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[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 6(3)(ii) in Indira Gandhi Technological and The Medical Sciences University Act, 2012

(ii)The appointment, qualification and emoluments and teacher-student ratio shall as per the guidelines of the University Grants Commission and specific councils.