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[Cites 0, Cited by 0] [Section 90] [Entire Act]

State of Rajasthan - Subsection

Section 90(2) in The Rajasthan Financial Corporation (Staff) Regulations, 1958

(2)An employee may not be paid travelling allowance on the basis of journey in a highest class unless he is specifically, authorised to travel in a higher class by the Managing Director in the interest of the Corporation.