Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Kerala - Section

Section 33 in Kerala Agricultural University Act, 1971

33. The Librarian.

(1)The Librarian shall be appointed by the Executive Committee in accordance with the Statutes and shall be responsible to that Committee for the purchase, cataloguing, maintenance, issue and receipt of books and journals and for all other matters concerning the library.
(2)The salary and allowances and other condition of service of the Librarian shall be such as may be prescribed.