Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Haryana - Subsection

Section 5(iii) in Haryana State Central Co-operative Bank's Staff Service (Common Cadre) Rules, 1975

(iii)The service would comprise of the temporary employees and the permanent employees. Temporary employee means in employee who has been appointed for a limited period or work which is essentially of a temporary nature.