Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 65(3)] [Section 65] [Entire Act] State of Jharkhand - Subsection Section 65(3)(vii) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017 (vii)Prepare rehabilitation plans keeping in mind the nature of the offence and the personality traits of the child;