 2003

(iii)the Deputy Registrars, Assistant Registrars and the Recovery Officer appointed under section 3 of this Act shall have and exercise all powers and perform all the duties of the Assistant Collector Grade I; and

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NCT Delhi - Subsection

Section 111(1)(iii) in The Delhi Co-Operative Societies Act, 2003