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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Kerala - Subsection

Section 33(1) in Kerala Agricultural University Act, 1971

(1)The Librarian shall be appointed by the Executive Committee in accordance with the Statutes and shall be responsible to that Committee for the purchase, cataloguing, maintenance, issue and receipt of books and journals and for all other matters concerning the library.