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[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

State of Uttarakhand - Subsection

Section 37(2)(iii) in Uttaranchal School Education Act, 2006

(iii)three experts nominated by the District Education Officer from persons not belonging to the district in which the institution is situated, out of the panel of names prepared under this section.