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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Punjab - Subsection

Section 13(3) in Punjab State Electricity Regulatory Commission (Open Access) Regulations, 2005

(3)The application shall be accompanied by a non-refundable application free of Rs. 10,000 payable in the name and in the manner laid down in the guidelines issued by the State Load Despatch Center; and