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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Assam - Subsection

Section 20(1)(c) in The Assam Cinemas (Regulation) Rules, 1960

(c)The officers of competent jurisdiction of the Department of Public Health, Public Works and Electricity for the purpose of seeing that the provisions of these Rules are being duly observed; and