Bombay High Court
S.B. Tayade Country Liquor Thr. ... vs Collector, Amravati And Another on 13 November, 2019
Bench: R.K.Deshpande, Milind N. Jadhav
1.wp.3150-17 (173)-Judg. 1/180
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR.
WRIT PETITION NO. 3150 OF 2017
PETITIONERS :- 1. Amrut Bar & Restaurant, Nakadongari,
Tah. Tumsar, Dist. Bhandara,
Through its Proprietor,
Shri Anandkishor S/o Harishchandra
Jaiswal,
Aged about 60 years, Occ. Business,
R/o. Nakadongari, Tah. Tumsar, Dist.
Bhandara.
2. Hotel Anand Bar & Restaurant,
Gobarwahi, Tah. Tumsar, Dist. Bhandara.
Through its Proprietor
Shri Anandkishor S/o Harishchandra
Jaiswal,
Aged about 60 years, Occ. Business,
R/o. Nakadongari, Tah.Tumsar, Dist.
Bhandara.
3. Apna Bar & Restaurant, Gondekhari,
Tah. Tumsar, Dist. Bhandara,
Through its Proprietor
Smt. Shilpa W/o Nilesh Ukey,
Aged about 30 years, Occ. Business,
R/o. Binaki, Tah. Tumsar, Dist. Bhandara.
4. Abhinandan Bar & Restaurant, Sihora,
Tah. Tumsar, Dist. Bhandara,
Through its Proprietor
Smt. Durgeshwari Wd/o Jaglal Jaiswal,
Aged about 83 years, Occ. Business,
R/o. Sihora, Tah. Tumsar, Dist. Bhandara.
5. M/s Suryakant Jaiswal Country Liquor
Shop, Sihora, Tah. Tumsar, Dist.
Bhandara,
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Through its Proprietor,
Shri Suryakant S/o Jaglal Jaiswal,
Aged about 53 years, Occ. Business,
R/o. Sihora, Tah. Tumsar, Dist. Bhandara.
6. Hotel Johnson & Wine Bar, Tumsar,
Tah. Tumsar, Dist. Bhandara,
Through its Proprietor,
Smt. Chandrajyoti W/o Rajendra Jaiswal,
Aged about 50 years, Occ. Business,
R/o. Wardha, Tah. & Dist. Wardha.
7. Hotel Jaiswal & Wine Bar, Bapera,
Tah. Tumsar, Dist. Bhandara,
Through its Proprietor,
Shri Ranjit S/o Ramkishor Jaiswal,
Aged about 50, Occ. Business,
R/o. Bapera, Tah. Tumsar, Dist.
Bhandara.
8. M/s R. R. Jaiswal Country Liquor Shop,
Bapera, Tah. Tumsar, Dist. Bhandara,
Through its Proprietor,
Shri Ranjit S/o Ramkishor Jaiswal,
Aged about 50, Occ. Business,
R/o. Bapera, Tah.Tumsar,Dist. Bhandara.
9. M/s Patre Brothers Country Liquor Shop,
Gondekhari, Tah. Tumsar, Dist. Bhandara,
Through its Partner,
Shri Kamlesh S/o Surajlal Patre,
Aged about 31, Occ. Business,
R/o. Sihora, Tah. Tumsar, Dist. Bhandara.
10. Shivani Bar & Restaurant, Gondekhari,
Tah.Tumsar, Dist. Bhandara,
Through its Proprietor,
Smt. Prabha W/o Limba Sharnagat,
Aged about 50 yrs, Occ. Business,
R/o. Gondekhari, Tah. Tumsar, Dist.
Bhandara.
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...VERSUS...
RESPONDENTS :- 1. State of Maharashtra,
Through its Secretary, Department
of Excise, Mantralaya Mumbai 4000 32.
2. The Commissioner, State Excise,
Mumbai.
3. The Collector, Bhandara.
4. Sub Divisional Engineer,
Public Works Department, Bhandara.
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Mr. K. S. Motwani, counsel for the petitioners.
Mr. A. S. Fulzele, A.G.P. for the respondents.
--------------------------------------------------------------------------------------------
AND
WRIT PETITION NO. 3149 OF 2017
PETITIONERS :- 1. Shanti Hotel and Wine Bar, Warthi,
Tah. Mohadi, Dist. Bhandara,
Through its Proprietor,
Smt. Laxmibai W/o Raju Gaudshalwar,
Aged about 32 years, Occ. Business,
R/o. Mohadi, Tah. Mohadi, Dist.
Bhandara
2. Shanti Beer and Wine Shoppee, Warthi,
Tah. Mohadi, Dist. Bhandara.
Through its Proprietor
Shri Sandeep S/o Raju Gaudshalwar,
Aged about 32 years, Occ. Business,
R/o. Mohadi, Tah.Mohadi, Dist. Bhandara
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3. Laxmi Wine Bar, Mohadi,
Tah. Mohadi, Dist. Bhandara,
Through its Proprietor
Pandurang S/o Vyankatrao Merfullwar,
Aged about 54 years, Occ. Business,
R/o. Indira Nagar, Tumsar, Tah. Tumsar,
Dist. Bhandara.
4. Vyankat Laxmi Hotel and Bar, Mangli,
Tah. Tumsar, Dist. Bhandara,
Through its Proprietor
Smt. Shweta W/o Shriniwas Battinwar,
Aged about 54 years, Occ. Business,
R/o. Tumsar, Tah.Tumsar, Dist. Bhandara.
5. M/s Ramabai Benimadhav Talmale,
Country Liquor Shop, Tumsar,
Tah. Tumsar, Dist. Bhandara, Through
Shri Hemraj S/o Benimadhav Talmale,
Aged about 45 years, Occ. Business,
R/o. Shreeram Nagar, Tumsar,
Tah. Tumsar, Dist. Bhandara.
6. Urvashi Hotel & Bar, Mangli,
Tah. Tumsar, Dist. Bhandara,
Through its Proprietor,
Shri Pandurang S/o Vyankatrao
Merfullwar,
Aged about 54 years, Occ. Business,
R/o. Indira Nagar, Tumsar, Tah. Tumsar,
Dist. Bhandara.
7. Vyankteshwara Beer & Wine Shoppe,
Tumsar, Tah. Tumsar, Dist. Bhandara,
Through its Proprietor,
Shri Shriniwas S/o Vyankatrao
Merfullwar,
Aged about 38, Occ. Business,
R/o. Indira Nagar, Tumsar, Tah. Tumsar,
Dist. Bhandara.
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8. Sagata Hotel and Bar, Warthi, Tah.
Mohadi, Dist. Bhandara,
Through its Proprietor,
Shri Ashish S/o Raghunath Fulsunghe,
Aged about 39, Occ. Business,
R/o. Gandhi Ward, Warthi, Tah.Mohadi,
Dist. Bhandara.
...VERSUS...
RESPONDENTS :- 1. State of Maharashtra,
Through its Secretary, Department
of Excise, Mantralaya Mumbai 400 032
2. The Commissioner, State Excise,
Mumbai.
3. The Collector, Bhandara.
4. The Sub Divisional Engineer,
Public Works Department, Bhandara.
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Mr. K. S. Motwani, counsel for the petitioners.
Mr. A. S. Fulzele, A.G.P. for the respondents.
--------------------------------------------------------------------------------------------
AND
WRIT PETITION NO. 3361 OF 2017
PETITIONERS :- 1. Abhishek Beer Shopy at Washim Naka,
Risod, Dist. Washim,
Through its Proprietor,
Sau. Lata Gajanan Kalbande,
Aged about 40 years, Occ. Business,
R/o. Ram Nagar, Loni Fata, Risod,
Dist. Washim.
2. Hotel Vijay Bar and Restaurant, Opp.
Shivaji Wasahat, Washim Road, Risod,
Dist. Washim, Through its Proprietor
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Sau. Varsha Santosh Jadhav,
Aged about 34 years, Occ. Business,
R/o. Gitai Nagar, Washim Road, Risod,
Dist. Washim.
3. Hotel Dhanshree Wine Bar, Loni Raod,
Risod Dist. Washim, Through its
Proprietor Sau. Geeta Shankar
Bhandurge, Aged about 35 years, Occ.
Business, R/o. Loni Road, Risod, Dist.
Washim.
4. Hotel Aniket Khanawal at Belkhed Phata,
Tq. Risod, Dist. Washim,
Through its Proprietor
Sau. Chhaya Rajaram Aaru,
Aged Major, Occ. Business,
R/o. At post Rithad, Tq. Risod, Dist.
Washim.
5. Arjun Lal Ratanlal Jaiswal,
Aged about 83 years, Occ. Business,
R/o. Seluwada, Tq. Karanja (Lad), Dist.
Washim, having Shop at Washim Naka,
Bhokarkheda Road, Risod, Dist. Washim.
(Petitioner No.1 hold FL-BR II License,
Petitioner Nos.2 to 4 hold FL-III licenses,
and petitioner No.5 hold CL-III Licence)
...VERSUS...
RESPONDENTS :- 1. State of Maharashtra,
Through its Secretary, Excise Department
Mantralaya Mumbai.
2. The Commissioner of Excise,
Maharashtra State, Mumbai.
3. The District Collector/Superintendent of
State Excise, Washim.
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4. The Excise Inspector,
Department of State Excise, Dist.
Washim.
5. Sub Divisional Engineer,
Public Works Department,
Sub Division, Risod, Dist. Washim.
--------------------------------------------------------------------------------------------
Mr. S. V. Deshmukh, counsel for the petitioners.
Ms. Geeta Tiwari, A.G.P. for the respondents.
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AND
WRIT PETITION NO. 3362 OF 2017
PETITIONERS :- 1. Shri Jaferam S/o Motiram Gondane,
Aged about 45 years, Occ. Business,
R/o. Situated at House of Shri Udaram
Prabhuji Mandhal, Kuhi, Tq. & Dist.
Nagpur.
2. M/s. Sudarshan Garden Restaurant,
Through Chetan B. Jaiswal,
Aged about 45 years, Occ. Business,
R/o. Ward No.15, New Bus Stop, Kuhi,
Tq. & Dist. Nagpur.
3. Jetwan Restaurant, through
Archana Mahendra Ramteke,
Aged about 38 years, Occ. Business,
R/o. Situated at P.H. No.1552 Ward No.1,
Bothali, Tah. Kuhi, Dist. Nagpur.
4. Pankaj Restaurant, through
Umesh V. Manmode,
Aged 47 years, Occ. Business,
R/o. P.H. No.1 and 2, Kh. No.154,
Gram Panchayat Akoli,
Tq. Kuhi, Dist. Nagpur.
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5. Sonali Pankaj Waghmare,
Aged about 37 years, Occ. Business,
R/o. Kuhi, Ward No.4,
Tah. Kuhi, Dist. Nagpur.
6. Akash Restaurant, through
Chandrashekhar Dashrath Karzekar,
Aged about 36 years, Occ. Business,
R/o. P. H. No.63, Vitu,
Tah. Kuhi, Dist. Nagpur.
7. Kunal Restaurant, through
Mrs. Parimala Mahadeo Jibhkate,
Aged about 45 years, Occ. Business,
R/o. House No.425, Ward No.1, Mandal,
Tah. Kuhi, Dist. Nagpur.
8. Suruchi Bhojanalaya, through
Narendra Dhekulji Gedar,
Aged about 39 years, Occ. Business,
R/o. Mandal, Tah. Kuhi, Dist. Nagpur.
9. Zill Restaurant, through
Gajanan Prabhakar Bhatt,
Aged about 46 years, Occ. Business,
R/o. Mandal, Tq. Kuhi, Dist. Nagpur.
10. Hotel Royal Challenge, through
Jintendra Baburao Sonkusare,
Aged about 54 years, Occ. Business,
R/o. Gram Panchayat House No.330,
Mandal, Tah. Kuhi, Dist. Nagpur.
11. M/s. Saurabh Restaurant and Bar,
through Parmanand Govindrao Dandare,
Aged about 41 years, Occ. Business,
R/o. Ward No.1, Ambhora Road,
Tah. Kuhi, Dist. Nagpur.
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12. Pawan Restaurant, Prop.
Shri Pawan Sureshrao Choudhary,
Aged about 28 years, Occ. Business,
R/o. Plot No.245, Dongargaon,
Tah. Kuhi, Dist. Nagpur.
13. Jaidurga Restaurant, Prop.
Shri Mahadeorao Vinayakrao Jibhkate,
Aged about 54 years, Occ. Business,
R/o. House No.1754, Ward No.1, Kuhi,
Dist. Nagpur.
...VERSUS...
RESPONDENTS :- 1. State of Maharashtra,
Through the Secretary of Department of
Excise, Mantralaya Mumbai.
2. The Commissioner of State Excise,
Mumbai.
3. The District Collector/Superintendent of
State Excise, District Nagpur.
4. The Excise Inspector,
Department of State Excise, Nagpur.
5. Executive Engineer, Class-I,
Public Works Department, Kuhi,
District Nagpur.
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Mr. D.V. Chauhan and S. P. Bodalkar, counsel for the
petitioners.
Ms. N. P. Mehta, A.G.P. for the respondents.
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WITH
WRIT PETITION NO. 3363 OF 2017
PETITIONERS :- 1. Hotel New Aashirwad Bar & Restaurant,
Through its Proprietor,
Shri Ashish Rambihari Betharia,
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Krushab Colony, Amravati.
2. J. B. Liquor Shop, Through its Proprietor
Shri D. B. Betaria,
Krushab Colony, Amravati.
...VERSUS...
RESPONDENTS :- 1. State of Maharashtra,
Through the Secretary of Department of
Excise, Mantralaya Mumbai.
2. The Commissioner of State Excise,
Mumbai.
3. The District Collector/Superintendent of
State Excise, District Amravati.
4. The Excise Inspector,
Department of State Excise, Amravati.
5. Sub Divisional Engineer,
Public Works Department, Amravati,
District Amravati.
--------------------------------------------------------------------------------------------
Mr. D.V.Chauhan and S. P. Bodalkar, counsel for the
petitioners.
Ms. N. P. Mehta, A.G.P. for the respondents.
--------------------------------------------------------------------------------------------
WITH
WRIT PETITION NO. 3366 OF 2017
PETITIONER :- Sonu Restaurant,
Through its Proprietor,
Prashant Homeshwar Chakole,
Aged about 45 years, Occ. Business,
R/o. Plot No.9, Professor Colony, Ranala,
Tah. Kamptee, District Nagpur.
...VERSUS...
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RESPONDENTS :- 1. State of Maharashtra,
Through the Secretary of Department of
Excise, Mantralaya Mumbai.
2. The Commissioner of State Excise,
Mumbai.
3. The District Collector/Superintendent of
State Excise, District Nagpur.
4. The Excise Inspector,
Department of State Excise, Nagpur.
5. Assistant Engineer Grade-I,
Public Works Department, &
Sub Division, Kamptee.
--------------------------------------------------------------------------------------------
Mr. D.V. Chauhan and S. P. Bodalkar, counsel for the
petitioners.
Ms. N. P. Mehta, A.G.P. for the respondents.
--------------------------------------------------------------------------------------------
WITH
WRIT PETITION NO. 3367 OF 2017
PETITIONERS :- 1. C. P. Restaurant, through
Shri Hemant Purushottam Mahore,
Aged about 52 years, Occ. Business,
R/o. Gittikhadan, Katol Road, Nagpur.
2. M/s. Hotel Citiline, through
Motiramji Gagandas Moryani,
Aged about 55 years, Occ. Business,
R/o. Kh. No.4, Survey No.125, Mouza
Fetri, Kalmeshwar, District Nagpur.
3. Choudhary Brothers, through its Partner,
Neeraj J. Choudhary,
Aged about 58 years, Occ. Business,
R/o. 171 Katol Road, Kittikhidan Nagpur.
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4. Smt. Jankibai Pandurang Durugkar,
Aged about 58 years, Occ. Business,
R/o. Sakkardara Chowk, Ward No.20,
Nagpur.
5. M/s. Chandra Restaurant and Bar,
through Roshan Kundanlal Jaiswal,
Aged about 56 years, Occ. Business,
R/o. Bramhni Fata, Tq. Kalmeshwar,
District Nagpur.
...VERSUS...
RESPONDENTS :- 1. State of Maharashtra,
Through the Secretary of Department of
Excise, Mantralaya Mumbai.
2. The Commissioner of State Excise,
Mumbai.
3. The District Collector, Superintendent of
State Excise, District Nagpur.
4. The Excise Inspector,
Department of State Excise, Nagpur.
5. Sub-Divisional Engineer,
Public Works Department, Umrer,
District Nagpur.
--------------------------------------------------------------------------------------------
Mr. D.V. Chauhan and S. P. Bodalkar, counsel for the
petitioners.
Ms. N. P. Mehta, A.G.P. for the respondents.
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WITH
WRIT PETITION NO. 3368 OF 2017
PETITIONER :- Rajendraprasad Rambabu Jaiswal,
Aged 65 years, Occ. Business,
R/o. Kandhali, Achalpur,
Dist. Amravati.
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...VERSUS...
RESPONDENTS :- 1. State of Maharashtra,
Through the Secretary of Department of
Excise, Mantralaya Mumbai.
2. The Commissioner of State Excise,
Mumbai.
3. The District Collector/Superintendent of
State Excise, District Amravati.
4. The Excise Inspector,
Department of State Excise, Amravati.
5. Sub Divisional Engineer,
Public Works Department, Amravati,
District Amravati.
--------------------------------------------------------------------------------------------
Mr. D.V.Chauhan and S. P. Bodalkar, counsel for the
petitioners.
Ms. N. P. Mehta, A.G.P. for the respondents.
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WITH
WRIT PETITION NO. 3369 OF 2017
PETITIONERS :- 1. Bhushan Restaurant,
Through its Proprietor,
Shri Omprakash Bhushan Palewar,
R/o. House No.594, Ward No.1,
Nimkheda, Tq. Mouda.
2. Moreshwar Restaurant,
Through its Proprietor,
Shri Moreshwar Madhavji Hine,
Aged about 58 years, Occ. Business,
R/o. RC No.63, House No.856, Ward
No.2, Kanhan Road, Tarsa Joint Tarsa,
Tah. Mouda, District Nagpur.
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3. Kishor Restaurant,
Through its Proprietor,
Shri Kishor Ganpatrao Sandal,
Aged about 50 years, Occ. Business,
R/o. PH No.73, House No.1270, Plot
No.6, Khasra No.85/3, Mouda.
4. Trupti Restaurant,
Through its Proprietor,
Shri Giriraj Ramgopalji Daga,
Aged about 55 years, Occ. Business,
R/o. House No.2273/1, Plot No.30,
Ward No.5, Mouda.
5. Satkar Restaurant,
Through its Proprietor,
Shri.Ashok P. Wanjari,
Aged about 50 years, Occ. Business,
R/o. Ward No.5, Mouda.
6. Ashoka Restaurant,
Through its Proprietor,
Shri Chandra Chandrabhan Sadhwani,
Aged about 50 years, Occ. Business,
R/o. PH No.73, Plot No.3 & 4,
Survey No.390/2, Mouda.
7. Arjun Restaurant,
Through its Proprietor,
Shri Chandrakant Natthuji Sonkusre,
Aged about 50 years, Occ. Business,
C/o. Shri Chanduman Ninawe, Mouda,
District Nagpur.
(Petitioner No.1 to 7 holds FL-III licenses)
8. Kunda Anand Tijare,
Aged about 48 years, Occ. Business,
Tq. Mouda, District Nagpur.
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9. Asha Chandrakant Sonkusare,
Aged about 45 years, Occ. Business,
Tq. Mouda, District Nagpur.
10. Bhummanya Bacaya Dabetewar,
Aged about 50 years, Occ. Business,
R/o. Near Nimkheda Railway Station,
Tq. Mouda, District Nagpur.
(Petitioner No.8 to 10 holds CL-III
licenses)
...VERSUS...
RESPONDENTS :- 1. State of Maharashtra,
Through the Secretary of Department of
Excise, Mantralaya Mumbai.
2. The Commissioner of State Excise,
Mumbai.
3. The District Collector/Superintendent of
State Excise, District Nagpur.
4. The Excise Inspector,
Department of State Excise, Nagpur.
5. Assistant Engineer Grade-I,
Public Works Department,
Sub Division Mouda, District Nagpur.
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Mr. D.V.Chauhan and S. P. Bodalkar, counsel for the
petitioners.
Ms. N. P. Mehta, A.G.P. for the respondents.
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WITH
WRIT PETITION NO. 3371 OF 2017
PETITIONER :- Shri Ajay Manoharlal Jaiswal,
Aged about 48 years, Occ. Business,
R/o. Plot No.8, Vishal Co-op. Housing
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Society, Kalamna, Nagpur, Dist. Nagpur.
...VERSUS...
RESPONDENTS :- 1. State of Maharashtra,
Through the Secretary of Department of
Excise, Mantralaya Mumbai.
2. The Commissioner of State Excise,
Mumbai.
3. The District Collector/Superintendent of
State Excise, District Nagpur.
4. The Excise Inspector,
Department of State Excise, Nagpur.
5. Assistant Engineer Grade-I,
Public Works Department & Sub
Division, Kamptee.
--------------------------------------------------------------------------------------------
Mr. D.V.Chauhan and S. P. Bodalkar, counsel for the
petitioner.
Ms. N. P. Mehta, A.G.P. for the respondents.
--------------------------------------------------------------------------------------------
WITH
WRIT PETITION NO. 3372 OF 2017
PETITIONER :- Kishor P. Rohida,
Aged about 45 years, Occ. Business,
R/o. House No.140, Shri Bhagwan
Dajiba Khandare, Khamgaon,
Tah. & Dist. Bhandara.
...VERSUS...
RESPONDENTS :- 1. State of Maharashtra,
Through the Secretary of Department of
Excise, Mantralaya Mumbai.
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2. The Commissioner of State Excise,
Mumbai.
3. The District Collector/Superintendent of
State Excise, District Bhandara.
4. The Excise Inspector,
Department of State Excise, Bhandara.
5. Sub Divisional Officer,
Public Works Department &
Sub Division, Paoni.
--------------------------------------------------------------------------------------------
Mr. D.V .Chauhan and S. P. Bodalkar, counsel for the
petitioner.
Ms. N. P. Mehta, A.G.P. for the respondents.
--------------------------------------------------------------------------------------------
WITH
WRIT PETITION NO. 3373 OF 2017
PETITIONERS :- 1. M/s. Nitin Wine Shops, through
Bariksao Aged about 38 years, Occ.
Business, S/o Kisansao Barapatre,
R/o. Khaparkheda, Tq. Saoner,
District Nagpur.
2. Shri Narayandas S/o Jainarandas
Moryani,
Aged about 50 years, Occ. Business,
R/o. Dr. Ambedkar Road, Panchpaoli,
Nagpur.
3. Gokul Restaurant, through
Arun Shyamlal Jaiswal,
Aged about 46 years, Occ. Business,
R/o. Jawahar layout, Aashirwad Nagar,
Nagpur.
4. M/s. R. R. Restaurant & Bar, through
Yogesh Shrikant Tiwari,
Aged about 42 years, Occ. Business,
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R/o. Gajanan Nagar, Manewada Ring
Road, Nagpur.
5. M/s. Reliance Restaurant, through
Rajesh Madhukarrao Motghare,
Aged about 50 years, Occ. Business,
R/o. Plot No.1011, Dhobi Nagar,
Manewada Ring Road, Nagpur.
6. Sau. Jyoti W/o Rajesh Mohabansi,
Aged about 39 years, Occ. Business,
R/o. Wathoda Ringh Road, Nagpur.
7. M/s. Maharaja Wines, through
Vishal Devilal Jaiswal,
Aged about 46 years, occ. Business,
R/o. Bindalkars Building, Killa Road,
Mahal, Nagpur.
8. Arunkumar Jaiswal,
Aged about 60 years, Occ. Business,
R/o. Wathoda Ring Road, Nagpur.
9. Arunkumar G. Jaiswal,
Aged about 60 years, Occ. Business,
R/o. Janta Chowk, Near Lokmat Building,
Nagpur.
10. V 4 Bar & Restaurant, through
Rishit A. Jaiswal,
Aged about 38 years, Occ. Business,
R/o. Mhalginagar, Nagpur.
11. Shri Vyankatesh Wine Shop,
through D. S. Jaiswal,
Aged about 65 years, Occ. Business,
R/o. 298 Compound Residency Road,
Sadar Road, Nagpur.
12. M/s. Liberty Wines, through
Shri Dhananjay Shrikant Jaiswal,
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Aged about 48 years, Occ. Business,
R/o. Old Bhaji Mandi, Kamptee,
Tq. & Dist. Nagpur.
13. M/s. Madhur Beer Shopee,
through Vishal D. Jaiswal,
Aged about 44 years, Occ. Business,
R/o. Shop No.1, Narendra Nagar,
Nagpur.
14. Jackson Restaurant Bar through
Chiteshwar Suryabhan Pethe,
Aged about 38 years, Occ. Business,
R/o. Jaibhawani Complex, Deshpande
Layout, Trimurti Nagar, Nagpur.
15. Pushpawati Laxman Gadpalli,
Aged about 40 years, Occ. Business,
R/o. Ward No.75, Futala Basti, House of
Ashok D. Roopam, Amravati Road,
Nagpur.
16. Chandani Restaurant through
Vishal Vijay Jaiswal,
Aged about 39 years, Occ. Business,
R/o. Plot No.79, Adiwasi Unnati Samaj
Society, New Jaripatka Ring Road,
Nagpur.
17. R. B. Restaurant, through
Rajendra Ramkrushna Bhotmange,
Aged about 40 years, Occ. Business,
R/o. Plot No.28, Anmol Nagar, Wathoda
Ring Road, Nagpur.
18. Shrikant R. Jaiswal,
Aged about 42 years, Occ. Business,
R/o. Ward No.20, Juni Shukrawari,
Sakkardara Road, Nagpur.
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19. M/s. S. R. Beer Shopee, through
Shrikant P. Jaiswal,
Aged about 42 years, Occ. Business,
R/o. 102, Lower Ground, Mangalmurti
Complex, Trimurti Nagar, Nagpur.
20. Shri Vijendra Arun Jaiswal,
Aged about 42 years, Occ. Business,
R/o. Dongargaon, Tq. Kuhi, District
Nagpur.
21. Mathura Restaurant, through
Vijendra Arun Jaiswal,
Aged about 42 years, Occ. Business,
R/o. Plot No.1, House No.6223, Ward
No.3, Rajeev Nagar, Wanadongri, Hingna,
Nagpur.
22. Goodluck Restaurant, through
Rekha V. Johari,
Aged about 48 years, Occ. Business,
R/o. Plot No.17, Yogshanti Apartment,
Shop No. S-10, Near Friends Colony,
Katol Road, Nagpur.
...VERSUS...
RESPONDENTS :- 1. State of Maharashtra,
Through the Secretary of Department of
Excise, Mantralaya Mumbai.
2. The Commissioner of State Excise,
Mumbai.
3. The District Collector/Superintendent of
State Excise, District Nagpur.
4. The Excise Inspector,
Department of State Excise, Nagpur.
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5. Sub Divisional Engineer,
Public Works Department,
Sub Division, Hingna, District Nagpur.
--------------------------------------------------------------------------------------------
Mr. D.V.Chauhan and S. P. Bodalkar, counsel for the
petitioners.
Ms. N. P. Mehta, A.G.P. for the respondents.
--------------------------------------------------------------------------------------------
WITH
WRIT PETITION NO. 3374 OF 2017
PETITIONERS :- 1. G. M. Beer Shopee, through
Shri Ganesh H. Mangrodkar,
Aged about 40 years, Occ. Business,
R/o. House No. 629, Sirsi, Tq. Umrer,
District Nagpur.
2. Satisfaction Restaurant, through
Shri Shirish Shivkumar Jaiswal,
Aged about 41 years, Occ. Business,
R/o. P.H. No.35, Survey No.673, Mouza
Sirsi, Tq. Umrer, Dist. Nagpur.
3. Matsharma Restaurant, through Prop.
Shraddha Santosh Jaiswal,
Aged about 42 years, Occ. Business,
R/o. P.H. No.35, Sirsi, Tq. Umrer,
Dist. Nagpur.
4. Sanskar Restaurant, through
Sanjay Kumbharam Acharya,
Aged about 44 years, Occ. Business,
R/o. Plot No.10, P.H. No.35, House
No.986/A, Sirsi, Tq. Umrer, Dist. Nagpur.
5. Shivkumar Nandkishor Jaiswal,
Aged about 52 years, Occ. Business,
R/o. P.H. No.35, Sirsi, Tq. Umrer,
Dist. Nagpur.
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6. M/s. Shivraj Place Bar & Restaurant,
Through Prop. Ravindra Bapujirao Raut,
Aged about 38 years, Occ. Business,
R/o. Survey No.218, P.H. No.37,
Mahalgaon, Tah. Bhiwapur, Dist. Nagpur.
7. M/s. Hotel Bhojnalaya & Restaurant,
Through its Prop. Harish Bapurao
Meharpur,
Aged about 54 years, Occ. Business,
R/o. Sirsi, P. H. No.35, Tah. Umrer,
Dist. Nagpur.
8. Sau. Rekha Shankar Jaiswal,
Aged about 39 years, Occ. Business,
R/o. Manikhat, Tah. Umrer,
Dist. Nagpur.
9. Shashank Kalidas Gupta,
Aged about 46 years, Occ. Business,
R/o. Sirsi, Tq. Umrer, Dist. Nagpur.
...VERSUS...
RESPONDENTS :- 1. State of Maharashtra,
Through the Secretary of Department of
Excise, Mantralaya Mumbai.
2. The Commissioner of State Excise,
Mumbai.
3. The District Collector/Superintendent of
State Excise, District Nagpur.
4. The Excise Inspector,
Department of State Excise, Nagpur.
5. Sub Divisional Engineer,
Public Works Department,
Umrer, District Nagpur.
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--------------------------------------------------------------------------------------------
Mr. D.V.Chauhan and S. P. Bodalkar, counsel for the
petitioners.
Ms. N. P. Mehta, A.G.P. for the respondents.
AND
WRIT PETITION NO. 3436 OF 2017
PETITIONERS :- 1. Satkar Bar & Restaurant, Sirsi, Tah.and
Dist. Bhandara, Through its Proprietor
Shri Nehru S/o Harjasrai Lalwani, Aged
about 50 yrs, Occupation Business, R/o
Sadar, Nagpur.
2. Sharda Bar & Restaurant, Tumsar, Tah.
Tumsar, Dist. Bhandara, Through its
Proprietor Smt.Sharda Wd/o Sharad
Bawankar, Aged about 65 yrs.,
Occupation Business, R/o Abhyankar
Nagar, Tumsar, Tah. Tumsar, Dist.
Bhandara.
3. M/s.Bawankar Wine Shop, Tumsar,
Tah.Tumsar, Dist. Bhandara, Through its
Proprietor Smt. Sharda Wd/o Sharad
Bawankar, Aged about 65 yrs.,
Occupation Business, R/o Abhyankar
Nagar, Tumsar, Tah.Tumsar, Dist.
Bhandara.
4. Renuka Bar & Restaurant, Tumsar, Tah.
Tumsar, Dist. Bhandara, Through its
Proprietor Smt.Sneha Wd/o Shivkumar
Bhelawe, Aged about 45 yrs., Occupation
Business, R/o Ramkrishna Nagar, Tumsar,
Tah. Tumsar, Dist. Bhandara.
5. Renuka Bar & Restaurant, Mohadi, Tah.
Mohadi, Dist. Bhandara, Through its
Proprietor Smt.Sneha Wd/o Shivkumar
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Bhelawe, Aged about 45 yrs., Occupation
Business, R/o Ramkrishna Nagar, Tumsar,
Tah. Tumsar, Dist. Bhandara.
6. Sanzza-Chulha Bar & Restaurant,
Dewhadi, Tah.Tumsar, Dist.Bhandara,
Through its Proprietor Smt. Riya W/o
Kishanchand Rochwani, Aged about 40
yrs., Occupation Business, R/o
Goverdhan Nagar, Tumsar, Tah. Tumsar,
Dist. Bhandara.
7. Praneet Bar & Restaurant, Paoni, Tah.
Paoni, Dist. Bhandara, through its
Proprietor Smt.Nutan W/o Prem Tiwari,
Aged about 50 yrs., Occupation Business,
R/o Mangalwari, Sadar, Nagpur.
8. Ambika Bar & Restaurant, Kardi, Tah.
Mohadi, Dist.Bhandara, through its
Proprietor Shri Shrikant S/o Bisanji
Dorle, Aged about 45 yrs., Occupation
Business, R/o Kardi, Tah. Mohadi, Dist.
Bhandara.
9. Yamini Hotel, Bar & Restaurant, Palora,
Tah.Mohadi, Dist. Bhandara, through its
Proprietor Shri Dhanraj s/o Daulat Tijare,
Aged about 45 yrs., Occupation Business,
R/o Palora, Tah. Mohadi, Dist. Bhandara.
10. Rajlaxmi Bar & Restaurant, Dewhada,
Tah. Tumsar, Dist.Bhandara, through its
Proprietor Shri Laxman S/o Vyankat
Marakwar, Aged about ____ yrs.,
Occupation Business, R/o Dewhada, Tah.
Tumsar, Dist. Bhandara.
...VERSUS...
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RESPONDENTS :- 1. State of Maharashtra, through its
Secretary, Department of Excise,
Mantralaya, Mumbai-400032.
2. The Commissioner,
State Excise, Mumbai.
3. The Collector, Bhandara.
4. The Sub-Divisional Engineer, Public
Works Department, Bhandara.
---------------------------------------------------------------------------------------------
Mr. K.S.Motwani, counsel for the petitioners.
Mr.Ambarish Joshi, Asstt.Govt.Pleader for the respondents.
---------------------------------------------------------------------------------------------
WITH
WRIT PETITION NO. 3375 OF 2017
PETITIONERS :- 1. Mahakali Bar & Restaurant,
Wanadongari, Tah.Hingna, Dist. Nagpur,
Through its Proprietor Shri Charandas s/
o Akhadu Devgade, Aged about 50 yrs,
Occupation Business, R/o Wanadongari,
Tah. Hingna, District Nagpur.
2. Mayur Bar & Restaurant, Hingna, Dist.
Nagpur, Through its Proprietor Shri
Santosh s/o Udaynarayan Singh, Aged
about 42 yrs., Occupation Business, R/o
Zingabai Takli, Nagpur, Tah.and District
Nagpur.
3. V.A. Chanpurkar Country Liquor Shop,
Tah. Hingna, Dist. Nagpur, Through its
Proprietor Smt.Virshree W/o Anil
Chanpurkar, Aged about 28 yrs.,
Occupation Business, R/o Hingna, Tah.
Hingna, District Nagpur.
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4. Girja Bar & Restaurant, Kawdas Road,
Tah. Hingna, Dist. Nagpur, Through its
Proprietor Shri Krishna S/o Atmaramji
Walde, Aged about 53 yrs., Occupation
Business, R/o Hingna, Tah. Hingna
District Nagpur.
5. Surabhi Bar & Restaurant, Tah. Hingna,
Dist. Nagpur, Through its Proprietor Shri
Dilip S/o Narayan Sonkusale, Aged about
52 yrs., Occupation Business, R/o Raipur
Hingna, Tah. Hingna District Nagpur.
6. Kalpik Bar & Restaurant, Wanadongari,
Tah. Hingna, Dist. Nagpur, Through its
Proprietor Shri Sagar S/o Damodhar
Ikhankar, Aged about 25 yrs., Occupation
Business, R/o Dattawadi, Tah. Hingna
District Nagpur.
7. Prince Saoji Bhojnalaya, Digdoh, Tah.
Hingna, Dist. Nagpur, through its
Proprietor Shri Pramod s/o Mohanlal
Baniya, Aged about 53 yrs., Occupation
Business, R/o 67, Dharampeth, Nagpur,
District Nagpur.
8. Om Shanti Bar & Restaurant, Hingna,
Tah. Hingna, Dist. Nagpur, Through its
Proprietor Shri Ujawal S/o Puranlal
Jaiswal, Aged about 42 yrs., Occupation
Business, R/o East Samarth Nagar,
Nagpur District Nagpur.
9. Punjabrao Restaurant & Bar, Amgaon
(Dewli), Tah. Hingna, Dist. Nagpur,
Through its Proprietor Shri Sheshrao S/o
Baliramji Bodare, Aged about 70 yrs.,
Occupation Business, R/o Amgaon
(Dewli), Tah. Hingna District Nagpur.
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10. Shubham Bar & Restaurant,
Wanadongari, Tah. Hingna, Dist. Nagpur,
Through its Proprietor Shri Shyamsingh
S/o Ramsingh Dixit, Aged about 52 yrs.,
Occupation Business, R/o Raipur Hingna,
Tah. Hingna District Nagpur.
...VERSUS...
RESPONDENTS :- 1. State of Maharashtra, through its
Secretary, Department of Excise,
Mantralaya, Mumbai-400032.
2. The Commissioner,
State Excise, Mumbai.
3. The Collector, Nagpur.
4. The Sub-Divisional Engineer, Public
Works Department, Nagpur.
---------------------------------------------------------------------------------------------
Mr. K.S.Motwani, counsel for the petitioners.
Mr.Ambarish Joshi, Asstt.Govt.Pleader for the respondents.
---------------------------------------------------------------------------------------------
WITH
WRIT PETITION NO. 3463 OF 2017
PETITIONER :- Deshi Daru Dukan & Beer Shop, Through
its Proprietor Smt. Anitadevi Anilkumar
Jaiswal, Aged about 60 yrs, Occ.
Business, R/o Gandhi Ward, Tirora, Tah.
Tirora, District Gondia.
...VERSUS...
RESPONDENTS :- 1. State of Maharashtra, through the
Secretary of Department of Excise,
Mantralaya, Mumbai-32.
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2. The Commissioner, State Excise,
Mumbai.
3. The District Collector/Superintendent of
State Excise, District-Gondia.
4. The Excise Inspector, Department of
State Excise, Gondia, District-Gondia.
5. Sub-Divisional Engineer, Public Works
Department, Gondia, District-Gondia.
--------------------------------------------------------------------------------------------
Mr. S.A.Jaiswal, counsel for the petitioners.
Mr.Ambarish Joshi, Asstt.Govt.Pleader for the respondents.
---------------------------------------------------------------------------------------------
WITH
WRIT PETITION NO. 3546 OF 2017
PETITIONERS :- 1. Hotal Rajkamal through its Proprietor Mr.
Kamalkishore Bajrangprasad Jaiswal,
Aged about 52 years, Occupation
Business,
2. Hotel Rajnandan, through its Proprietor
Sau.Rajshree W/o Kamalkishore Jaiswal,
Aged about 47 years, Occupation
Business,
3. R.B.Jaiswal and Sons through its Partner
Mr. Laxminarayan Bajrangprasad Jaiswal,
aged about 52 years, occupation
business,
All petitioners are running their aforesaid
business at Kurha, Taluka Tiwsa, District
Amravgati.
...VERSUS...
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RESPONDENTS :- 1. The State of Maharashtra, through its
Secretary, Department of Excise,
Mantralaya, Mumbai-32.
2. The Commissioner of State Excise,
Mumbai-32.
3. The District Collector/Superintendent of
State Excise, District Amravati.
4. The Excise Inspector, Department of
Excise Amravati.
5. The Sub-Divisional Engineer, Public
Works Department, Tiwasa, District
Amravati.
---------------------------------------------------------------------------------------------
Mr. R.R.Vyas, counsel for the petitioners.
Mr.Ambarish Joshi, Asstt.Govt.Pleader for the respondents.
---------------------------------------------------------------------------------------------
WITH
WRIT PETITION NO. 3549 OF 2017
PETITIONERS :- 1. M/s. B.K.Restaurant, Through its
Proprietor, Mr. Lalit Bhagwandas Bubna,
At Old Dhamangaon, Taluka
Dhamangaon Railway, Dist. Amravati.
2. M/s. B.K.Restaurant & Bar, Through its
Proprietor, Mr. Shailendra Bhagwandas
Bubna, At Anjansingi, Taluka
Dhamangaon Railway, Dist. Amravati.
3. Bhagwandas Kanhaiyalal Bubna, Age 76
years, Occupation - Business, R/o
Anjansingi, Taluka Dhamangaon Railway,
Dist. Amravati.
4. Mr.Adesh S. Roy, Age 45 years,
Occupation Business, R/o. Near Shyam
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Talkies, Dhamangaon Railway, Taluka
Dhamangaon Railway, Dist. Amravati.
5. Mansi Wine Bar & Restaurant, Through
its Proprietor, Mr. Adesh S. Roy, Age 45
years, Occupation Business, R/o Near
Shyam Talkies, Dhamangaon Railway,
Dist. Amravati.
6. Hotel Visava, Through its Proprietor Mr.
Vinod S/o Jaiprakash Jaiswal, Age 40
years, Occupation Business, Presently at
Nargawandi, Taluka Dhamangaon
Railway, Dist. Amravati.
7. M/s. B.J.Jaiswal, through its Partner, Mr.
Pramod S/o Ramnarayan Jaiswal, age 51
years, occupation Business, r/o.
Dhamangaon Railway, Dist. Amravati.
...VERSUS...
RESPONDENTS :- 1. The State of Maharashtra, through its
Secretary, Department of Excise,
Mantralaya, Mumbai-32.
2. The Commissioner, State Excise,
Mumbai-32.
3. The District Collector/Superintendent of
State Excise, District Amravati.
4. The Excise Inspector, Department of
Excise Amravati.
5. The Sub-Divisional Engineer, Public
Works Department, Dhamangaon
Railway, District Amravati.
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---------------------------------------------------------------------------------------------
Mr. R.R.Vyas, counsel for the petitioners.
Mr.Ambarish Joshi, Asstt.Govt.Pleader for the respondents.
---------------------------------------------------------------------------------------------
WITH
WRIT PETITION NO. 3678 OF 2017
PETITIONER :- Shri Pawan Bansilal Jaiswal, Aged about
- 53 yrs., occ. Business, R/o "Bansilal
Niwas", Near Hanuman Temple, Saroj
Chowk, Amravati, Tq. And Dist.
Amravati, Partner-CL-III Lic No.36/2017-
18, at Old Motor Stand, Gandhi Chowk,
Amravati, Tq.and Dist. Amravati.
...VERSUS...
RESPONDENTS :- 1. The State of Maharashtra, through its
Secretary, Department of State Excise,
Maharashtra State, Mantralaya, Mumbai.
2. The Commissioner of State Excise,
(M.S.) Office at :- Old Custom House,
Fort, Mumbai.
3. The Collector, State Excise, Amravati.
4. The Deputy Executive Engineer, Public
Works Department, Amravati, Tq.and
Dist.Amravati.
---------------------------------------------------------------------------------------------
Mr. C.A.Babrekar, counsel for the petitioners.
Mr.Ambarish Joshi, Asstt.Govt.Pleader for the respondents.
---------------------------------------------------------------------------------------------
AND
WRIT PETITION NO. 3439 OF 2017
PETITIONER :- Pralhad Nagorao Bhodkhe,
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Aged 58 years, Occ. Business,
R/o. Mauli Nagar, Lakhla, Washim,
Dist. Washim.
...VERSUS...
RESPONDENTS :- 1. The State of Maharashtra,
Through the Principal Secretary,
(State Excise) Mantralaya Mumbai 400
032.
2. The Commissioner of State Excise,
Maharashtra State, Old Custom House,
Mumbai 400 023
3. The District Collector,
State Excise Department, Buldhana.
4. The Sub Divisional Engineer,
Public Works Department, Buldhana,
District Buldhana.
--------------------------------------------------------------------------------------------
Mr. V. S. Undre, counsel for the petitioner.
Mr. A. A. Madiwale, A.G.P. for the respondents.
--------------------------------------------------------------------------------------------
WITH
WRIT PETITION NO. 3440 OF 2017
PETITIONER :- Santosh Namdevrao Magar,
Aged about 42 years, Occ. Business,
R/o. Gruruwar Bazar, Washim,
Dist. Washim.
...VERSUS...
RESPONDENTS :- 1. The State of Maharashtra,
Through the Principal Secretary,
(State Excise) Mantralaya Mumbai-
400 032.
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2. The Commissioner of State Excise,
Maharashtra State, Old Custom House,
Mumbai 400 023.
3. The District Collector,
State Excise Department, Buldhana.
4. The Sub Divisional Engineer,
Public Works Department, Buldhana,
District Buldhana.
--------------------------------------------------------------------------------------------
Mr. V. S. Undre, counsel for the petitioner.
Mr. A. A. Madiwale, A.G.P. for the respondents.
WITH
WRIT PETITION NO. 3441 OF 2017
PETITIONERS :- 1. Ravi Gulabrao Sarode,
Aged about 32 years, Occ. Business,
R/o. Sadhankarvadi, Vani, Tq. Vani,
Dist. Yawatmal.
2. Datta Vithal Khanke,
Aged about 30 years, Occ. Business,
R/o. Rangari, Puravani, Tq. Vani,
Dist. Yawatmal.
3. Dhanshayam Gunamal Keshwani,
Aged about 34 years, Occ. Business,
R/o. Shindi Coloney, Tq. Vani,
Dist. Yawatmal.
...VERSUS...
RESPONDENTS :- 1. The State of Maharashtra,
Through the Principal Secretary,
(State Excise) Mantralaya Mumbai
400 032
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2. The Commissioner of State Excise,
Maharashtra State, Old Custom House,
Mumbai 400 023.
3. The District Collector
State Excise Department, Yawatmal.
4. The Sub Divisional Engineer,
Public Works Department,
District Yawatmal.
--------------------------------------------------------------------------------------------
Mr. V. S. Undre, counsel for the petitioner.
Mr. A. A. Madiwale, A.G.P. for the respondents.
--------------------------------------------------------------------------------------------
WITH
WRIT PETITION NO. 3442 OF 2017
PETITIONER :- Kishor Namdevrao Andhare,
Aged 47 years, Occ. Business,
R/o. Khamgaon, Near Hanuman Mandir,
Tq. Khamgaon, Dist. Buldhana.
...VERSUS...
RESPONDENTS :- 1. The State of Maharashtra,
Through the Principal Secretary,
(State Excise) Mantralaya Mumbai
400 032.
2. The Commissioner of State Excise,
Maharashtra State, Old Custom House,
Mumbai 400 023.
3. The District Collector,
State Excise Department, Buldhana.
4. The Sub Divisional Engineer,
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Public Works Department, Buldhana,
District Buldhana.
--------------------------------------------------------------------------------------------
Mr. V. S. Undre, counsel for the petitioner.
Mr. A. A. Madiwale, A.G.P. for the respondents.
--------------------------------------------------------------------------------------------
WITH
WRIT PETITION NO. 3443 OF 2017
PETITIONERS :- 1. Mandabai Mallana Muddhavar,
Aged about 63 years, Occ. Business,
R/o. Kayar, Tq. Wani, Dist. Yawatmal.
2. Nandkishor Domaji Bobade,
Aged about 39 years, Occ. Business,
R/o. Om Nagar, Chikhalgaon,
Tq. Vani, Dist. Yawatmal.
...VERSUS...
RESPONDENTS :- 1. The State of Maharashtra,
Through the Principal Secretary,
(State Excise), Mantralaya,
Mumbai - 400 032.
2. The Commissioner of State Excise,
Maharashtra State, Old Custom House,
Mumbai-400032.
3. The District Collector
State Excise Department, Yawatmal.
4. The Sub Divisional Engineer,
Public Works Department,
District Yawatmal.
--------------------------------------------------------------------------------------------
Mr. V. S. Undre, counsel for the petitioner.
Mr. A. A. Madiwale, A.G.P. for the respondents.
--------------------------------------------------------------------------------------------
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WITH
WRIT PETITION NO. 3444 OF 2017
PETITIONERS :- 1. Smt. Seema Manoj Jaiswal and
Kishor Fatandas Jinwani,
Partnership Firm,
Age: Major, Occ. Business,
R/o. Washim, Tal. & Dist. Washim
Through its Partner,
Kishor Fatandas Jivnani,
Age: Major, Occ. Business,
R/o. Ravivar Bazar, Washim,
Tq. & Dist. Washim,
2. Bhavandas Fatandas Jivanani,
Aged Major, Occ. Business,
R/o. Washim, Tq. & Dist. Washim,
3. Gopal Shriramlal Jaiswal,
Age: Major, Occ. Business,
R/o. Washim, Tq. & Dist. Washim,
...VERSUS...
RESPONDENTS :- 1. The State of Maharashtra,
Through the Principal Secretary,
(State Excise), Mantralaya
Mumbai-400032.
2. The Commissioner of State Excise,
Maharashtra State, Old Custom House,
Mumbai-400023.
3. The District Collector
State Excise Department, Washim.
4. The Sub Divisional Engineer,
Public Works Department,
District Washim.
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--------------------------------------------------------------------------------------------
Mr. V. S. Undre, counsel for the petitioner.
Mr. A. A. Madiwale, A.G.P. for the respondents.
--------------------------------------------------------------------------------------------
WITH
WRIT PETITION NO. 3445 OF 2017
PETITIONER :- Kishor Dyandev Shegaonkar,
Age: 35 years, Occ. Business,
R/o. Dhanora Kh. Mangrulpir,
Dist. Washim.
...VERSUS...
RESPONDENTS :- 1. The State of Maharashtra,
Through the Principal Secretary,
(State Excise), Mantralaya
Mumbai-400032.
2. The Commissioner of State Excise,
Maharashtra State, Old Custom House,
Mumbai-400023.
3. The District Collector,
State Excise Department, Buldhana.
4. The Sub Divisional Engineer,
Public Works Department, Buldhana,
District Buldhana.
--------------------------------------------------------------------------------------------
Mr. V. S. Undre, counsel for the petitioner.
Mr. A. A. Madiwale, A.G.P. for the respondents.
--------------------------------------------------------------------------------------------
WITH
WRIT PETITION NO. 3446 OF 2017
PETITIONERS :- 1. Dilip Tejrao Deshmukh
Age: 61 years, Occ. Business,
R/o. Amdapur, Tq. Chikhli,
Dist. Buldhana.
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2. Rajendra Hiralal Jaiswal,
Age: 54 years, Occ. Business,
R/o. Amdapur, Tq. Chikhli,
Dist. Buldhana.
...VERSUS...
RESPONDENTS :- 1. The State of Maharashtra,
Through the Principal Secretary,
(State Excise), Mantralaya,
Mumbai-400032.
2. The Commissioner of State Excise,
Maharashtra State, Old Custom House,
Mumbai-400023.
3. The District Collector,
State Excise Department, Buldhana.
4. The Sub Divisional Engineer,
Public Works Department,
District Buldhana.
--------------------------------------------------------------------------------------------
Mr. V. S. Undre, counsel for the petitioner.
Mr. A. A. Madiwale, A.G.P. for the respondents.
--------------------------------------------------------------------------------------------
WITH
WRIT PETITION NO. 3447 OF 2017
PETITIONER :- Ashokkumar S/o Pannalal Jaiswal,
Age: Major, Occ. Business,
R/o. At Post Fopali, Tq. Umerkhed,
Dist. Yawatmal.
...VERSUS...
RESPONDENTS :- 1. The State of Maharashtra,
Through the Principal Secretary,
(State Excise), Mantralaya,
Mumbai-4000032.
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2. The Commissioner of State Excise,
Maharashtra State, Old Custom House,
Mumbai-400023.
3. The District Collector
State Excise Department, Yawatmal.
4. The Sub Divisional Engineer,
Public Works Department,
District Yawatmal.
--------------------------------------------------------------------------------------------
Mr. V. S. Undre, counsel for the petitioner.
Mr. A. A. Madiwale, A.G.P. for the respondents.
--------------------------------------------------------------------------------------------
WITH
WRIT PETITION NO. 3448 OF 2017
PETITIONERS :- 1. Sheshrao Jayram Bhaykar,
Age: 68 years, Occ. Business,
R/o. At Post Kinhola, Tq. Chikhli,
Dist. Buldhana.
2. Sachidanand Bhivdas Barvekar,
Age: 48 years, Occ. Business,
R/o. At Post Peth, Tq. Chikhli,
Dist. Buldhana.
...VERSUS...
RESPONDENTS :- 1. The State of Maharashtra,
Through the Principal Secretary,
(State Excise) Mantralaya,
Mumbai-400032.
2. The Commissioner of State Excise,
Maharashtra State, Old Custom House,
Mumbai-400023.
3. The District Collector,
State Excise Department, Buldhana.
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4. The Sub Divisional Engineer,
Public Works Department,
District Buldhana.
--------------------------------------------------------------------------------------------
Mr. V. S. Undre, counsel for the petitioner.
Mr. A. A. Madiwale, A.G.P. for the respondents.
--------------------------------------------------------------------------------------------
WITH
WRIT PETITION NO. 3449 OF 2017
PETITIONER :- Sanjay Sitaramji Kakade,
Age: 72 years, Occ. Business,
R/o. Near Police Station, Karanja Lad,
Dist. Washim.
...VERSUS...
RESPONDENTS :- 1. The State of Maharashtra,
Through the Principal Secretary,
(State Excise), Mantralaya,
Mumbai-400032.
2. The Commissioner of State Excise,
Maharashtra State, Old Custom House,
Mumbai-400023.
3. The District Collector,
State Excise Department, Washim.
4. The Sub Divisional Engineer,
Public Works Department, Washim,
District Washim.
--------------------------------------------------------------------------------------------
Mr. V. S. Undre, counsel for the petitioner.
Mr. A. A. Madiwale, A.G.P. for the respondents.
--------------------------------------------------------------------------------------------
AND
WRIT PETITION. NO.3450/2017
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PETITIONER: Pankaj s/o Ramdas Raut, Age :
major years, Occ. : Business, R/o :
Selu Bajar, Tal. Mangrullpir, Dist.
Washim
VERSUS
RESPONDENTS: 1. The State of Maharashtra
Through the Principal Secretary,
(State Excise) Mantralaya,
Mumbai 400 032
2. The Commissioner of State
Excise Maharashtra State, Old
Custom House, Mumbai. 400 023
3. The District Collector, State
Excise Department, Washim.
4 The Sub Divisional Engineer,
Public Works Department,
Washim,, Dist. Washim.
---------------------------------------------------------------------------------------------
Mr. V. S. Undre, counsel for the petitioner.
Mrs. M. H. Deshmukh, A.G.P. for the respondents.
-----------------------------------------------------------------------------------
WITH
WRIT PETITION. NO. 3451/2017
PETITIONERS: 1. Prashant Bajaranglal Jaiswal, Age:
Major Occu. Business R/o. At Post
Dhanki, Umerkhed, Tal.Umerkhed,
Dist. Yawatmal.
2. Omprakash S/o Kamalnarayan
Jaiswal, Age: Major, Occu. Business
R/o.Dhanki Tal.Umerkhed, Dist.
Yawatmal.
3. Vijay S/o Sukhdevlal Jaiswal, Age:
Major Occu. Business
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R/o.Dhanki,Tal.Umerkhed,
Dist.Yawatmal.
4. Sau.Kumod Omprakash Jaiswal,
Age: Major Occu. Business
R/o.Dhanki, Tal.Umerkhed, Dist.
Yawatmal.
VERSUS
RESPONDENTS: 1. The state of Maharashtra,
Through the Principal Secretary,
(State Excise) Mantralaya,
Mumbai 400 032
2. The Commissioner of State
Excise Maharashtra State, Old
Custom House, Mumbai. 400 023
3. The District Collector, State
Excise Department, Yawatmal.
4 The Sub Divisional Engineer,
Public Works Department, Dist.
Yawatmal.
---------------------------------------------------------------------------------------------
Mr. V. S. Undre, counsel for the petitioners.
Mrs. M. H. Deshmukh, A.G.P. for the respondents.
----------------------------------------------------------------------------------
WITH
WRIT PETITION. NO. 3452/2017
PETITIONERS: 1. Suraj s/o Brijlal Jaiswal Age: 58,
Occu. Business R/o. Gajanan
Mandir, Pusad, Tal. Pusad, Dist.
Yavatmal.
2. Shivkumar s/o Rameshlal Jaiswal
Age: 42 year, Occu. Business R/o.
Near Ram nagar, Pusad, Tal. Pusad,
Dist. Yavatmal.
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3. Arun Lalaram Jaiswal. Age: 52
years, Occu. Business R/o. Gajanan
Mandir, Tilak Ward, Pusad. Dist.
Yavatmal
4. Sadhana Arunlal Jaiswal Age: 580
years, Occu. Business R/o. Gajanan
Mandir, Tilak Ward, Pusad. Dist.
Yavatmal
5. Anil Chaampalal Jaiswal Age: 50
years, Occu. Business R/o. Near
Shivaji Ward, Pusad. Dist. Yavatmal
6. Rameshkumar Vaijinathprasad
Jaiswal Age: 55 years, Occu.
Business R/o. Near Rest House,
Pusad. Dist. Yavatmal
7. Vinod Bhikaji Malani Age: 38 years,
Occu. Business R/o. Gandhi Nagar,
Pusad. Dist. Yavatmal
8. Dilip s/o Suryabhan Rathod Age: 35
years, Occu. Business R/o. Near
Washim road, at post Nimbiu, tal.
Pusad. Dist. Yavatmal.
9. Prakash Marotiro Panpathe Age: 58
years, Occu. Business R/o. Near
Hanuman Ward, Pusad. Dist.
Yavatmal
10. Sanjay Vithal Patre, age : 37 years,
Occ. : Business, R/o : Patre
Complex, Karla Road, Pusad, Dist.
Yavatmal.
11. Satish Bhagwanlal Jaiswal Age: 43
years, Occu. Business R/o. Near
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Gajanan mandir road, Shankar
nagar, Pusad. Dist. Yavatmal
12. Maleshaam Bollanna Pallewar, Age:
65 years, Occu. Business R/o. Moti
nagar, Pusad. Dist. Yavatmal
13. Devicharan Orilal Jaiswal Age: 65
years, Occu. Business R/o. as
above.
14. Ganesh Shrirang Chavan, Age: 39
years, Occu. Business R/o. Itva
Ward, Pusad. Dist. Yavatmal
15. Sonali Dhiraj Bunde Age: 33 years,
Occu. Business R/o. Etva Ward,
Pusad. Dist. Yavatmal
16. Vilash Vishnu mahajan age : 68
years, Occ. : Business. R/o : Near
Gulabnabi College, Pusad. Dist.
Yavatmal
17. Shivprasad s/o Jaganlal Jaiswal,
Age: 70 years, Occu. Business R/o.
Near Naik Banglow, Pusad. Dist.
Yavatmal.
18. Shantilal Shankarlal Jaiswal Age: 53
years, Occu. Business R/o. Shankar
Nagar, Pusad. Dist. Yavatmal
19. Prashant Prakash Gaud Age:
35 years, Occu. Business R/o. Near
Moti nagar, Pusad. Dist. Yavatmal.
20. Maheshkumar Laxmanbhai
Patel Age: 58 years, Occu. Business
R/o. Shankar nagar, Pusad. Dist.
Yavatmal.
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21. Kalpana Ashok Jaiswal Age: 55
years, Occu. Business R/o. Gujri
chowk, Pusad. Dist. Yavatmal
22. Vinodkumar s/o Kundanlal Jaiswal,
Age: 52 years, Occu. Business R/o.
Near rest house, Pusad. Dist.
Yavatmal
23. Jayshree ajy Moraya Age: 40 years,
Occu. Business R/o. Rajpeth,
Amravati, Dist. Amravati.
24. Rashmi Nandkumar Jaiswal Age: 36
years, Occu. Business R/o.
Shrirampur, Pusad. Dist. Yavatmal.
25. Shila Subhash Motariya age : 36,
years, Occ. : Business, R/o :
Shrirampur, Pusad, Dist. Yavatmal.
26. Smt. Shardabai J. Jaiswal Age: 52
years, Occu. Business R/o. near
Hanuman Mandir, Shrirampur, Dist.
Yavatmal
27. Ravi Jugalkishor Jaiswal age : 37
years, Occ. : Business, R/o :
Shrirampur, Pusad, Dist. Yavatmal.
28. Ravindra Sharad Motariya Age: 32
years, Occu. Business R/o.
Kakdaditi road, Pusad. Dist.
Yavatmal
29. Hemant Sarangdhar Meshram Age:
40 years, Occu. Business R/o.
Shrirampur, Tal. Pusad. Dist.
Yavatmal.
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30. Gajanan Laxman Waghmode Age: 40
years, Occu. Business R/o. Papini
Nagar, Tal. Pusad. Dist. Yavatmal.
31. Sanjay Jaglal Jaiswal, Age: 49 years,
Occu. Business R/o. App. Shivaji
School, Pusad. Dist. Yavatmal
32. Vijay Ramdas Jaiswal Age: 40 years,
Occu. Business R/o. New Pusad, tal.
Pusad. Dist. Yavatmal.
33. Anup Ramdas Jaiswal Age: 38 years,
Occu. Business R/o. New Pusad,
Pusad. Dist. Yavatmal.
34. Ramdas Devidas Jaiswal Age: 70
years, Occu. Business R/o. New
Pusad, Pusad. Dist. Yavatmal.
35.Vishnu Maruti Jadhav Age: 50 years,
Occu. Business R/o. Dubevar
Leyout, Pusad. Dist. Yavatmal
36. Shantabai Bansilal Jaiswal, Age: 50
years, Occu. Business R/o.
Fulsawangi, Pusad. Dist. Yavatmal.
VERSUS
RESPONDENTS: 1. The state of Maharashtra
Through the Principal Secretary,
(State Excise) Mantralaya,
Mumbai 400 032
2. The Commissioner of State
Excise Maharashtra State, Old
Custom House, Mumbai. 400 023
3. The District Collector, State
Excise Department, Yavatmal.
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4 The sub Divisional Engineer,
Public Works Department, Dist.
Yavatmal.
Mr. V. S. Undre, counsel for the petitioners.
Mrs. M. H. Deshmukh, A.G.P. for the respondents.
-----------------------------------------------------------------------------------
WITH
WRIT PETITION. NO. 3453/2017
PETITIONER: Shyam Laxmanlal Jaiswal Age : 50
years, Occ. : Business, R/o : Mahavir
Nagar, Near Bus stand, Darwa, Dist.
Yawatmal.
VERSUS
RESPONDENTS: 1. The state of Maharashtra
Through the Principal Secretary,
(State Excise) Mantralaya,
Mumbai 400 032
2. The Commissioner of State
Excise Maharashtra State, Old
Custom House, Mumbai. 400 023
3. The District Collector, State
Excise Department, Yawatmal.
4 The sub Divisional Engineer,
Public Works Department,
Yawatmal, Dist. Yawatmal.
--------------------------------------------------------------------------------------------
Mr. V. S. Undre, counsel for the petitioner.
Mrs. M. H. Deshmukh, A.G.P. for the respondents.
-----------------------------------------------------------------------------------
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WITH
WRIT PETITION. NO.3454/2017
PETITIONERS: 1. Subhas S/o Shankarrao Dhorlikar,
Age: Major Occu. Business R/o.
Pragati Nagar, Ward No.5, Tal. Wani,
Dist. Yawatmal.
2. Hameeda Arif Lalani, Age: Major,
Occu. Business R/o.Plot No.07,
S.B.I.Road, Tal.Vani, Dist. Yawatmal.
VERSUS
RESPONDENTS: 1. The State of Maharashtra
Through the Principal Secretary,
(State Excise) Mantralaya,
Mumbai 400 032
2. The Commissioner of State
Excise Maharashtra State, Old
Custom House, Mumbai. 400 023
3. The District Collector, State
Excise Department, Yawatmal.
4 The sub Divisional Engineer,
Public Works Department, Dist.
Yawatmal.
--------------------------------------------------------------------------------------------
Mr. V. S. Undre, counsel for the petitioners.
Mrs. M. H. Deshmukh, A.G.P. for the respondents.
-----------------------------------------------------------------------------------
WITH
WRIT PETITION. NO. 3455/2017
PETITIONERS: 1. Varsha W/o Sunil Jaiswal, Age : 45
years, Occ. : Business, R/o :
App.Shivaji Nagar, Pusad Dist.
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Yawatmal.
2. Dhiraj S/o Chabbalal Jaiswal, Age :
54 years, Occ. : Business, R/o :
Amdapur,Tal.Chikhli, Dist.Buldhana.
VERSUS
RESPONDENTS 1. The State of Maharashtra
Through the Principal Secretary,
(State Excise) Mantralaya,
Mumbai 400 032
2. The Commissioner of State
Excise Maharashtra State, Old
Custom House, Mumbai. 400 023
3. The District Collector, State
Excise Department, Yawatmal.
4 The Sub Divisional Engineer,
Public Works Department,
Dist .Yawatmal.
---------------------------------------------------------------------------------------------
Mr. V. S. Undre, counsel for the petitioners.
Mrs. M. H. Deshmukh, A.G.P. for the respondents.
-----------------------------------------------------------------------------------
WITH
WRIT PETITION. NO.3456/2017
PETITIONERS 1. Deinkarrao Apparao Deshmukh Age:
54, Occu. Business R/o. Sindhkhed,
Dist. Buldhana.
2. Prmila Bhaurao Nagare Age:
Major, Occu. Business R/o.
Shendurjan, Tal. Shindkhed, Dist.
Buldhana
VERSUS
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RESPONDENTS: 1. The State of Maharashtra
Through the Principal Secretary,
(State Excise) Mantralaya,
Mumbai 400 032
2. The Commissioner of State
Excise Maharashtra State, Old
Custom House, Mumbai. 400 023
3. The District Collector, State
Excise Department, Buldhana.
4 The Sub Divisional Engineer,
Public Works Department, Dist.
Buldhana.
--------------------------------------------------------------------------------------------
Mr. V. S. Undre, counsel for the petitioners.
Mrs. M. H. Deshmukh, A.G.P. for the respondents.
-----------------------------------------------------------------------------------
WITH
WRIT PETITION. NO.3457/2017
PETITIONER: Shaikh Jafar Sheikh Mohammad
Age: 72 , Occu. Business R/o.
Dongar Khandala, Tal. and Dist.
Buldhana.
VERSUS
RESPONDENTS 1. The State of Maharashtra
Through the Principal Secretary,
(State Excise) Mantralaya,
Mumbai 400 032
2. The Commissioner of State
Excise Maharashtra State, Old
Custom House, Mumbai. 400 023
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3. The District Collector, State
Excise Department, Buldhana.
4 The sub Divisional Engineer,
Public Works Department,
Buldhana, Dist. Buldhana.
---------------------------------------------------------------------------------------------
Mr. V. S. Undre, counsel for the petitioner.
Mrs. M. H. Deshmukh, A.G.P. for the respondents.
-----------------------------------------------------------------------------------
WITH
WRIT PETITION. NO. 3458/2017
PETITIONER Santosh s/o Shriramlal Jaiswal,
Age : major years, Occ. : Business,
R/o : New Bus stand, Malegaon,
Dist. Washim.
VERSUS
RESPONDENTS: 1. The state of Maharashtra
Through the Principal Secretary,
(State Excise) Mantralaya,
Mumbai 400 032
2. The Commissioner of State
Excise Maharashtra State, Old
Custom House, Mumbai. 400 023
3. The District Collector, State
Excise Department, Washim.
4 The sub Divisional Engineer,
Public Works Department,
Washim,, Dist. Washim.
--------------------------------------------------------------------------------------------
Mr. V. S. Undre, counsel for the petitioner.
Mrs. M. H. Deshmukh, A.G.P. for the respondents.
--------------------------------------------------------------------------------
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WITH
WRIT PETITION NO. 3459 OF 2017
PETITIONER :- Umesh S/o Jayprakash Jaiswal,
Age : 40 years, Occu. Business,
R/o. Fulsavangi, Tal. Mahagaon,
Dist. Yawatmal.
...VERSUS...
RESPONDENTS :- 1. The State of Maharashtra,
Through the Principal Secretary,
(State Excise) Mantralaya,
Mumbai 400 032.
2. The Commissioner of State Excise
Maharashtra State, Old Custom
House,
Mumbai. 400 023.
3. The District Collector,
State Excise Department, Yawatmal.
4. The Sub Divisional Engineer,
Public Works Department,
Dist. Yawatmal.
---------------------------------------------------------------------------------------------
Mr. V. S. Undre, counsel for the petitioner.
Mrs. M. H. Deshmukh, A.G.P. for the respondents.
---------------------------------------------------------------------------------------------
WITH
WRIT PETITION. NO. 3460/2017
PETITIONER: Ravindra Jagarao Chavan Age: 36,
Occu. Business R/o. at plost Bibi,
Lonar, Dist. Buldhana.
VERSUS
RESPONDENTS: 1. The state of Maharashtra
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Through the Principal Secretary,
(State Excise) Mantralaya,
Mumbai 400 032
2. The Commissioner of State
Excise Maharashtra State, Old
Custom House, Mumbai. 400 023
3. The District Collector, State
Excise Department, Buldhana.
4 The sub Divisional Engineer,
Public Works Department,
Buldhana, Dist. Buldhana.
------------------------------------------------------------------------------------
Mr. V. S. Undre, counsel for the petitioner.
Mrs. M. H. Deshmukh, A.G.P. for the respondents.
--------------------------------------------------------------------------------------
AND
WRIT PETITION NO. 3496 OF 2017
PETITIONERS :- 1. M/s.Rajat Wine Bar,
Damle Chowk, Akola
Through Proprietor-Shrikant
Panditrao Deshmukh, Age 54 years
License No.FL-III 72/2016-17, r/o. Damle
Chowk, Akola Tq. And Dist. Akola.
2. M/s.Chassic Wine Bar,
Sindhi Camp,Akola, through Proprietor
Santosh Mukundilal Agrawal, aged about
58 years, License No.FL-III 9/2016-17,
r/o.Alsi Plots, Akola, Tq. And Dist.Akola.
3. M/s. Cheers Wine Bar,
Tilak Road, Akola, through Proprietor
Santosh Mukundilal Agrawal, aged about
58 years, License No.FL-III 11/2016-17,
r/o.Alsi Plots, Akola Tq. And Dist.Akola.
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4. M/s. Rohit Wine Bar,
Balapur Road, Akola, through Proprietor
Chandrakant Bhagat, Aged about 58
years, License No.FL-III 57/ 2016-17, r/o.
Balapur Road, Akola,Tq. And Dist.Akola.
5. M/s.Shakti Wine Bar,
Near Railway Station Akola, through
Proprietor-Prem Kanojiya, Aged 63 years,
License No.FL-III 6/2016-17, r/o.Railway
Station Akola,tq. And dist.Akola.
6. M/s.Punjab Kesari Wine Bar, Near
Railway Station Akola, Through
Proprietor-Rajendra Shriram Sehgal,
Age 63 years, License No.FL-III 2/2016-
17, r/o. Sindhi Camp, Akola Tq.and
dist.Akola
7. M/s.New Punjab Wine Bar,
Tilak Road, Akola, through Proprietor-
Rajendra Shriram Sehgal, Age 63 years,
License No.FL-III 18 2016-17, r/o Sindhi
Camp,Akola, tq. And dist.Akola.
8. M/s.Kisan Wine Bar,
Tilak Raod, Akola through Proprietor,
Mahendrasingh Bhargad, age 57, License
No.FL-III 83/2016-17,r/o.Tilak
Road,Akola tq. And dist.Akola.
9. M/s. M.M.Wine Bar,
Near Railway Station Akola, through
Proprietor,-Sunil Alamchandani, Aged 48
years License No.FL-III
5/2016-17,r/o.Sindhi Camp, Akola. Tq.
And Dist.Akola.
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10. M/s Sakshi Wine Bar,
Rodhora,Tq. And dist.Akola, through
Proprietor, Pralhad Wamanrao Chopade,
age 41 years, Holding FL-III License
no.115 of 2016-17. R/o Ridhora, tq.and
dist.Akola.
11. M/s. Hotel Skylark,
Tower Road, Akola, through Proprietor,
Smt.Sumanbai L. Nerkar, aged 73 years,
License No.FL-III 51/2016-17, r/o Tower
Road, Akola.Tq. And Dist. Akola.
12. M/s. Star Night Wine Bar,
At Post Dabki Akola, through Proprietor
Dhiraj Dharmaraj Sarode, Age 36 years,
License No.FL-III 120/2016-17, r/o.
Dabki, Akola,tq. And dist.Akola.
13. M/s. Greenland Cottage
Vidya Nagar, Akola through Proprietor-
Kamal Alamchandani, age 50 years,
License No.F1-III 29/2016-17,r/o Vidya
Nagar, Akola tq. And Dist.Akola.
14. M/s.Samrat Wine Bar,
Rautwadi Akola, through Proprietor
Sujata S.Raut
age 61 years, License No.FL-III 4/2016-
17,R/o. Rautwadi, Akola,Tq. And
Dist.Akola.
15. M/s.Pooja Wine Bar,
Sindhi Camp,Akola, through Proprietor
Shyamlal Lulla, Age 54 yrs, License
No.FL-III 100/2016-17, r/o Sindhi Camp,
Akola,tq. And dist.Akola.
16. M/s.Nitin Wine Bar,
Geeta Nagar, Akola, through Proprietor
Nitin Shahkar, Age 41 years, License
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No.FL-III 7/2016-17, r/o. Geeta Nagar,
Akola, tq. And Dist.Akola.
17. M/s. Indraprasth Wine Bar,
Vidya Nagar, Akola, through Proprietor-
Sunil Dhabekar, aged 46 years, License
No.FL-III 17/2016-17, r/o. Vidya Nagar,
Akola, Tq. And Dist.Akola.
18. M/s.Malhar Wine Bar,
Dabki Road, Akola, through Proprietor
Gunwant U. Nage
Age 46 years, License No.FL-III 15/2016-
17, r/o. Dabki Road, Akola.
19. M/s. Sunitee Wine Bar,
Opp.Main Post Office,
Akola, through Proprietor Sunita
Gopalrao Jadhav, Age 58 years, License
No.FL-III 19/2016-17, r/o Opp. Main Post
Office, Akola, tq.and dist.Akola.
20. M/s.Ashoka Wine Bar,
Balapur Naka, Akola, through proprietor
Ashok P. Telang, Age 52 years, License
No. FL-III,108/2016-17, r/o. Balapur
Naka, Akola ,tq. And dist.Akola.
21. M/s.Yash Wine Bar,
Jaju Nagar, Shegaon byepass,Akola,
through Proprietor Sanjay M.Pawanikar,
Age 44 years, License No.FL-III 19/2016-
17, r/o.Jaju Nagar, Shegaon Byepass,
Akola,tq. And dist. Akola.
22. M/s. Shere Punjab
Station Chowk Akola, through Proprietor
Kashiram Bahel, Age 71 years, License
No.FL-III 13/2016-17, r/o Station Chowk,
Akola, Tq.and Dist.Akola.
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23. M/s.The Great Punjab Wine Bar, Near
Railway Station Akola, through
Proprietor Rupesh C.Bahel, Age 45 years,
License No.FL-III 21/2016-17 r/o.Near
Railway Station Akola, tq. And dist.Akola.
24. M/s. Hotel Mahakali Wine Bar
Vidya Nagar, Akola, through Proprietor
Mahendra R. Raghuwanshi, Age 48 years,
License No.FL-III 117/2016-17, r/o Vidya
Nagar, Akola tq. And dist. Akola.
25. M/s.Hotel Jasnagra,
Railway Station Road, Akola,
through Proprietor Jaspalsingh
Channansingh Nagra, age 61 years,
License No.FL-III 22/2016-17,r/o.
Railway Station Road, Akola, tq. And
dist. Akola.
26. M/s. Madhuban Bar and Restaurant,
Near Old RTO Office, Akola, through
Proprietor Rajendrakumar Brijkishor
Jaiswal, Age 50 Years,License No.FL-III
162016-17, R/o.Near Old RTO
Office,Akola, tq. And dist. Akola.
27. M/s.Surangani Wine Bar,
Railway Station Road, Akola, through
Proprietor Kalpesh Ramjidas Veermani,
Aged 37 years, License No.FL-III
26/2016-17, r/o. Sindhi Camp, Akola, tq.
And dist. Akola.
28. M/s. Moonlight Wine Bar,
Lahan Umri, Akola, through Proprietor
Vandana Dilip Masne, Aged about 39
years, License No.FL III 74/2016-17
,R/o.Lahan Umri,Akola Tq. And
dist.Akola.
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...VERSUS...
RESPONDENTS :- 1. State of Maharashtra
Through Secretary,
State Excise Department, Mantralaya,
Mumbai.
2. The Commissioner for Excise,
Maharashtra State, Mumbai .
3. The District Collector/Superintendent of
State Excise, Akola,tq. And Dist. Akola.
4. The Sub Divisional Engineer
Public Works Department, Sub Division
Akola, Distt.Akola.
--------------------------------------------------------------------------------------------
Mr. J.B.Gandhi, counsel for the petitioners.
Mr. Amit Madiwale, A.G.P for respondent Nos.1 to 4.
--------------------------------------------------------------------------------------------
WITH
WRIT PETITION NO. 3498 OF 2017
PETITIONER :- M/s. Hotel Gaurav,
Loni Bk.Tq.Risod, Dist. Washim, through
its Proprietor Sunil Nilkanthrao Bodkhe,
Aged about 50 years, R/o Loni Bk.Tq.
Risod, Dist.Washim.
...VERSUS...
RESPONDENTS :- 1. State of Maharashtra
Through Secretary,
State Excise Department, Mantralaya,
Mumbai.
2. The Commissioner for Excise,
Maharashtra State, Mumbai .
3. The District Collector/ Superintendent
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of State Excise, Washim ,tq. And Dist.
Washim.
4. The Sub Divisional Engineer, Public
Works Department, Sub Division Risod,
Dist.Washim.
-----------------------------------------------------------------------------------
Mr. J.B.Gandhi, counsel for the petitioner.
Mr. Amit Madiwale, A.G.P for respondent Nos.1 to 4.
--------------------------------------------------------------------------------------------
WITH
WRIT PETITION NO. 3499 OF 2017
PETITIONERS :- 1. M/s. S.K.Pant,
through its Proprietor Sachin Krushnarao
Pant, Aged 39 yrs, License no.Cl-III
16/2016-17, Address of Shop Kharap,
Mothi Umri, Akola, tq. And dist .Akola.
2. D.H.Jaiswal,
Through its Proprietor, Dinesh
Hanumanlal Jaiswal, Aged 64 years,
License No.CL-III 24/2016-17, Address of
Shop Near Neeta Guest House, Dipak
Chowk, Akola.
3. M/s. V.T. Meshram,
Through its Proprietor Vikas Tukaram
Meshram,
Age about 43 years, License No.CL-III
08/2016-17, Address of Shop Near
Railway Station, Akola, tq and dist.
Akola.
4. M/S.N.D. Pahuja,
Through its Proprietor Nancy
Dipakkumar Pahuja, Age about 33 years,
License No.CL-III 22/2016-17, Address of
Shop Old Cotton Market, Tilak Road,
Akola.Tq. And dist.Akola.
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5. M/s. J.J.Jaiswal,
Through its Proprietor
Jitendra Jugalkishor Jaiswal Age 55
years, License No.CL-III 04/2016-17,
Address of Shop Old City, Killa Chowk,
Akola, tq. And dist. Akola.
6. M/s. U.D.Anandani
Through its partner Udhavdas Anandani,
aged about 61 years, License No.CL-III
11/2016-17, Address of shop Old Dana
Bazar Akola, Tq. And Dist. Akola.
7. M/S.P.S. Khudania,
Through Proprietor Prabhudayal
Khudania, aged about 62 yrs, License
No.CL-III 10/2016-7, Shop Address
Kothadi Bazar, Akola.Tq. And dist. Akola.
8. M/s.A.S.Gaikwad,
Through its Proprietor,
Neeraj Satwaji Gaikwad
Aged about 46 yrs, License No.CL-III
09/2016-17, Shop address Opp.Rajkamal
Talkies, Akola,Tq. And dist.Akola.
9. M/s.D.R.Jaiswal,
Through its Proprietor Dilip Jaiswal,
Aged about 64 years, License No.CL-III
1/2016-17, Shop address Dagadi Pul,
Old City, Akola, Tq. And dist.Akola.
10. M/s. K.S.Shukla,
Through its Proprietor Kishor Shukla,age
46 yrs, License No.CL-III 74/2016-17
Shop address Akot File, Akot Road,
Akola, tq. And dist.Akola.
11. M/s.S.R.Raut,
Through its Proprietor
Sindhutai Raghunathrao Raut,
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Aged about 65 yrs, License No.III
27/2016-17, Shop Address Khadan,
Akola, Tq. And dist.Akola.
12. M/S.A.O.Giri,
Through its Proprietor Sangita Satish
Jaiswal, Aged about 52 yrs, License
No.CL-III 77/2016-17, Shop address
Apatapa, tq. And dist.Akola.
13. M/S. K.H. Alimchandani,
Through its Proprietor Kanta Harish
Alimchandani, Aged about 59 yrs,
License No.CL-III 119/2016-17, shop
address Balapur Main Road, Wadegaon,
tq. Balapur Dist. Akola.
14. M/s. N.A.Alimchandani, through, its
Proprietor Nikhil Anup Alimchandani,
Aged 29 yrs, License No. CL-III 64/2016-
17, Shop address Main Road,Paras,Tq.
Balapur, Dist.Akola.
15. M/s. J.B.Jaiswal, through its Proprietor,
Jaikumar Brijkishor Jaiswal,Aged about
48 yrs, License No.CL-III 25/2016-17,
shop address Akot stand Akola,Tq. And
dist.Akola.
16. M/s. S.R.Sarode,
Through its Proprietor
Suhas Ramdas Sarode,
Aged about 44 years,License No.CL-III
2/2016-17, shop address Jai Hind
Chowk, Old City, Akola,Tq. And Dist.
Akola.
17. M/S. C.K.Jaiswal,
through its proprietor Chandramohan
Kishanlal Jaiswal, aged about 56 yrs,
License No.CL-III 12/2016-17, shop
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address Sindhi Camp, Khadan, Akola,tq.
And dist. Akola.
...VERSUS...
RESPONDENTS :- 1. State of Maharashtra
Through Secretary,
State Excise Department, Mantralaya,
Mumbai.
2. The Commissioner for Excise,
Maharashtra State, Mumbai .
3. The District Collector/ Superintendent
of State Excise, Akola, tq. And Dist.
Akola.
4. The Sub Divisional Engineer, Public
Works Department, Sub Division Risod,
Dist.Akola.
-----------------------------------------------------------------------------------
Mr. J.B.Gandhi, counsel for the petitioners.
Mr. Amit Madiwale, A.G.P for respondent Nos.1 to 4.
--------------------------------------------------------------------------------------------
WITH
WRIT PETITION NO. 3500 OF 2017
PETITIONER :- M/s. Hotel Madhuban Restaurant,
Risod,,Tq. Risod, Dist. Washim through
its Proprietor Waman Kisanrao Gabhane,
Aged about 55 years, R/oRisod, tq.
Risod, dist.Washim.
...VERSUS...
RESPONDENTS :- 1. State of Maharashtra
Through Secretary,
State Excise Department, Mantralaya,
Mumbai.
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2. The Commissioner for Excise,
Maharashtra State, Mumbai .
3. The District Collector/ Superintendent
of State Excise, Washim, tq. And Dist.
Washim.
4. The Sub Divisional Engineer, Public
Works Department, Sub Division Risod,
Dist.Washim
----------------------------------------------------------------------------------------
Mr. J.B.Gandhi, counsel for the petitioner.
Mr. Amit Madiwale, A.G.P for respondent Nos.1 to 4.
--------------------------------------------------------------------------------------------
WITH
WRIT PETITION NO. 3501 OF 2017
PETITIONER :- M/s. Hotel Natraj Khanawal,
Risod, Tq.Risod, Dist. Washim, through its
Proprietor Sau.Anita Dadarao
Deshmukh, Aged about 42 years, R/o
Shivaji Nagar, Risod, Tq.Risod,
Dist.Washim.
...VERSUS...
RESPONDENTS :- 1. State of Maharashtra
Through Secretary,
State Excise Department, Mantralaya,
Mumbai.
2. The Commissioner for Excise,
Maharashtra State, Mumbai .
3. The District Collector/ Superintendent
of State Excise, Washim ,tq. And Dist.
Washim.
4. The Sub Divisional Engineer, Public
Works Department, Sub Division Risod,
Dist.Washim.
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1.wp.3150-17 (173)-Judg. 64/180
------------------------------------------------------------------------------------------
Mr. J.B.Gandhi, counsel for the petitioner.
Mr. Amit Madiwale, A.G.P for respondent Nos.1 to 4.
--------------------------------------------------------------------------------------------
WITH
WRIT PETITION NO. 3502 OF 2017
PETITIONER :- M/s. Vedant Wine Bar,
Loni Bk.Tq.Risod, Dist. Washim, through
its Proprietor Sau.Meera Laxman
Banpure, Aged about 31 years, R/o Ward
No.4, Loni Bk.Tq.Risod, Dist.Washim.
...VERSUS...
RESPONDENTS :- 1. State of Maharashtra
Through Secretary,
State Excise Department, Mantralaya,
Mumbai.
2. The Commissioner for Excise,
Maharashtra State, Mumbai .
3. The District Collector/ Superintendent
of State Excise, Washim ,tq. And Dist.
Washim.
4. The Sub Divisional Engineer, Public
Works Department, Sub Division Risod,
Dist.Washim.
------------------------------------------------------------------------------------------
Mr. J.B.Gandhi, counsel for the petitioner.
Mr. Amit Madiwale, A.G.P for respondent Nos.1 to 4.
--------------------------------------------------------------------------------------------
WITH
WRIT PETITION NO. 3503 OF 2017
PETITIONER :- M/s. Hotel Palace Wine Bar,
Risod,Tq.Risod, Dist. Washim, through its
Proprietor Bhagwat Parashramji
Gabhane, Aged about 48 years, R/o Risod
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Tq. Risod, Dist.Washim.
...VERSUS...
RESPONDENTS :- 1. State of Maharashtra
Through Secretary,
State Excise Department, Mantralaya,
Mumbai.
2. The Commissioner for Excise,
Maharashtra State, Mumbai .
3. The District Collector/ Superintendent
of State Excise, Washim, tq. And Dist.
Washim.
4. The Sub Divisional Engineer, Public
Works Department, Sub Division Risod,
Dist.Washim.
------------------------------------------------------------------------------------------
Mr. J.B.Gandhi, counsel for the petitioner.
Mr. Amit Madiwale, A.G.P for respondent Nos.1 to 4.
AND.
WRIT PETITION NO. 3497 OF 2017
PETITIONERS :- 1. M/s. Green Wine Shop,
Chandekar Bhawan,M.G.Road,
Akola, through Proprietor,Mukesh
Ratanlal Alimchandani, aged about 58
years, License No.FL-II 15/2016-17, r/o
Alsi Plots, Akola ,Tq.and dist.Akola.
2. M/s.Kiran Wine Shop,
Sindhi Camp, Akola, through Proprietor
Mukesh Ratanlal Alimchandani, Aged
about 58 years, License No.FL-II 8/2016-
17, r/o.Alsi Plots, Akola, tq. And
dist.Akola.
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3. M/s.Mayur Wine Shop,
Tilak Road, Akola, through Proprietor
Arun Mukesh Alamchandani, aged about
34 yrs, License No.FL-II 16/2016-17,r/o
Alsi Plots, Akola,tq.and dist. Akola.
4. M/s.Eagle Wine Shop,
M.G.Road, Akola, through Proprietor
Shankar Sadarangmal Lalwani,
aged about 56 years, License No.FL-II
06/2016-17, r/o.Sindhi Camp, Akola, tq.
And dist.Akola.
5. M/s.Akola Wine Mart,
Malipura Chowk, Akola, Through
Proprietor-Harish Hiralal Chaurasiya,
aged 67 years, License No.FL-II 11/2016-
17, r/o.Malipura Chowk, Akola, tq.and
dist.Akola.
6. M/s.Lulla Wine Shop,
Sindhi Camp, Akola. Through Proprietor
Meerabai Kanhaiyalal Lulla, Age 56 yrs,
License No. FL-II 04/2016-17, r/o.Sindhi
Camp, Akola,Tq. And dist.Akola.
7. M/s. Maharashtra Wine Shop,
Near Railway Station, Akola, through
proprietor Jayant Bhagwantrao Satarkar,
Age 69 yrs, License No.FL-II 09/2016-17,
r/o. Adarsh Colony, Akola Tq. And
Dist.Akola.
8. M/s. Bombay Wine Shop,
Near Railway Station, Akola, through
Proprietor Anup Ratanlal Alamchandani,
age 53 yrs, License No.FL- II 17/2016-17,
r/o. Alsi Plots, Akola, Tq. And dist.Akola.
9. M/s.Vidarbha Wine Shop,
Gandhi Chowk, Akola, through Proprietor
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Rajendra Brijkishor Jaiswal, age 50 years,
License No. FL-II 19/2016-17,
r/o. Jatharpeth Akola tq. And dist.Akola.
...VERSUS...
RESPONDENTS :- 1. State of Maharashtra
Through Secretary,
State Excise Department,
Mantralaya, Mumbai.
2. The Commissioner for Excise,
Maharashtra State, Mumbai .
3. The District Collector/ Superintendent of
State Excise, Akola,
Tq. And Dist. Akola.
4. The Sub Divisional Engineer, Public
Works Department, Sub Division Akola,
Dist.Akola.
-----------------------------------------------------------------------------------
Mr. J.B.Gandhi, counsel for the petitioners.
Ms.T.H.Khan, A.G.P for respondent Nos.1 to 4.
AND
WRIT PETITION NO. 3504 OF 2017
PETITIONER :- Hotel Shahi Garden,
Risod, Tq. Risod, District Washim,
through its Proprietor,
Sk. Khaja Sk. Farid,
Aged about 40 years,
R/o Risod, Tq. Risod, District Washim
...VERSUS...
RESPONDENTS :- 1. State of Maharashtra,
through Secretary,
State Excise Department, Mantralaya,
Mumbai.
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2. The Commissioner for Excise,
Maharashtra State, Mumbai.
3. The District Collector/Superintendent
of State Excise, Washim, Tq. and
District Washim.
4. The Sub-Divisional Engineer,
Public Works Department,
Sub-Division Risod, District Washim.
--------------------------------------------------------------------------------------------
Shri J. B. Gandhi, Advocate for the petitioner.
Ku. T. H. Khan, A.G.P. for the respondents.
--------------------------------------------------------------------------------------------
WITH
WRIT PETITION NO. 3505 OF 2017
PETITIONER :- Chandrakant Motilal Santre,
Aged about 79 years,
R/o Nijampur, Tq. Risod,
District Washim.
...VERSUS...
RESPONDENTS :- 1. State of Maharashtra,
through Secretary,
State Excise Department,
Mantralaya, Mumbai.
2. The Commissioner for Excise,
Maharashtra State, Mumbai.
3. The District Collector/Superintendent
of State Excise, Washim, Tq. and
District Washim.
4. The Sub-Divisional Engineer,
Public Works Department,
Sub-Division Risod, District Washim.
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--------------------------------------------------------------------------------------------
Shri J. B. Gandhi, Advocate for the petitioner.
Ku. T. H. Khan, A.G.P. for the respondents.
--------------------------------------------------------------------------------------------
WITH
WRIT PETITION NO. 3506 OF 2017
PETITIONER :- Rajshekhar Narsagoud Konda,
Aged about 45 years,
R/o Nanded, Tq. and Dist. Nanded.
...VERSUS...
RESPONDENTS :- 1. State of Maharashtra,
through Secretary,
State Excise Department,
Mantralaya, Mumbai.
2. The Commissioner for Excise,
Maharashtra State, Mumbai.
3. The District Collector/Superintendent
of State Excise, Washim, Tq. and
District Washim.
4. The Sub-Divisional Engineer,
Public Works Department,
Sub-Division Risod,
District Washim.
--------------------------------------------------------------------------------------------
Shri J.B. Gandhi, Advocate for the petitioner.
Ku. T. H. Khan, A.G.P. for the respondents.
--------------------------------------------------------------------------------------------
AND
WRIT PETITION NO.3507 OF 2017
PETITIONERS :- 1. M/s Kwality Wine Shop, a partnership
firm duly registered under the provisions
of the Indian Partnerships Act, 1932,
through its Partners Mr. Chandrakishor
S/o.Bhaiyaji Jaiswal, Aged about:64
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years, Occu:Business R/o: Peth Budhwar,
Katol.
2. Krishnamanohar Shalikram Jaiswal, aged
about 66 years, Occup.Business,R/o.LB-
43, near Nabira College, Dhantoli, Tahsil:
Katol, District Nagpur.
3. M/s.Swaraj Restaurant & Bar, through its
Proprietor Sau. Meena Omprakash
Jaiswal, Aged about 60 years, R/o: Plot
No.06, Mouja Tar Bazar, Shastri Chowk,
Katol Road, Katol.
4. Manish Kundanlalji Jaiswal,Age about 43
years, Occ:Business,R/o.Near Chanda
Bhavan Ghode Plot,Katol.
5. M/s. Rajkamal Restaurant and Bar,
through its proprietor Shri. Sandeep
Namdeoraoji Bhasme, Aged about 40
years, Occ:Business, R/o:Main Road,
HDFC,Bank, Katol.
6. M/s. Jaiswal Wine Mart, through its
proprietor Shri.Subhash S/o Shyamlalji
Jaiswal, Aged about 70 yrs,
Occup.Business,R/o: Main Road Katol.
7. M/s.Jaiswal Bar and Restaurant, through
its Proprietor Sau.Ratnabai Shyamlalji
Jaiswal, Aged about 90 years, Occup:
Business, R/o Nagar Parishad, Shopping
Complex, Tar Bazar, Katol.
8. M/s.Chanda Bar and Restaurant, through
its Proprietor Shri.Rajesh Kundanlalji
Jaiswal, Aged :about 47 years,
Occup.Business,R/o.Ghode Plot, Dhantoli
Sai.Mandir Katol.
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...VERSUS...
RESPONDENTS :- 1. The State of Maharashtra
Through Secretary,
State Excise Department, Mantralaya,
Mumbai 32.
2. The Commissioner, State Excise,
Maharashtra State, Mumbai .
3. The District Collector/ Superintendent
of State Excise, Nagpur.
4. Public Works Department, State of
Maharashtra, through its Secretary,
Mantralaya, Mumbai -32.
5. The Sub- Divisional Engineer, Public
Works Department, Sub Division Katol.
-----------------------------------------------------------------------------------------
Mr. C.S.Dharmadhikari, counsel for the petitioners.
Ms.T.Khan,AGP for respondent Nos.1 to 5
AND
WRIT PETITION NO. 3508 OF 2017
PETITIONERS :- S.B. Tayade Country Liquor,
through its Partners -
1. Milind Shriramji Tayade,
Aged 52 years, Occu. - Business,
2. Mahendra Shriramji Tayade,
Aged 50 years, Occu. - Business,
3. Surendra Shriramji Tayade,
Aged 48 years, Occu. - Business,
All R/o Shirala, Tq. and Dist. Amravati.
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...VERSUS...
RESPONDENTS :- 1. Collector, Amravati.
2. Superintendent,
State Excise, Amravati.
--------------------------------------------------------------------------------------------
Ms Deepali V. Sapkal, Advocate for the petitioners.
Mrs. M. H. Deshmukh, A.G.P. for the respondents.
--------------------------------------------------------------------------------------------
WITH
WRIT PETITION NO. 3509 OF 2017
PETITIONER :- Dipak s/o Yadavrao Gudadhe,
Aged 47 years, Occupation - Business,
R/o Tope Nagar, In front of Maltekadi,
Amravati.
...VERSUS...
RESPONDENTS :- 1. Collector, Amravati.
2. Superintendent,
State Excise, Amravati.
--------------------------------------------------------------------------------------------
Ms Deepali V. Sapkal, Advocate for the petitioner.
Mrs. M. H. Deshmukh, A.G.P. for the respondents.
--------------------------------------------------------------------------------------------
WITH
WRIT PETITION NO. 3510 OF 2017
PETITIONERS :- 1. Hotel Suryakamal Inn, Aathwadi Bazar,
Paratwada, Tq. Achalpur, District
Amravati, through its Partners
2. Suryakant Kamalnarayan Jaiswal,
Aged 43 years, Occupation - Business,
3. Sau. Mamta Suryakant Jaiswal,
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Aged 42 years, Occupation - Business,
Both R/o Aathwadi Bazar, Paratwada,
Tq. Achalpur, District Amravati.
...VERSUS...
RESPONDENTS :- 1. Collector, Amravati.
2. Superintendent,
State Excise, Amravati.
--------------------------------------------------------------------------------------------
Ms Deepali V. Sapkal, Advocate for the petitioners.
Mrs. M. H. Deshmukh, A.G.P. for the respondents.
--------------------------------------------------------------------------------------------
WITH
WRIT PETITION NO. 3511 OF 2017
PETITIONER :- Smt. Kalpana Rambhau Bhoyar,
Aged about 68 years,
Occupation - Business,
R/o Daroga Plot, Rajapeth, Amravati.
...VERSUS...
RESPONDENTS :- 1. Collector, Amravati.
2. Superintendent,
State Excise, Amravati.
--------------------------------------------------------------------------------------------
Ms Deepali V. Sapkal, Advocate for the petitioner.
Mrs. M. H. Deshmukh, A.G.P. for the respondents.
--------------------------------------------------------------------------------------------
WITH
WRIT PETITION NO. 3512 OF 2017
PETITIONER :- Sushil Dayaram Wankhede,
Aged 45 years, Occupation - Business,
R/o Nerpinglai, Zend Chowk,
Tahsil - Morshi, District - Amravati.
...VERSUS...
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RESPONDENTS :- 1. Collector, Amravati.
2. Superintendent,
State Excise, Amravati.
--------------------------------------------------------------------------------------------
Ms Deepali V. Sapkal, Advocate for the petitioner.
Mrs. M. H. Deshmukh, A.G.P. for the respondents.
--------------------------------------------------------------------------------------------
WITH
WRIT PETITION NO. 3513 OF 2017
PETITIONERS :- Neelam Hotel and Food Products,
Partners -
1. Jitesh Bhaiyyalal Shahu,
Aged 57 years, Occupation - Business,
R/o Pannalal Nagar, Amravati.
2. Bhaiyyalal Purnalal Shahu,
Aged 75 years, Occupation - Business,
R/o Pannalala Nagar, Amravati.
3. Ramgopal Gupta, Aged 75 years,
Occupation - Business,
R/o Kadba Bazar, Itwara, Amravati.
4. Manish Bhaiyyalal Shahu,
Aged 45 years, Occupation - Business,
R/o Pannalal Nagar, Amravati.
...VERSUS...
RESPONDENTS :- 1. Collector, Amravati.
2. Superintendent,
State Excise, Amravati.
--------------------------------------------------------------------------------------------
Ms Deepali V. Sapkal, Advocate for the petitioners.
Mrs. M. H. Deshmukh, A.G.P. for the respondents.
--------------------------------------------------------------------------------------------
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1.wp.3150-17 (173)-Judg. 75/180
WITH
WRIT PETITION NO. 3514 OF 2017
PETITIONER :- Baithak Restaurant and Bar,
through its Proprietor-
Shri Nitin N. Mohod,
Age - Major, Occupation - Business,
R/o Saturna, Amravati, Tq. and
District - Amravati.
...VERSUS...
RESPONDENTS :- 1. Collector, Amravati.
2. Superintendent,
State Excise, Amravati.
--------------------------------------------------------------------------------------------
Ms Deepali V. Sapkal, Advocate for the petitioner.
Mrs. M. H. Deshmukh, A.G.P. for the respondents.
--------------------------------------------------------------------------------------------
WITH
WRIT PETITION NO. 3515 OF 2017
PETITIONER :- Pravin Bisanji Meshram,
Aged 50 years, Occupation -Business,
R/o Maholi Jahagir, Tq. and District-
Amravati.
...VERSUS...
RESPONDENTS :- 1. Collector, Amravati.
2. Superintendent,
State Excise, Amravati.
--------------------------------------------------------------------------------------------
Ms Deepali V. Sapkal, Advocate for the petitioner.
Mrs. M. H. Deshmukh, A.G.P. for the respondents.
--------------------------------------------------------------------------------------------
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1.wp.3150-17 (173)-Judg. 76/180
WITH
WRIT PETITION NO. 3516 OF 2017
PETITIONER :- Om Wine Centre,
Main Road, Paratwada, Tq. Achalpur,
District Amravati, through its Proprietor,
Omprakash Nandkishor Jaiswal,
Aged - Major, Occupation - Business,
R/o Sadar Bazar, Paratwada, Tq.
Achalpur, District Amravati.
...VERSUS...
RESPONDENTS :- 1. Collector, Amravati.
2. Superintendent,
State Excise, Amravati.
--------------------------------------------------------------------------------------------
Ms Deepali V. Sapkal, Advocate for the petitioner.
Mrs. M. H. Deshmukh, A.G.P. for the respondents.
--------------------------------------------------------------------------------------------
WITH
WRIT PETITION NO. 3517 OF 2017
PETITIONERS :- Jaiswal Country Liquor,
through its Partners -
1. Virendra Girjashankar Jaiswal,
Aged 55 years, Occupation - Business,
R/o Hamalpura, Amravati.
2. Shriniwas Girjashankar Jaiswal,
Aged 49 years, Occupation - Business,
R/o Hamalpura, Amravati.
...VERSUS...
RESPONDENTS :- 1. Collector, Amravati.
2. Superintendent,
State Excise, Amravati.
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--------------------------------------------------------------------------------------------
Ms Deepali V. Sapkal, Advocate for the petitioners.
Mrs. M. H. Deshmukh, A.G.P. for the respondents.
--------------------------------------------------------------------------------------------
WITH
WRIT PETITION NO. 3518 OF 2017
PETITIONER :- Pundlik Marotrao Mawale,
Aged 84 years, Occupation - Business,
R/o Nerpinglai, Tah. - Tiwsa,
District - Amravati.
...VERSUS...
RESPONDENTS :- 1. Collector, Amravati.
2. Superintendent,
State Excise, Amravati.
--------------------------------------------------------------------------------------------
Ms Deepali V. Sapkal, Advocate for the petitioner.
Mrs. M. H. Deshmukh, A.G.P. for the respondents.
--------------------------------------------------------------------------------------------
WITH
WRIT PETITION NO. 3519 OF 2017
PETITIONER :- Bhojraj s/o Gangaram Sonone,
Aged 65 years, Occupation - Business,
R/o Shyam Nagar, Amravati.
...VERSUS...
RESPONDENTS :- 1. Collector, Amravati.
2. Superintendent,
State Excise, Amravati.
--------------------------------------------------------------------------------------------
Ms Deepali V. Sapkal, Advocate for the petitioner.
Mrs. M. H. Deshmukh, A.G.P. for the respondents.
--------------------------------------------------------------------------------------------
WITH
WRIT PETITION NO. 3520 OF 2017
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1.wp.3150-17 (173)-Judg. 78/180
PETITIONERS :- 1. Durga Wine Shop,
Weekly Market, Paratwada, Achalpur,
Tq. Achalpur, District Amravati
2. Prakash Nandkishor Jaiswal,
Aged 48, Occupation - Business,
R/o Sadar Bazar, Paratwada, Tq.
Achalpur, District Amravati.
...VERSUS...
RESPONDENTS :- 1. Collector, Amravati.
2. Superintendent,
State Excise, Amravati.
--------------------------------------------------------------------------------------------
Ms Deepali V. Sapkal, Advocate for the petitioners.
Mrs. M. H. Deshmukh, A.G.P. for the respondents.
--------------------------------------------------------------------------------------------
WITH
WRIT PETITION NO. 3521 OF 2017
PETITIONER :- Vimal Wine Shop,
through Proprietor,
Ashish Babanrao Mohod,
Aged 40 years, Occu. - Business,
R/o Sabnis Plot, Near Shriganga Oil
Mill, Amravati.
...VERSUS...
RESPONDENTS :- 1. Collector, Amravati.
2. Superintendent,
State Excise, Amravati.
--------------------------------------------------------------------------------------------
Ms. Deepali V. Sapkal, Advocate for the petitioner.
Mrs. M. H. Deshmukh, A.G.P. for the respondents.
--------------------------------------------------------------------------------------------
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1.wp.3150-17 (173)-Judg. 79/180
WITH
WRIT PETITION NO. 3522 OF 2017
PETITIONERS :- 1. Shailesh Jaynarayan Jaiswal,
Aged 49 years, Occupation - Business,
2. Dnyanesh Jaynarayan Jaiswal,
Aged 44 years, Occu. - Business,
Both R/o At Post Khar Talegon,
Tah. and District - Amravati.
...VERSUS...
RESPONDENTS :- 1. Collector, Amravati.
2. Superintendent,
State Excise, Amravati.
--------------------------------------------------------------------------------------------
Ms Deepali V. Sapkal, Advocate for the petitioners.
Mrs. M. H. Deshmukh, A.G.P. for the respondents.
--------------------------------------------------------------------------------------------
WITH
WRIT PETITION NO. 3523 OF 2017
PETITIONER :- Omprakash Shivprasad Jaiswal,
Aged Major, Occupation - Business,
R/o Bachhiraj Plot, Amravati.
...VERSUS...
RESPONDENTS :- 1. Collector, Amravati.
2. Superintendent,
State Excise, Amravati.
--------------------------------------------------------------------------------------------
Ms Deepali V. Sapkal, Advocate for the petitioner.
Mrs. M. H. Deshmukh, A.G.P. for the respondents.
--------------------------------------------------------------------------------------------
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1.wp.3150-17 (173)-Judg. 80/180
WITH
WRIT PETITION NO. 3524 OF 2017
PETITIONERS :- 1. Dharmendra Dayaramji Dabre,
Aged 52 years, Occupation -Business,
2. Surendra Dayaramji Dabre,
Aged 52 years, Occupation - Business,
Both R/o Pohara Bandi, Amravati.
3. Rajendra s/o Dayaramji Dabre,
Aged 49 years, Occupation - Business,
R/o Keshav Nagar, Ring Road,
Amravati.
...VERSUS...
RESPONDENTS :- 1. Collector, Amravati.
2. Superintendent,
State Excise, Amravati.
--------------------------------------------------------------------------------------------
Ms Deepali V. Sapkal, Advocate for the petitioners.
Mrs. M. H. Deshmukh, A.G.P. for the respondents.
--------------------------------------------------------------------------------------------
WITH
WRIT PETITION NO. 3525 OF 2017
PETITIONER :- Pramod Kishorlalji Jaiswal,
Aged - Major, Occupation - Business,
R/o Kadbi Bazar, Amravati, Tq.
and District - Amravati.
...VERSUS...
RESPONDENTS :- 1. Collector, Amravati.
2. Superintendent,
State Excise, Amravati.
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--------------------------------------------------------------------------------------------
Ms Deepali V. Sapkal, Advocate for the petitioner.
Mrs. M. H. Deshmukh, A.G.P. for the respondents.
--------------------------------------------------------------------------------------------
WITH
WRIT PETITION NO. 3526 OF 2017
PETITIONER :- Suryakant Kamalnarayan Jaiswal,
Aged 43 years, Occupation - Business,
Both R/o Aathwadi Bazar, Paratwada,
Tq. Achalpur, District - Amravati.
...VERSUS...
RESPONDENTS :- 1. Collector, Amravati.
2. Superintendent,
State Excise, Amravati.
--------------------------------------------------------------------------------------------
Ms Deepali V. Sapkal, Advocate for the petitioner.
Mrs. M. H. Deshmukh, A.G.P. for the respondents.
--------------------------------------------------------------------------------------------
WITH
WRIT PETITION NO. 3527 OF 2017
PETITIONER :- Manoj Sudhakarrao Hole,
Aged 40 years, Occupation - Business,
R/o Yawali Shahid, Tahsil and District
Amravati.
...VERSUS...
RESPONDENTS :- 1. Collector, Amravati.
2. Superintendent,
State Excise, Amravati.
--------------------------------------------------------------------------------------------
Ms Deepali V. Sapkal, Advocate for the petitioner.
Mrs. M. H. Deshmukh, A.G.P. for the respondents.
--------------------------------------------------------------------------------------------
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1.wp.3150-17 (173)-Judg. 82/180
AND
WRIT PETITION NO. 3535 OF 2017
PETITIONERS :- 1. Harshal Wine Bar and Restaurant,
Murtijapur Road, Ganeshpur, Daryapur,
Tq. Daryapur, District Amravati,
through its Proprietor,
Vijayrao Mudgalsa Bihade,
Age : 68 years, Occupation - Business,
R/o Gandhinagar, Banosa, Daryapur,
Tq. Daryapur, District Amravati.
2. Hotel Birbal Restaurant and Wine Bar,
Murtijapur Road, Ganeshpur, Daryapur,
Tq. Daryapur, District Amravati,
through its Proprietor,
Jayant Babarao Wakode,
Age 45 years, Occupation - Business,
R/o Babhali, Tq. Daryapur, District
Amravati.
3. Hotel Suruchi Wine Bar and Restaurant,
Murtijapur Road, Ganeshpur, Daryapur,
Tq. Daryapur, District Amravati,
through its Proprietor,
Pankaj Sudhakarrao Kalpande,
Age 32 years, Occupation - Business,
R/o Old Tahsil, Daryapur, Tq. Daryapur,
District Amravati.
4. Hotel Maa Bhavani Restaurant and Wine
Bar, Anjangaon, Daryapur Road, Hantola
Stop, Anjangaon, Tq. Anjangaon, District
Amravati, through its proprietor
Sau. Mangala Suresh Prajapati,
Aged 25 years, Occupation - Business,
R/o Saharanagar, Anjangaon (Surji),
Tq. Anjangaon, District Amravati.
5. Hotel Ramchandra Wine Bar and
Restaurant, Daryapur Road, Anjangaon
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(Surji). Tq. Anjangaon, District
Amravati, through its Proprietor, Sau.
Lalita Mukesh Parkale, Age 38 years,
Occu. Business R/o Behind Central Bank
of India, Anjangaon (Surji), Tq.
Anjangaon, District Amravati.
...VERSUS...
RESPONDENTS :- 1. The State of Maharashtra,
Department of State Excise,
through its Secretary, Mantralaya,
Mumbai-32.
(Copy to be served on Govt. Pleader
High Court of Judicature of Bombay
Bench at Aurangabad)
2. The Commissioner,
Department of State Excise,
Mumbai.
3. The Collector, Amravati,
4. The District Superintendent,
State Excise, Amravati.
5. The Executive Engineer,
Department of P.W.D., Daryapur,
District Amravati.
--------------------------------------------------------------------------------------------
Mr. Rahul Dhande, Advocate for the petitioners
Ms T. H. Khan, A. G. P. for the respondents.
-------------------------------------------------------------------------------------------
AND
WRIT PETITION NO. 3545 OF 2017
PETITIONERS :- 1. Hotel Deva Beer Bar and Permit Room,
Jaaystamb Chowk, Banosa Daryapur,
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1.wp.3150-17 (173)-Judg. 84/180
Tq. Daryapur, District Amravati,
through its Proprietor,
Satish Babaravji Kadu, Age 42 years,
Occupation - Business,
R/o Shivaji Nagar Banosa, Daryapur,
Tq. Daryapur, District Amravati.
2. Hotel Maratha Milan Wine Bar and
Permit Room,
Jaystamb Chowk, Banosa Daryapur,
Tq. Daryapur, District Amravati,
through its Proprietor,
Sau. Nanda Babarao Barbat, Age 62
years, Occupation - Business,
R/o Kadashi, Tq. Daryapur, District
Amravati.
3. Hotel Centre Point Inn,
Amravati Road, Daryapur, Tq. Daryapur,
District Amravati, through its Partners,
Sunil Narayanrao Dhande, Age 56 years,
Occupation - Business, and
Prakash Narayanrao Dhande,
Age 68 years, Occupation - Business, and
Anil Narayanrao Dhande,
Age 65 years, Occupation - Business,
R/o Mahuli, Tq. Daryapur, District
Amravati.
4. Hotel Mohini Restaurant and Wine Bar,
Amravati Road, Pethit Barpur,
Tq. Daryapur, District Amravati,
through its Proprietor,
Sau. Mina Tirathdas Khatri,
Age 43 years, Occupation - Business,
R/o Sainagar, Daryapur, Tq. Daryapur,
District Amravati.
5. Hotel Shivneri Restaurant and Wine Bar,
Akot Road, Banosa, Tq. Daryapur,
District Amravati, through its Proprietor
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Rameshwar Shankarrao Chavan,
Age 45 years, Occupation - Business,
R/o Civil Line, Daryapur, Tq. Daryapur,
District Amravati.
6. Hotel Nilkamal Restaurant and Wine Bar,
Akot Road, Banosa,Tq. Daryapur,
District Amravati, through its Proprietor
Dilip Rupchand Chavan,
Age 54 years, Occupation - Business,
R/o Sahkarnagar, Banosa, Daryapur,
Tq. Daryapur, District Amravati.
7. Daryapur Wine Shop,
Jaystamb Chowk, Banosa, Tq. Daryapur,
District Amravati, through its Proprietor
Rajendra Damodarrao Jadhav,
Age 52 years, Occupation - Business,
R/o Amravati, Tq. & Distt. Amravati.
8. Ashirvad Wine Shop,
Jaystamb Chowk, Banosa, Daryapur,
Tq. Daryapur, Dist. Amravati,
through its Proprietor,
Sau. Sunanda Prataprao Deshmukh,
Age 55 years, Occupation - Business,
R/o Rukminingar, Amravati, Tq. and
District Amravati.
9. N.B. Naik & B.M. Naik,
CL-III Licence Holder, Licence No.70,
through its proprietor Bharat Mahadeosa
Naik, Age 62 years, Occu. - Business,
R/o Sainagar, Amravati Road, Daryapur,
Tq. Daryapur, District Amravati.
10. Gaurav Ramesh Naik,
CL-III Licence Holder, Licence No.53,
through its Proprietor
Gaurav Ramesh Naik, Age 33 years,
Occupation - Business,
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R/o Akot Road, Banosa Daryapur,
Tq. Daryapur, District Amravati.
11. Ku. Sonal Omprakash Shirosiya (Jaiswal)
CL-III Licence Holder, Licence No.98,
Age 31 years, Occupation - Business,
R/o Siddharth Nagar, Akot Road,
Babhali, Tq. Daryapur, District Amravati.
12. Kausalyabai Devidas Wakpanjar,
CL-III Licence Holder, Licence No.54,
Age 72 years, Occupation - Business,
R/o Jaystamb Chowk, Banosa,
Tq. Daryapur, District Amravati.
13. Satish Ramesh Wakpanjar,
CL-III Licence Holder, Licence No.60,
Age 43 years, Occupation - Business,
R/o Akot Road, Yewada, Tq. Daryapur,
District Amravati.
...VERSUS...
RESPONDENTS :- 1. The State of Maharashtra,
Department of State Excise,
through its Secretary, Mantralaya,
Mumbai-32.
(Copy to be served on Govt. Pleader
High Court of Judicature of Bombay
Bench at Aurangabad)
2. The Commissioner,
Department of State Excise, Mumbai.
3. The Collector, Amravati,
4. The District Superintendent,
State Excise, Amravati.
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1.wp.3150-17 (173)-Judg. 87/180
5 The Executive Engineer,
Department of P.W.D., Daryapur,
District Amravati.
--------------------------------------------------------------------------------------------
Mr. Rahul Dhande, Advocate for the petitioners,
Mr. A. M. Deshpande, A. G. P. for the respondents.
--------------------------------------------------------------------------------------------
AND
WRIT PETITION NO.3550 OF 2017
PETITIONER :- Arya Restaurant and Bar,
Through its Proprietor,
Mahadev Namdev Rao Sahare,
Situated at Nakshi Road,
At Bhivapur, Distt. Nagpur.
...VERSUS...
RESPONDENTS :- 1. State of Maharashtra,
Through the Secretary of
Department of Excise,
Mantralaya, Mumbai.
2. The Commissioner of State Excise,
Mumbai.
3. The District Collector/ Superintendent
of State Excise, Distt. Nagpur
4. The Superintendent of Excise,
Department of State Excise, Nagpur.
5. Executive Engineer,
Public Works Department,
Division-II, Residency Road,
Sadar, Nagpur.
---------------------------------------------------------------------------------------------
Mr. Shyam Dewani, counsel for the petitioner
Ms T. Khan, Asstt.Govt.Pleader for the respondent Nos.1 to 5.
------------------------------------------------------------------------------------------
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1.wp.3150-17 (173)-Judg. 88/180
AND
WRIT PETITION NO.3551 OF 2017
PETITIONER :- R.D.Wines,
Proprietory Concern of M/s.Raman
Distilleries Ltd, Situated at Shop
No.1,Gittikhadan, Katol Road, Nagpur
Through its authorised signatory
Shir.Nandlal Dewani.
...VERSUS...
RESPONDENTS :- 1. State of Maharashtra
Through the Secretary of Department of
Excise, Mantralaya, Mumbai.
2. The Commissioner for State Excise,
Mumbai .
3. The District Collector/ Superintendent
of State Excise, District Nagpur.
4. The Superintendent of Excise,
Department of State Excise, Nagpur.
5. Executive Engineer, Public Works
Department, Division-II, Residency
Road, Sadar, Nagpur.
------------------------------------------------------------------------------------------
Mr. Shyam Dewani, counsel for the petitioner.
Mr. A.M.Joshi,A.G.P for respondent Nos.1 to 4.
--------------------------------------------------------------------------------------------
AND
WRIT PETITION NO. 3573 OF 2017
PETITIONER :- Ramkumar s/o Shivkant Jaiswal,
Aged about 42 years, Occu.- Business,
R/o Dharmshala Ward, Ghatanji,
Taluka Ghatanji, District Yavatmal.
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1.wp.3150-17 (173)-Judg. 89/180
...VERSUS...
RESPONDENTS :- 1. The Collector (State Excise Department)
Yavatmal.
2. The Inspector (State Excise Department),
Pandharkawda, District Yavatmal.
--------------------------------------------------------------------------------------------
Mr. A. A. Naik, Advocate for the petitioner
Mr A. S. Fulzale, A.G.P. for the respondents.
--------------------------------------------------------------------------------------------
AND
WRIT PETITION NO. 3574 OF 2017
PETITIONER :- Ramkumar s/o Shivkant Jaiswal,
Aged about 42 years, Occu. - Business,
R/o Dharmshala Ward, Ghatanji,
Taluka Ghatanji, District Yavatmal.
...VERSUS...
RESPONDENTS :- 1. The Collector (State Excise Department)
Yavatmal.
2. The Inspector (State Excise Department),
Pandharkawda, District Yavatmal.
---------------------------------------------------------------------------------------------
Mr. A. A. Naik, Advocate for the petitioner,
Ms Ritu V. Kalia (Sharma), A.G.P. for the respondents
---------------------------------------------------------------------------------------------
AND
WRIT PETITION NO. 3575 OF 2017
PETITIONER :- Shivkant s/o Gokulprasad Jaiswal,
Aged about 69 years, Occu. - Business,
through Power of Attorney Holder
Shri Ramkumar s/o Shivkant Jaiswal,
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Age about 42 years, Occu. - Business,
Both R/o Dharmshala Ward, Ghatanji,
Taluka Ghatanji, District Yavatmal.
...VERSUS...
RESPONDENTS :- 1. The Collector (State Excise Department)
Yavatmal.
2. The Inspector (State Excise Department),
Pandharkawda, District Yavatmal.
--------------------------------------------------------------------------------------------
Mr. A. A. Naik, Advocate for the petitioner
Mr. A. M. Joshi, A.G.P. for the respondents.
--------------------------------------------------------------------------------------------
WRIT PETITION. NO.3576/2017
PETITIONERS: 1.Pravanvir Avinash Mishra Age: 40,
Occu. Business R/o. Rajni Park,
Yavatmal.
2. Pranvir Anirudha Mishra Age: 45,
Occu. Business R/o. Giri Nagar,
yavatmal
VERSUS
RESPONDENTS: 1.The State of Maharashtra
Through the Principal Secretary,
(State Excise) Mantralaya,
Mumbai 400 032
2.The Commissioner of State
Excise Maharashtra State, Old
Custom House, Mumbai. 400 023
3.The District Collector, State
Excise Department, Yavatmal.
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4.The Sub Divisional Engineer,
Public Works Department, Dist.
Yavatmal.
---------------------------------------------------------------------------------------------
Mr. V. S. Undre, counsel for the petitioners.
Mr.A.S.Fulzele, A.G.P. for the respondents.
-----------------------------------------------------------------------------------
WITH
WRIT PETITION. NO.3577/2017
PETITIONERS: 1.Gaurav Ramesh Jaiswal Age:
major, Occu. Business R/o. Laxmi
Nagar, Umrasara, Dist. Yavatmal.
2. Shivshankar Motilal Lakhiya Age:
41, Occu. Business R/o. Phalke
Nagar, Relgaon Dist. Yavatmal.
VERSUS
RESPONDENTS: 1.The State of Maharashtra
Through the Principal Secretary,
(State Excise) Mantralaya,
Mumbai 400 032
2.The Commissioner of State
Excise Maharashtra State, Old
Custom House, Mumbai. 400 023
3.The District Collector, State
Excise Department, Yavatmal.
4The sub Divisional Engineer,
Public Works Department, Dist.
Yavatmal.
---------------------------------------------------------------------------------------------
Mr. V. S. Undre, counsel for the petitioners.
Mr.A.S.Fulzele, A.G.P. for the respondents.
-----------------------------------------------------------------------------------
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1.wp.3150-17 (173)-Judg. 92/180
WITH
WRIT PETITION. NO.3578/2017
PETITIONER Piraji Bapurao Dhoble Age : Maor,
Occ. : Business, R/o : Jambhora,
Tal. Sindkhedraja, Dist. Buldhana.
VERSUS
RESPONDENTS: 1.The State of Maharashtra
Through the Principal Secretary,
(State Excise) Mantralaya,
Mumbai 400 032
2.The Commissioner of State
Excise Maharashtra State, Old
Custom House, Mumbai. 400 023
3.The District Collector, State
Excise Department, Buldhana.
4The sub Divisional Engineer,
Public Works Department,
Buldhana, Dist. Buldhana.
---------------------------------------------------------------------------------------------
Mr. V. S. Undre, counsel for the petitioner.
Mr.A.S.Fulzele, A.G.P. for the respondents.
----------------------------------------------------------------------------------
WITH
WRIT PETITION. NO.3579/2017
PETITIONERS 1. Bhaskar Gulabrao Atole Age: 39
Years, Occu. Business R/o. Bibi
lonar, Dist. Buldhana
2. Madhukar Namdev Rarode Age:
49 Years, Occu. Business R/o. As
above.
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1.wp.3150-17 (173)-Judg. 93/180
VERSUS
RESPONDENTS: 1. The State of Maharashtra
Through the Principal Secretary,
(State Excise) Mantralaya,
Mumbai 400 032
2. The Commissioner of State
Excise Maharashtra State, Old
Custom House, Mumbai. 400 023
3. The District Collector, State
Excise Department, Buldhana.
4. The sub Divisional Engineer,
Public Works Department, Dist.
Buldhana.
---------------------------------------------------------------------------------------------
Mr. V. S. Undre, counsel for the petitioners.
Mr.A.S.Fulzele, A.G.P. for the respondents.
-----------------------------------------------------------------------------------
WITH
WRIT PETITION NO. 3580 OF 2017
PETITIONER :- Rajabhau Uttamrao Deshmukh,
Aged about 55 years, Occu. Business,
R/o. Malegaon, Dist. Washim.
...VERSUS...
RESPONDENTS :- 1. The State of Maharashtra,
Through the Principal Secretary,
(State Excise) Mantralaya,
Mumbai 400 032.
2. The Commissioner of State Excise
Maharashtra State, Old Custom House,
Mumbai. 400 023.
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3. The District Collector,
State Excise Department, Washim.
4. The Sub Divisional Engineer,
Public Works Department,
Washim, Dist. Washim.
--------------------------------------------------------------------------------------------
Mr. V. S. Undre, counsel for the petitioner.
Mr. A. S. Fulzele, A.G.P. for the respondents.
--------------------------------------------------------------------------------------------
WITH
WRIT PETITION. NO.3581/2017
PETITIONERS: 1. Maya Satish Jaiswal age : 52,
Occ. : Business, R/o : Samarthwadi,
Avdumbarwadi, Dist. Yavatmal.
2. Shankarlal Holaram Bathra, Age:
48 , Occu. Business R/o. Vidya
Nagar, Yavatmal.
3. Vivek Gangadhar Sorte Age: 35,
Occu. Business R/o. Sarang Society,
Dist. Yavatmal.
4. Omprakash Lalchand Behere age :
35, occ. : Business, R/o : Navdurga
chowk, Lohara, Tal. and
Dist.Yavatmal.
VERSUS
RESPONDENTS: 1. The state of Maharashtra
Through the Principal Secretary,
(State Excise) Mantralaya,
Mumbai 400 032
2. The Commissioner of State
Excise Maharashtra State, Old
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Custom House, Mumbai. 400 023
3. The District Collector, State
Excise Department, Yavatmal.
4. The sub Divisional Engineer,
Public Works Department, Dist.
Yavatmal.
---------------------------------------------------------------------------------------------
Mr. V. S. Undre, counsel for the petitioner.
Mr.A.S.Fulzele, A.G.P. for the respondents.
----------------------------------------------------------------------------------
WITH
WRIT PETITION. NO.3582/2017
PETITIONER Nitin Pradeep Bethariya Age : 34
years, Occ. : Business, R/o : Mardi
Road, Tal. & Dist. Amravati.
VERSUS
RESPONDENTS: 1.The State of Maharashtra
Through the Principal Secretary,
(State Excise) Mantralaya,
Mumbai 400 032
2. The Commissioner of State
Excise Maharashtra State, Old
Custom House, Mumbai. 400 023
3. The District Collector, State
Excise Department, Amravati.
4. The sub Divisional Engineer,
Public Works Department,
Amravati, Dist. Amravati.
---------------------------------------------------------------------------------------------
Mr. V. S. Undre, counsel for the petitioner.
Mr.A.S.Fulzele, A.G.P. for the respondents.
----------------------------------------------------------------------------------
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WITH
WRIT PETITION. NO.3583/2017
PETITIONERS 1. Subhas Shankarrao Dorlikar Age:
42 , Occu. Business R/o. Wani,
Dist. Yawatmal.
2. Savita Subhash Dorlikar,
Age:35, Occup.Business, R/o As
above.
3. Vinod Rameshrao Kucchevar,
Age:35, Occup.Business, R/o
Mardi.Tal.Wani, Dist.Yavatmal.
4. Anil Vasantrao Masirkar, Age
Major, Occup. Business, R/o Mardi,
Tal. Vani, Dist. Yavatmal.
5. Prashant Nanaji Nagpure, Age
35 yrs, Occup.Business, R/o
Mardi, Tal.Vani, Dist.Yavatmal.
6.Chandrashekhar Chintamanrao
Joshi, Age Major,
Occup.Business, R/o As above.
7.Nandkishor Bakashram
Feravavi, Age 45, Occu: Business,
R/o Vanjari, Tq.Vani, Dist.
Yavatmal.
8. Vijay Kevalmal Bhakhani ,Age
45 Occu.Business, R/o Vani, Tal.
Vani.
VERSUS
RESPONDENTS: 1. The State of Maharashtra
Through the Principal Secretary,
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(State Excise) Mantralaya,
Mumbai 400 032
2. The Commissioner of State
Excise Maharashtra State, Old
Custom House, Mumbai. 400 023
3. The District Collector, State
Excise Department, Yawatmal.
4. The sub Divisional Engineer,
Public Works Department, Dist.
Yawatmal.
----------------------------------------------------------------------------------
Mr. V. S. Undre, counsel for the petitioners.
Mr.A.S.Fulzele, A.G.P. for the respondents.
----------------------------------------------------------------------------------
WITH
WRIT PETITION. NO.3584/2017
PETITIONERS 1. Umesh Lalchand Mahajan Age: 43
Years, Occu. Business R/o. Karanja,
Tal. Karanja, Dist. Washim.
2. Rajkumar Damodhar Bagade &
Sanjay Damodar Bagade Partnership
Firm Through Rajkumar Damodhar
Bagade, Age: 56, Occu. Business
R/o. As above.
3. Navalkishor Tulshiram Jaiswal
& Suresh Tulshiram Jaiswal,
through its partner Shri.
Nandkishor Tulshiram Jaiswal
age : 54 years,occ. : Business, R/
o : Seluwada Tal. Karanja Dist.
Washim.
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4.Anilkumar Choitram
Alimchandani age : 76 years,
Occ. : Business, R/o : Sindhi
Camp, Akola, Tal. Akola, Dist.
Akola.
5. Sharad Kanchaiyyalal Shivhare
age : 48, Occ : Business, R/o :
Karanja, Tal. Karanja, Dist.
Washim.
6. Durgesh Shriram Roy age : 40,
Occ. : Business, R/o : Karanja,
Tal. Karanja, Dist.Washim.
VERSUS
RESPONDENTS 1. The State of Maharashtra
Through the Principal Secretary,
(State Excise) Mantralaya,
Mumbai 400 032
2. The Commissioner of State
Excise Maharashtra State, Old
Custom House, Mumbai. 400 023
3. The District Collector, State
Excise Department, Washim.
4. The sub Divisional Engineer,
Public Works Department, Dist.
Washim.
--------------------------------------------------------------------------------
Mr. V. S. Undre, counsel for the petitioners.
Mr.A.S.Fulzele, A.G.P. for the respondents.
----------------------------------------------------------------------------------
WITH
WRIT PETITION. NO.3585/2017
PETITIONERS 1. Arun Laxman Makhmale Age: 60
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Years, Occu. Business R/o.
Malkapur Pangara, Tal.
Sindkhedraja, Dist. Budhana.
2. Vidya Vijay Makhmale Age: 45
Years, Occu. Business R/o. As
above.
3. Deubai Eknath Wagh, age : 85
years, occ. : Business, R/ O : As
above.
VERSUS
RESPONDENTS: 1. The state of Maharashtra
Through the Principal Secretary,
(State Excise) Mantralaya,
Mumbai 400 032
2. The Commissioner of State
Excise Maharashtra State, Old
Custom House, Mumbai. 400 023
3. The District Collector, State
Excise Department, Buldhana.
4. The Sub Divisional Engineer,
Public Works Department, Dist.
Buldhana.
--------------------------------------------------------------------------------
Mr. V. S. Undre, counsel for the petitioners.
Mr.A.S.Fulzele, A.G.P. for the respondents.
----------------------------------------------------------------------------------
WITH
WRIT PETITION. NO.3586/2017
PETITIONER: Kisan Shaymrao Shevale Age :50,
Occ. : Business, R/o : Jambhora, Tal.
Sindkhedraja, Dist. Buldhana.
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1.wp.3150-17 (173)-Judg. 100/180
VERSUS
RESPONDENTS: 1. The State of Maharashtra
Through the Principal Secretary,
(State Excise) Mantralaya,
Mumbai 400 032
2. The Commissioner of State
Excise Maharashtra State, Old
Custom House, Mumbai. 400 023
3. The District Collector, State
Excise Department, Buldhana.
4. The Sub Divisional Engineer,
Public Works Department,
Buldhana, Dist. Buldhana.
---------------------------------------------------------------------------------
Mr. V. S. Undre, counsel for the petitioners.
Mr.A.S.Fulzele, A.G.P. for the respondents.
----------------------------------------------------------------------------------
WITH
WRIT PETITION. NO.3587/2017
PETITIONERS 1. Arvind Vishramji Ingale Age : 62
years, Occ. : Business, R/o : Shradha
Colony, Sajnapuri, Tal.Khamgaon,
Dist. Buldhana.
VERSUS
RESPONDENTS 1. The State of Maharashtra
Through the Principal Secretary,
(State Excise) Mantralaya,
Mumbai 400 032
2. The Commissioner of State
Excise Maharashtra State, Old
Custom House, Mumbai. 400 023
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3. The District Collector, State
Excise Department, Buldhana.
4. The Sub Divisional Engineer,
Public Works Department,
Buldhana, Dist. Buldhana.
---------------------------------------------------------------------------------
Mr. V. S. Undre, counsel for the petitioner.
Mr.A.S.Fulzele, A.G.P. for the respondents.
----------------------------------------------------------------------------------
WITH
WRIT PETITION. NO. 3588/2017
PETITIONER Sunita Manohar Avchar Age : 40,
Occ. : Business, R/o : Chinchbopen,
Tal. Risod, Dist. Washim.
VERSUS
RESPONDENTS 1. The State of Maharashtra
Through the Principal Secretary,
(State Excise) Mantralaya,
Mumbai 400 032
2. The Commissioner of State
Excise Maharashtra State, Old
Custom House, Mumbai. 400 023
3. The District Collector, State
Excise Department, Washim.
4. The Sub Divisional Engineer,
Public Works Department,
Washim, Dist. Washim.
---------------------------------------------------------------------------------
Mr. V. S. Undre, counsel for the petitioner.
Mr.A.S.Fulzele, A.G.P. for the respondents.
----------------------------------------------------------------------------------
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1.wp.3150-17 (173)-Judg. 102/180
WITH
WRIT PETITION. NO.3592/2017
PETITIONER Kisanrao Laxmanrao Aghav Age :
Major Occ. : Business, R/o :
Sonushi, Tal. Sindkhedraja, Dist.
Buldhana.
VERSUS
RESPONDENTS: 1. The State of Maharashtra
Through the Principal Secretary,
(State Excise) Mantralaya,
Mumbai 400 032
2. The Commissioner of State
Excise Maharashtra State, Old
Custom House, Mumbai. 400 023
3. The District Collector, State
Excise Department, Buldhana.
4. The Sub Divisional Engineer,
Public Works Department,
Buldhana, Dist. Buldhana.
---------------------------------------------------------------------------------
Mr. V. S. Undre, counsel for the petitioner.
Mr.A.S.Fulzele, A.G.P. for the respondents.
----------------------------------------------------------------------------------
WITH
WRIT PETITION. NO. 3593/2017
PETITIONERS 1. Mina Dinesh Jaiswal Age: 35 ,
Occu. Business R/o. Ghonsa, Tal.
Vani, Dist. Yavatmal
2. Dinesh Sureshlal Jaiswal Age:
38 , Occu. Business R/o. Zari
Jamni, Tal. Zari, Dist. Yavatmal.
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3. Saiprasad Krishtayya Arevar
Age: 29, Occu. Business R/o. As
above.
4. Sattyama Krishtayya Arevar
Age: 57, Occu. Business R/o. As
above.
VERSUS
RESPONDENTS: 1. The State of Maharashtra
Through the Principal Secretary,
(State Excise) Mantralaya,
Mumbai 400 032.
2. The Commissioner of State
Excise Maharashtra State, Old
Custom House, Mumbai. 400 023
3. The District Collector, State
Excise Department, Yawatmal.
4. The Sub Divisional Engineer,
Public Works Department, Dist.
Yawatmal.
---------------------------------------------------------------------------------
Mr. V. S. Undre, counsel for the petitioners.
Mr.A.S.Fulzele, A.G.P. for the respondents.
----------------------------------------------------------------------------------
WITH
WRIT PETITION.NO.3594/2017
PETITIONER Vinod Ramesh Harkhal, Age : 30 ,
Occ. : Business, R/o.Kingaonraja,
Tal. Sindkhedraja, Dist. Buldhana.
VERSUS
RESPONDENTS: 1. The State of Maharashtra
Through the Principal Secretary,
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(State Excise) Mantralaya,
Mumbai 400 032
2. The Commissioner of State
Excise Maharashtra State, Old
Custom House, Mumbai. 400 023
3. The District Collector, State
Excise Department, Buldhana.
4. The Sub Divisional Engineer,
Public Works Department,
Buldhana, Dist. Buldhana.
---------------------------------------------------------------------------------
Mr. V. S. Undre, counsel for the petitioner.
Mr.A.S.Fulzele, A.G.P. for the respondents.
----------------------------------------------------------------------------------
WITH
WRIT PETITION. NO.3595 /2017
PETITIONER: Santosh Laxman Ambhore Age : 49,
Occ. : Business, R/o : Chinchbopen,
Tal. Risod, Dist. Washim.
VERSUS
RESPONDENTS: 1. The State of Maharashtra
Through the Principal Secretary,
(State Excise) Mantralaya,
Mumbai 400 032
2. The Commissioner of State
Excise Maharashtra State, Old
Custom House, Mumbai. 400 023
3. The District Collector, State
Excise Department, Washim.
4. The Sub Divisional Engineer,
Public Works Department,
Washim, Dist. Washim.
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1.wp.3150-17 (173)-Judg. 105/180
---------------------------------------------------------------------------------
Mr. V. S. Undre, counsel for the petitioner.
Mr.A.S.Fulzele, A.G.P. for the respondents.
----------------------------------------------------------------------------------
WITH
WRIT PETITION NO.3596/2017
PETITIONERS: 1.Nandlal Narumal Sugwani Age:
54, Occu. Business R/o. Wani, Tal.
Wani, Dist. Yavatmal.
2. Arjun Thakurdas Aswani Age:
55 , Occu. Business R/o. As above.
3. Rajesh Kishor Dulharilal Jaiswal
Age: 72, Occu. Business R/o. As
above.
4. Sandeep Kisanlal Jaiswal Age: 44,
Occu. Business R/o. As above.
5. Anuj Vijayrao Mukmewar Age:
42, Occu. Business R/o. As above.
6. Moreshwar Raghobaji Ujwalkar
Age: 55, Occu. Business R/o. As
above.
7. Vijayrao Madhavrao Mukewar
Age: 75, Occu. Business R/o. As
above.
8. Tushar Anil Jaiswal Age: 40,
Occu. Business R/o. As above.
9. Ghanshaym Yahal Tilwani Age:
72, Occu. Business R/o. As above.
10. Shivlal Tarumal Shuknani Age:
62, Occu. Business R/o. As above.
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1.wp.3150-17 (173)-Judg. 106/180
11. Chaya Ghanshayam Padole Age:
38, Occu. Business R/o. As above.
12. Murlidhar Govindrao Pachvani
Age: 65, Occu. Business R/o. As
above.
13. Yashwant Vasantrao Nimkar Age:
67 , Occu. Business R/o. As above.
14. Nilkanth Keshrao Derkar Age:
65, Occu. Business R/o. As above.
15. Kuldeep Suresh Jaiswal Age: 38,
Occu. Business R/o. As above.
16. Chandlalji Mangalprasad Jaiswal
Age: 80, Occu. Business R/o. As
above.
17. Hanumant Narasaya Tandirewal
Age: 50 , Occu. Business R/o. As
above.
18. Hafiz Raheman Khalil Raheman,
Age: 48, Occu. Business R/o. As
above.
VERSUS
RESPONDENTS: 1. The State of Maharashtra
Through the Principal Secretary,
(State Excise) Mantralaya,
Mumbai 400 032
2. The Commissioner of State
Excise Maharashtra State, Old
Custom House, Mumbai. 400 023
3. The District Collector, State
Excise Department, Yawatmal.
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4. The Sub Divisional Engineer,
Public Works Department, Dist.
Yawatmal.
---------------------------------------------------------------------------------
Mr. V. S. Undre, counsel for the petitioners.
Mr.A.S.Fulzele, A.G.P. for the respondents.
----------------------------------------------------------------------------------
WITH
WRIT PETITION NO. 3597 OF 2017
PETITIONERS :- 1. Santosh Shriramlal Jaiswal,
Age : 44, Occu. Business,
R/o. Ravivar Bazar, Washim,
Dist. Washim.
2. Vikram Meherban Rathod,
Age : 55, Occu. Business,
R/o. As above.
3. Ramesh Shriramlal Jaiswal,
Age : 55, Occu. Business,
R/o. As above.
4. Gurubaksh Lalchand Ramvani,
Age : 65, Occu. Business,
R/o. As above.
5. Pushpabai Grubaksh Ramvani,
Age : 58, Occu. Business,
R/o. As above.
6. Shantilal Shaliram Jaiswal,
Age : 44, Occ. Business,
R/o. As above.
7. Asha Laxman Aluwar,
Age : 44, Occu. Business,
R/o. Raisod Road, Jambhurun
Nawaji, Washim, Dist. Washim.
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8. Bhagwan Chandrabhan Malas,
Age : 65, Occu. Business,
R/o. As above.
9. Datta Shitaram Mahale,
Age : 39, Occu. Business,
R/o. Kalam Mahali Mangrulpir Road,
Washim, Dist. Washim.
10. Sopan Tukaram Kavhar,
Age : 60, Occu. Business,
R/o. Rashid Road, City Washim,
Dist. Washim.
...VERSUS...
RESPONDENTS :- 1. The State of Maharashtra,
Through the Principal Secretary,
(State Excise) Mantralaya,
Mumbai 400 032.
2. The Commissioner of State Excise
Maharashtra State, Old Custom House,
Mumbai. 400 023.
3. The District Collector,
State Excise Department, Yawatmal.
4. The Sub Divisional Engineer,
Public Works Department,
Dist. Yawatmal.
--------------------------------------------------------------------------------------------
Mr. V. S. Undre, counsel for the petitioners.
Mr. A. S. Fulzele, A.G.P. for the respondents.
--------------------------------------------------------------------------------------------
WITH
WRIT PETITION. NO.3598/2017
PETITIONER: Gajanan Ashoklal Ramdhani Age :
35 years, Occ. : Business, R/o :
Vidul, Tal. Unarkhed, Dist. Yavatmal.
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VERSUS
RESPONDENTS: 1. The State of Maharashtra
Through the Principal Secretary,
(State Excise) Mantralaya,
Mumbai 400 032
2. The Commissioner of State
Excise Maharashtra State, Old
Custom House, Mumbai. 400 023
3. The District Collector, State
Excise Department, Yavatmal.
4. The Sub Divisional Engineer,
Public Works Department,
Yavatmal, Dist. Yavatmal.
---------------------------------------------------------------------------------------------
Mr. V. S. Undre, counsel for the petitioner.
Mr. A. S. Fulzele, A.G.P. for the respondents.
-------------------------------------------------------------------------------------------
WITH
WRIT PETITION. NO.3599/2017
PETITIONERS: 1. Mandatai Pandharinath Khadse
Age: 65 , Occu. Business R/o. Jalka,
Tal. Maregaon, Dist. Yavatmal.
2. Minakshi Nathuji Nakshine
Age: 61 , Occu. Business R/o.
Bhagaramwadi, Bhadravati, Tal.
Bhadrawati, Dist. Chandrapur
VERSUS
RESPONDENTS: 1. The State of Maharashtra
Through the Principal Secretary,
(State Excise) Mantralaya,
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Mumbai 400 032
2. The Commissioner of State
Excise Maharashtra State, Old
Custom House, Mumbai. 400 023
3. The District Collector, State
Excise Department, Yawatmal.
4. The sub Divisional Engineer,
Public Works Department, Dist.
Yawatmal.
---------------------------------------------------------------------------------------------
Mr. V. S. Undre, counsel for the petitioners.
Mr. A. S. Fulzele, A.G.P. for the respondents.
----------------------------------------------------------------------------------
WITH
WRIT PETITION.NO. 3602/2017
PETITIONER: Narayan Laxman Khandebharad Age
:major Occ. : Business, R/o :
Savkhedbhai, Tal. Deulgaonraja,
Dist. Buldhana.
VERSUS
RESPONDENTS: 1. The State of Maharashtra
Through the Principal Secretary,
(State Excise) Mantralaya,
Mumbai 400 032
2. The Commissioner of State
Excise Maharashtra State, Old
Custom House, Mumbai. 400 023
3. The District Collector, State
Excise Department, Buldhana.
4. The Sub Divisional Engineer,
Public Works Department,
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Buldhana, Dist. Buldhana.
---------------------------------------------------------------------------------------------
Mr. V. S. Undre, counsel for the petitioner.
Mr. A. S. Fulzele, A.G.P. for the respondents.
-------------------------------------------------------------------------------------------
WITH
WRIT PETITION.NO.3603/2017
PETITIONERS: 1. Prakash S/o Laxmanji Jaiswal,
Age: 45 Years, Occu. Business R/o.
Mailipura, Ram Mandir, Tal.Ner
Parsopant, Dist. Yawatmal.
2. Gajanan S/o Dwarkadas Jaiswal,
Age: 49 Years, Occu. Business R/o.
Athavadi Bazar, Tal.Ner Dist.
Yawatmal.
3. Gopal S/o Pundlikrao Yelne, Age:
49 Years, Occu. Business R/o.
Athavadi Bazar,Tal.Ner Dist.
Yawatmal.
4. Anusayabai W/o Ramdasji
Gadpayale, Age: 60 Years, Occu.
Business R/o. Athavadi
Bazar,Tal.Ner Dist. Yawatmal.
5. Kishorji S/o Dwarkadasji
Jaiswal, Age: Major,
Occu:Business, R/o. Athavadi
Bazar, Tal.Ner Dist. Yawatmal.
6. Kundanlal Dwarkadasji Jaiswal
Age : Majore, Business, R/o :
Pathanpura, Navabpur Road,
Dist. Yavatmal.
VERSUS
RESPONDENTS: 1. The State of Maharashtra
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Through the Principal Secretary,
(State Excise) Mantralaya,
Mumbai 400 032
2. The Commissioner of State
Excise Maharashtra State, Old
Custom House, Mumbai. 400 023
3. The District Collector, State
Excise Department, Yawatmal.
4 The Sub Divisional Engineer,
Public Works Department, Dist.
Yawatmal.
---------------------------------------------------------------------------------------------
Mr. V. S. Undre, counsel for the petitioners.
Mr. A. S. Fulzele, A.G.P. for the respondents.
-------------------------------------------------------------------------------------------
WITH
WRIT PETITION. NO. 3604/2017
PETITIONERS: 1. Laxmibai Bajranglal Jaiswal, Age:
Major, Occu. Business R/o.
Somthana Post.Manora, Tal.
Washim, Dist. Washim
2. Sarika Babulal Jaiswal Age:
38 , Occu. Business R/o. Somthana
Post.Manora, Tal. Washim, Dist.
Washim
VERSUS
RESPONDENTS: 1. The State of Maharashtra
Through the Principal Secretary,
(State Excise) Mantralaya,
Mumbai 400 032
2. The Commissioner of State
Excise Maharashtra State, Old
Custom House, Mumbai. 400 023
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3. The District Collector, State
Excise Department, Washim.
4 The Sub Divisional Engineer,
Public Works Department, Dist.
Washim.
---------------------------------------------------------------------------------------------
Mr. V. S. Undre, counsel for the petitioners.
Mr. A. S. Fulzele, A.G.P. for the respondents.
----------------------------------------------------------------------------------
WITH
WRIT PETITION. NO.3605/2017
PETITIONERS: 1. Shrikrishna Narayan Kharat, Age:
40 Years, Occu. Business R/o.
Sakharkherda, Tal. Sindhkhedraja,
Dist. Buldhana.
2. Ramgopal Heralal Jaiswal, Age:
87, Occu. Business R/o.
Sakharkherda, Tal. Sindhkhedraja,
Dist. Buldhana
3. Anita Nagesh Kharat, Age : 36
years,occ. : Business, R/o.
Sakharkherda, Tal. Sindhkhedraja,
Dist. Buldhana.
4. Rajbalsing Ratansing Rajput,
Age : Major, years, Occ. :
Business, R/o. Sakharkherda, Tal.
Sindhkhedraja, Dist. Buldhana.
VERSUS
RESPONDENTS: 1. The State of Maharashtra
Through the Principal Secretary,
(State Excise) Mantralaya,
Mumbai 400 032
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2. The Commissioner of State
Excise Maharashtra State, Old
Custom House, Mumbai. 400 023
3. The District Collector, State
Excise Department, Washim.
4 The Sub Divisional Engineer,
Public Works Department, Dist.
Washim.
---------------------------------------------------------------------------------------------
Mr. V. S. Undre, counsel for the petitioners.
Mr. A. S. Fulzele, A.G.P. for the respondents.
----------------------------------------------------------------------------------
WITH
WRIT PETITION. NO. 3606/2017
PETITIONER: Sambhaji Keshavrao Dhakne Age :
55, Occ. : Business, R/o :
Maharchikna, Tal. Sindkhedraja,
Dist. Buldhana.
VERSUS
RESPONDENTS: 1. The State of Maharashtra
Through the Principal Secretary,
(State Excise) Mantralaya,
Mumbai 400 032
2. The Commissioner of State
Excise Maharashtra State, Old
Custom House, Mumbai. 400 023
3. The District Collector, State
Excise Department, Buldhana.
4. The Sub Divisional Engineer,
Public Works Department,
Buldhana, Dist. Buldhana.
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---------------------------------------------------------------------------------------------
Mr. V. S. Undre, counsel for the petitioner.
Mr. A. S. Fulzele, A.G.P. for the respondents.
----------------------------------------------------------------------------------
WITH
WRIT PETITION. NO.3607/2017
PETITIONER: Jitendra Sadashivrao Virdande Age:
45 , Occu. Business R/o. Shivneri
Society, Yavatmal.
VERSUS
RESPONDENTS: 1. The State of Maharashtra
Through the Principal Secretary,
(State Excise) Mantralaya,
Mumbai 400 032
2. The Commissioner of State
Excise Maharashtra State, Old
Custom House, Mumbai. 400 023
3. The District Collector, State
Excise Department, Pune.
4. The Sub Divisional Engineer,
Public Works Department, Pune,
Dist. Pune.
---------------------------------------------------------------------------------------------
Mr. V. S. Undre, counsel for the petitioner.
Mr. A. S. Fulzele, A.G.P. for the respondents.
-----------------------------------------------------------------------------------
WITH
WRIT PETITION.NO. 3608/2017
PETITIONERS: 1. Sachin Narayan Hikre Age: 30 ,
Occu. Business R/o. Ralegaon, Tal.
Relgaon Dist. Yavatmal.
2. Shishir Narayan Shetty Age: 40 ,
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Occu. Business R/o. SBI Road,
Vanjari fail, Yavatmal.
3. Manish Divakar Waghmare Age:
40 , Occu. Business R/o. as above.
4. Umashankar Jainaryan Dubhe
Age: 40 , Occu. Business R/o.
Wadak road, Ralegaon, Tal. Relgaon,
Dist. Yavatmal.
5. Nashina Salim Ialani Age: 43,
Occu. Business R/o. Shahid Society,
SBI Road, Yavatmal.
VERSUS
RESPONDENTS: 1. The State of Maharashtra
Through the Principal Secretary,
(State Excise) Mantralaya,
Mumbai 400 032
2. The Commissioner of State
Excise Maharashtra State, Old
Custom House, Mumbai. 400 023
3. The District Collector, State
Excise Department, Yavatmal.
4. The Sub Divisional Engineer,
Public Works Department, Dist.
Yavatmal.
---------------------------------------------------------------------------------------------
Mr. V. S. Undre, counsel for the petitioners.
Mr. A. S. Fulzele, A.G.P. for the respondents.
----------------------------------------------------------------------------------
WITH
WRIT PETITION NO. 3609/2017
PETITIONERS: 1. Gangadhar Murlidhar Borde Age:
70 years, Occu. Business R/o. Wani,
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Tal. Wani, Dist. Yawatmal.
2. Satish Bhaiyaji Danav Age: 40,
Occu. Business R/o. Vani, Tal. Vani,
Dist. Yawatmal.
3. Pandurang Udhavrao
Gandhare Age: 45, Occu. Business
R/o. As above.
4. Shayam Thakurdas Asvani,
Age: 65, Occu. Business R/o. Vani,
Tal. Vani, Dist. Yawatmal.
5. Asok Ramnarayan Khurana
Age: 50 , Occu. Business R/o. Vani,
Tal. Vani, Dist. Yawatmal.
6. Jyoti Rajendra Jaiswal Age: 45,
Occu. Business R/o. Vani, Tal. Vani,
Dist. Yawatmal.
7. Sanjay Nilkanth Darekar, Age:
65, Occu. Business R/o. Vani, Tal.
Vani, Dist. Yawatmal.
VERSUS
RESPONDENTS: 1. The State of Maharashtra
Through the Principal Secretary,
(State Excise) Mantralaya,
Mumbai 400 032
2. The Commissioner of State
Excise Maharashtra State, Old
Custom House, Mumbai. 400 023
3. The District Collector, State
Excise Department, Yawatmal.
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4. The Sub Divisional Engineer,
Public Works Department, Dist.
Yawatmal.
---------------------------------------------------------------------------------------------
Mr. V. S. Undre, counsel for the petitioners.
Mr. A. S. Fulzele, A.G.P. for the respondents.
----------------------------------------------------------------------------------
AND
WRIT PETITION. NO.3600/2017
PETITIONERS: 1. Ramkisan Motilal Jaiswal Age :
62, Occ. : Business, R/o : Parva, Tal.
Ghatanji, Dist. Yavatmal.
2. Vimlabai Krushnakumar Jaiswal
Age: 73 , Occu. Business R/o. As
above.
3. Nilavati Ganpat Kannalwar Age:
53, Occu. Business R/o. As above.
VERSUS
RESPONDENTS: 1. The State of Maharashtra
Through the Principal Secretary,
(State Excise) Mantralaya,
Mumbai 400 032
2. The Commissioner of State
Excise Maharashtra State, Old
Custom House, Mumbai. 400 023
3. The District Collector, State
Excise Department, Yavatmal.
4. The Sub Divisional Engineer,
Public Works Department, Dist.
Yavatmal.
---------------------------------------------------------------------------------------------
Mr. V. S. Undre, counsel for the petitioners.
Mr. A. A. Madiwale, A.G.P. for the respondents.
----------------------------------------------------------------------------------
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AND
WRIT PETITION NO. 3706 OF 2017
PETITIONER :- M/s Sheetal Wines
Through its Proprietor
Shri Dhyaneshwar Krishnanrao Dadwe,
Resident of Ganesh Nagar,
Ghat Road, District - Nagpur
...VERSUS...
RESPONDENTS :- 1. State of Maharashtra
Through the Secretary of Department of
Excise, Mantralaya, Mumbai.
2. The Commissioner of State Excise,
Mumbai.
3. The District Collector/Superintendent of
State Excise, District Nagpur.
4. The Superintendent of Excise,
Department of State Excise, Nagpur
5. Executive Engineer,
Public Works Department, Division-II,
Residency Road, Sadar, Nagpur
---------------------------------------------------------------------------------------------
Mr. Shayam Dewani, counsel for the petitioner.
Ms. Geeta Tiwari, Asstt. Govt. Pleader for the respondent Nos.1 to
5.
--------------------------------------------------------------------------------------------
WITH
WRIT PETITION NO. 3428 OF 2017
PETITIONER :- Murlidhar s/o Sheshrao Sarad
Aged 60 years, Occ. Business,
C/o Shop No.5, Near Bus Stand,
Chandur Railway, Dist. Amravati
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...VERSUS...
RESPONDENTS :- 1. State of Maharashtra
Through the Secretary of Department of
Excise, Mantralaya, Mumbai.
2. The Commissioner of State Excise,
Mumbai.
3. The District Collector
District Amravati.
4. Superintendent of State Excise,
Department of State Excise,
Amravati, District Amravati.
5. Sub Divisional Engineer,
Public Works Department,
Amravati, District Amravati
---------------------------------------------------------------------------------------------
Mr. Alok Daga, counsel for the petitioner.
Ms. Geeta Tiwari, Asstt. Govt. Pleader for the respondent Nos.1 to
5.
--------------------------------------------------------------------------------------------
WITH
WRIT PETITION NO. 3429 OF 2017
PETITIONER :- Deepak s/o Ambadas Dahane,
Aged 46 years, Occ. Business,
R/o House No.123, Ward No.10,
Chandur Railway, Dist. Amravati
...VERSUS...
RESPONDENTS :- 1. State of Maharashtra
Through the Secretary of Department of
Excise, Mantralaya, Mumbai.
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2. The Commissioner of State Excise,
Mumbai.
3. The District Collector
District Amravati.
4. Superintendent of State Excise,
Department of State Excise,
Amravati, District Amravati.
5. Sub Divisional Engineer,
Public Works Department,
Amravati, District Amravati
---------------------------------------------------------------------------------------------
Mr. Alok Daga, counsel for the petitioner.
Ms. Geeta Tiwari, Asstt. Govt. Pleader for the respondent Nos.1 to
5.
--------------------------------------------------------------------------------------------
WITH
WRIT PETITION NO. 3430 OF 2017
PETITIONER :- Ashok Ramkisan Jaiswal,
Aged 62 years, Occ. Business,
Old Bus Stand Square, Chandur Railway,
Dist. Amravati
...VERSUS...
RESPONDENTS :- 1. State of Maharashtra
Through the Secretary of Department of
Excise, Mantralaya, Mumbai.
2. The Commissioner of State Excise,
Mumbai.
3. The District Collector
District Amravati.
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4. Superintendent of State Excise,
Department of State Excise,
Amravati, District Amravati.
5. Sub Divisional Engineer,
Public Works Department,
Amravati, District Amravati
---------------------------------------------------------------------------------------------
Mr. Alok Daga, counsel for the petitioner.
Ms. Geeta Tiwari, Asstt. Govt. Pleader for the respondent Nos.1 to
5.
--------------------------------------------------------------------------------------------
WITH
WRIT PETITION NO. 3431 OF 2017
PETITIONER :- Mohanbabu s/o Narayanlal Jaiswal,
Aged 62 years, Occ. Business,
R/o c/o Weekly Market, Chandur
Railway, Dist. Amravati
...VERSUS...
RESPONDENTS :- 1. State of Maharashtra
Through the Secretary of Department of
Excise, Mantralaya, Mumbai.
2. The Commissioner of State Excise,
Mumbai.
3. The District Collector
District Amravati.
4. Superintendent of State Excise,
Department of State Excise,
Amravati, District Amravati.
5. Sub Divisional Engineer,
Public Works Department,
Amravati, District Amravati
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---------------------------------------------------------------------------------------------
Mr. Alok Daga, counsel for the petitioner.
Ms. Geeta Tiwari, Asstt. Govt. Pleader for the respondent Nos.1 to
5.
--------------------------------------------------------------------------------------------
WITH
WRIT PETITION NO. 3432 OF 2017
PETITIONER :- M/s Hotel Nagasaki Bar & Restaurant,
Thr. Its Prop. Suresh s/o Bhayyaji
Meshram
Aged about 57 years, Occ. Business
R/o Ward No.3, Near Post Office,
Chandur Railway, Dist. Amravati
...VERSUS...
RESPONDENTS :- 1. State of Maharashtra
Through the Secretary of Department of
Excise, Mantralaya, Mumbai.
2. The Commissioner of State Excise,
Mumbai.
3. The District Collector
District Amravati.
4. Superintendent of State Excise,
Department of State Excise,
Amravati, District Amravati.
5. Sub Divisional Engineer,
Public Works Department,
Amravati, District Amravati
---------------------------------------------------------------------------------------------
Mr. Alok Daga, counsel for the petitioner.
Ms. Geeta Tiwari, Asstt. Govt. Pleader for the respondent Nos.1 to
5.
--------------------------------------------------------------------------------------------
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WITH
WRIT PETITION NO. 3433 OF 2017
PETITIONER :- M/s Hotel Babuji Bar & Restaurant,
Thr. Its Prop. Suresh s/o Lakhanlal Roy,
Aged about 48 years, Occ. Business
R/o Near Bus Stand, Chandur Railway,
Dist. Amravati
...VERSUS...
RESPONDENTS :- 1. State of Maharashtra
Through the Secretary of Department of
Excise, Mantralaya, Mumbai
2. The Commissioner of State Excise,
Mumbai.
3. The District Collector
District Amravati.
4. Superintendent of State Excise,
Department of State Excise,
Amravati, District Amravati.
5. Sub Divisional Engineer,
Public Works Department,
Amravati, District Amravati
---------------------------------------------------------------------------------------------
Mr. Alok Daga, counsel for the petitioner.
Ms. Geeta Tiwari, Asstt. Govt. Pleader for the respondent Nos.1 to
5.
---------------------------------------------------------------------------------------------
WITH
WRIT PETITION NO. 3434 OF 2017
PETITIONER :- M/s Hotel Kalinga Bar & Restaurant,
Thr. Its Prop. Ashok s/o Ramkisan Jaiswal
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Age: 62 years, Occ. Business
R/o Jalan Layout, Chandur Railway,
Dist. Amravati
...VERSUS...
RESPONDENTS :- 1. State of Maharashtra
Through the Secretary of Department of
Excise, Mantralaya, Mumbai.
2. The Commissioner of State Excise,
Mumbai.
3. The District Collector
District Amravati.
4. Superintendent of State Excise,
Department of State Excise,
Amravati, District Amravati.
5. Sub Divisional Engineer,
Public Works Department,
Amravati, District Amravati
---------------------------------------------------------------------------------------------
Mr. Alok Daga, counsel for the petitioner.
Ms. Geeta Tiwari, Asstt. Govt. Pleader for the respondent Nos.1 to
5.
---------------------------------------------------------------------------------------------
WITH
WRIT PETITION NO. 3552 OF 2017
PETITIONERS :- 1. Jeevan Jyoti Restaurant and Bar,
Proprietory Concern of Shri Ankush
Dewani,
Situated at 1036A, Gittikhadan Square,
Nagpur
2. Magic Food Court Restaurant,
Through its proprietor Shri Sanjay M.
Kukreja, situated at 195, Jaripatka,
Ring Road, Nagpur
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3. Avinashi Restaurant and Bar,
Through its proprietor Shri Vishnu
Dhanram
Advani, situated at Mahal, Badkas
Chowk,
Bhivapur, Nagpur
...VERSUS...
RESPONDENTS :- 1. State of Maharashtra
Through the Secretary of Department of
Excise, Mantralaya, Mumbai.
2. The Commissioner of State Excise,
Mumbai.
3. The District Collector/Superintendent of
State Excise, District Nagpur.
4. The Excise Inspector,
Department of State Excise, Nagpur
5. Executive Engineer,
Public Works Department, Division-II,
Residency Road, Sadar, Nagpur
---------------------------------------------------------------------------------------------
Mr. Shyam Dewani, counsel for the petitioners.
Ms. Geeta Tiwari, Asstt. Govt. Pleader for the respondent Nos.1 to
5.
----------------------------------------------------------------------------------------------
AND
WRIT PETITION NO. 3766 OF 2017
PETITIONER :- M/s. Hotel Dreamland Restaurant &
Bar, Akot, Distt. Akola
Through its Partners,
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1. Rajesh Ramratan Agrawal,
Age 50 Yrs., Occu. Business,
R/o. Vishwa Plaza, Hiwarkhed
Road, Akot, Dist. Akola
2. Sunil Ramratan Agrawal,
Age 56 Yrs., Occu. Business,
R/o. Rajasthan Chowk, Akot,
Distt. Akola.
3. Nandkishore Raghunathrao
Jambhulkar, Aged 49 Yrs.,
Occ. Business, R/o. College
Road, Shaniwar Pura, Akot, Distt. Akola
...VERSUS...
RESPONDENTS :- 1. The State of Maharashtra
Department of State Excise,
Through its Secretary, Mantralaya,
Mumbai-32
2. The Commissioner,
Department of State Excise,
Mumbai.
3. The Collector,
Akola.
4. The District Superintendent,
State Excise, Akola
5. The Executive Engineer,
Department of P.W.D., Collector
Office Road, Akola, Distt. Akola
---------------------------------------------------------------------------------------------
Mr. Vipul Bhise, counsel for the petitioner.
Ms Reetu V. Kalia (Sharma), Asstt. Govt. Pleader for the
respondent Nos.1 to 5.
--------------------------------------------------------------------------------------------
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AND
WRIT PETITION NO.3784/2017
PETITIONERS 1. Meera Rameshwar Sawake Age:
45 years, Occu. Business R/o.
Priyadarshani Colony Bypass Kherd,
Tal. Karanja,Dist. Washim.
2. Mahendra Murlidhar
Dabhade, Age: 32 , Occu. Business
R/o. Shivaji Nagar, Tal. Karanja,,
Dist. Washim.
3.Pradip Manikrao Dhote, Age: 45
Occu. Business R/o. Santoshi
Colony, Tal. Karanja, Dist. Washim.
VERSUS
RESPONDENTS: 1. The State of Maharashtra
Through the Principal Secretary,
(State Excise) Mantralaya,
Mumbai 400 032
2. The Commissioner of State
Excise Maharashtra State, Old
Custom House, Mumbai. 400 023
3. The District Collector, State
Excise Department, Washim.
4 The Sub Divisional Engineer,
Public Works Department, Dist.
Washim.
---------------------------------------------------------------------------------------------
Mr. V. S. Undre, counsel for the petitioners.
Mr. A. M. Deshpande, A.G.P. for the respondents.
----------------------------------------------------------------------------------
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WITH
WRIT PETITION NO. 3785/2017
PETITIONER: Sunita Santosh Amarpure Age: 39
Years, Occu. Business R/o. Ner, Tal.
Ner, Dist. Yawatmal.
VERSUS
RESPONDENTS: 1. The State of Maharashtra
Through the Principal Secretary,
(State Excise) Mantralaya,
Mumbai 400 032
2. The Commissioner of State
Excise Maharashtra State, Old
Custom House, Mumbai. 400 023
3. The District Collector, State
Excise Department, Yawatmal.
4 The Sub Divisional Engineer,
Public Works Department, Dist.
Yawatmal.
---------------------------------------------------------------------------------------------
Mr. V. S. Undre, counsel for the petitioner.
Mr. A. M. Deshpande, A.G.P. for the respondents.
----------------------------------------------------------------------------------
WITH
WRIT PETITION. NO.3786/2017
PETITIONER: Rambhau Mahaji Ingole, Age : 65,
Occ. : Business, R/o : Guruwar
Bazar,Tal.Washim, Dist. Washim.
VERSUS
RESPONDENTS: 1. The State of Maharashtra
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Through the Principal Secretary,
(State Excise) Mantralaya,
Mumbai 400 032
2. The Commissioner of State
Excise Maharashtra State, Old
Custom House, Mumbai. 400 023
3. The District Collector, State
Excise Department, Washim.
4. The Sub Divisional Engineer,
Public Works Department,
Washim, Dist. Washim.
---------------------------------------------------------------------------------------------
Mr. V. S. Undre, counsel for the petitioner.
Mr. A. M. Deshpande, A.G.P. for the respondents.
----------------------------------------------------------------------------------
WITH
WRIT PETITION. NO. 3787/2017
PETITIONER: Sadhana Prashant Mahale, Age:
Major , Occu. Business R/o.
Kamargaon Nagjari,Tal.Karanja, Dist.
Washim.
VERSUS
RESPONDENTS: 1. The State of Maharashtra
Through the Principal Secretary,
(State Excise) Mantralaya,
Mumbai 400 032
2. The Commissioner of State
Excise Maharashtra State, Old
Custom House, Mumbai. 400 023
3. The District Collector, State
Excise Department, Washim.
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4 The Sub Divisional Engineer,
Public Works Department,
Washim, Dist. Washim.
---------------------------------------------------------------------------------------------
Mr. V. S. Undre, counsel for the petitioner.
Mr. A. M. Deshpande, A.G.P. for the respondents.
----------------------------------------------------------------------------------
WITH
WRIT PETITION. NO. 3788/2017
PETITIONER: Vinay S/o Purushottam Jaiswal,
Age: 55 years, Occu. Business R/o.
Selubazar, Tal. Mangrulpir, Dist.
Washim.
VERSUS
RESPONDENTS: 1. The State of Maharashtra
Through the Principal Secretary,
(State Excise) Mantralaya,
Mumbai 400 032
2. The Commissioner of State
Excise Maharashtra State, Old
Custom House, Mumbai. 400 023
3. The District Collector, State
Excise Department, Washim.
4 The Sub Divisional Engineer,
Public Works Department, Dist.
Washim.
---------------------------------------------------------------------------------------------
Mr. V. S. Undre, counsel for the petitioner.
Mr. A. M. Deshpande, A.G.P. for the respondents.
----------------------------------------------------------------------------------
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WITH
WRIT PETITION.NO.3789/2017
PETITIONER: Premkumar Punjilal Jaiswal &
Kalpana Kunjilal Jaiswal Through Its
Partner Premkumar Punjilal Jaiswal
, Age : 28 years, Occ. : Business, R/o
: Varwatbakal, Sangrampur, Dist.
Buldhana.
VERSUS
RESPONDENTS: 1. The State of Maharashtra
Through the Principal Secretary,
(State Excise) Mantralaya,
Mumbai 400 032
2. The Commissioner of State
Excise Maharashtra State, Old
Custom House, Mumbai. 400 023
3. The District Collector, State
Excise Department, Buldhana.
4. The Sub Divisional Engineer,
Public Works Department,
Buldhana, Dist. Buldhana.
---------------------------------------------------------------------------------------------
Mr. V. S. Undre, counsel for the petitioner.
Mr. A. M. Deshpande, A.G.P. for the respondents.
-----------------------------------------------------------------------------------
WITH
WRIT PETITION NO.3790/2017
PETITIONERS: 1. Vijay Badrilal Jaiswal, Age: 57 ,
Occu. Business R/o. Kinhiraja, Tal.
Malegaon, Dist. Washim
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2. Sandip Suryakant Jaiswal, Age:
Major , Occu. Business R/o. Athvadi
Bazar, Tal. Manora, Dist. Washim
VERSUS
RESPONDENTS: 1. The State of Maharashtra
Through the Principal Secretary,
(State Excise) Mantralaya,
Mumbai 400 032
2. The Commissioner of State
Excise Maharashtra State, Old
Custom House, Mumbai. 400 023
3. The District Collector, State
Excise Department, Washim.
4. The Sub Divisional Engineer,
Public Works Department, Dist.
Washim.
---------------------------------------------------------------------------------------------
Mr. V. S. Undre, counsel for the petitioners.
Mr. A. M. Deshpande, A.G.P. for the respondents.
---------------------------------------------------------------------------------
WITH
WRIT PETITION NO. 3791 OF 2017
PETITIONERS :- 1. Jaynarayan Ruplalji Jaiswal,
Age : 65 years, Occu. Business,
R/o. Gantibaba Road, Tal. Digras,
Dist. Yawatmal.
2. Sanjay Madhavrao Duddalwar,
Age : 59, Occu. Business,
R/o. Bapu Nagar, Tal. VaDigras,
Dist. Yawatmal.
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3. Gaurav Sanjay Duddalwar,
Age : 39, Occu. Business,
R/o. As above.
4. Rajkumar Kisanlal jaiswal,
Age : 52, Occu. Business,
R/o. Shivneri, Tal. & Dist. Yawatmal.
5. Ramratan Shivcharan Jaiswal,
Age : 65, Occu. Business,
R/o. Ambika Nagar, Tal. Digras,
Dist. Yawatmal.
6. Shamshad Khan Noor Mohammad Khan,
Age : 50, Occu. Business,
R/o. Shambhaji Nagar, Tal. Digras,
Dist. Yawatmal.
7. Baddrunnissa Gulab Khan,
Age : 75, Occu. Business,
R/o. Shambhaji Nagar, Tal. Digras,
Dist. Yawatmal.
8. Jayram Laxamrao Patil,
Age : 60, Occu. Business,
R/o. Shastri Nagar, Tal. Digras,
Dist. Yawatmal.
9. Santosh Nemichand Sankla,
Age : 55, Occu. Business,
R/o. Holtak Purna, Tal. Digras,
Dist. Yawatmal.
10. Alka Sakharam Tandalwar,
Age : 75, Occu. Business,
R/o. As above.
11. Bebitai Ravindra Adgale,
R/o. Shankar Talkies, Tal. Digras,
Dist. Yawatmal.
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...VERSUS...
RESPONDENTS :- 1. The State of Maharashtra,
Through the Principal Secretary,
(State Excise) Mantralaya,
Mumbai 400 032.
2. The Commissioner of State Excise
Maharashtra State, Old Custom House,
Mumbai. 400 023.
3. The District Collector,
State Excise Department, Yawatmal.
4. The Sub Divisional Engineer,
Public Works Department,
Dist. Yawatmal.
---------------------------------------------------------------------------------------------
Mr. V. S. Undre, counsel for the petitioners.
Mr. A. M. Deshpande, A.G.P. for the respondents.
-------------------------------------------------------------------------------------------
WITH
WRIT PETITION. NO.3792/2017
PETITIONER Suresh S/o Ganeshlal Jaiswal, Age:
40 Years, Occu. Business R/o.
Amravati Raod, Tal.Ner, Dist.
Amravati.
VERSUS
RESPONDENTS: 1. The State of Maharashtra
Through the Principal Secretary,
(State Excise) Mantralaya,
Mumbai 400 032
2. The Commissioner of State
Excise Maharashtra State, Old
Custom House, Mumbai. 400 023
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3. The District Collector, State
Excise Department, Amravati.
4 The Sub Divisional Engineer,
Public Works Department, Dist.
Amravati.
---------------------------------------------------------------------------------------------
Mr. V. S. Undre, counsel for the petitioner.
Mr. A. M. Deshpande, A.G.P. for the respondents.
----------------------------------------------------------------------------------
WITH
WRIT PETITION. NO.3793/2017
PETITIONERS 1. Sunil Kunjanlal Jaiswal Age : 51
years, Occ. : Business, R/o : Tohaki,
Sangrampur, Tal. Buldhana, Dist.
Buldhana.
2. Vijay Ganeshlal Jaiswal Age: 39
Occu. Business R/o. As above.
VERSUS
RESPONDENTS: 1. The State of Maharashtra
Through the Principal Secretary,
(State Excise) Mantralaya,
Mumbai 400 032
2. The Commissioner of State
Excise Maharashtra State, Old
Custom House, Mumbai. 400 023
3. The District Collector, State
Excise Department, Washim.
4. The Sub Divisional Engineer,
Public Works Department, Dist.
Washim.
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---------------------------------------------------------------------------------------------
Mr. V. S. Undre, counsel for the petitioners.
Mr. A. M. Deshpande, A.G.P. for the respondents.
----------------------------------------------------------------------------------
WITH
WRIT PETITION NO.3794/2017
PETITIONERS: 1. Avinash Prahlad Veer Age:44
years, Occu. Business R/o.
Magrulpir, Road, Tal. Manora,,Dist.
Washim.
2. Narendra Narayan Chavan,
Age: 50 , Occu. Business R/o.
Digras Road, Tal. Manora,, Dist.
Washim.
3. Mahavirlal Sukhnandan
Jaiswal, Age: 61 , Occu. Business
R/o. Digras Road, Tal. Manora, Dist.
Washim.
VERSUS
RESPONDENTS: 1. The State of Maharashtra
Through the Principal Secretary,
(State Excise) Mantralaya,
Mumbai 400 032
2. The Commissioner of State
Excise Maharashtra State, Old
Custom House, Mumbai. 400 023
3. The District Collector, State
Excise Department, Washim.
4. The Sub Divisional Engineer,
Public Works Department, Dist.
Washim.
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---------------------------------------------------------------------------------------------
Mr. V. S. Undre, counsel for the petitioners.
Mr. A. M. Deshpande, A.G.P. for the respondents.
----------------------------------------------------------------------------------
WITH
WRIT PETITION. NO.3795/2017
PETITIONER: Manoj Bajranglal Jaiswal, Age : 49
years, Occ. : Business, R/o : At Post.
Kakadati, Tal. Pusad, Dist. Yavatmal.
VERSUS
RESPONDENTS: 1. The State of Maharashtra
Through the Principal Secretary,
(State Excise) Mantralaya,
Mumbai 400 032
2. The Commissioner of State
Excise Maharashtra State, Old
Custom House, Mumbai. 400 023
3. The District Collector, State
Excise Department, Yavatmal.
4 The Sub Divisional Engineer,
Public Works Department,
Yavatmal, Dist. Yavatmal.
---------------------------------------------------------------------------------------------
Mr. V. S. Undre, counsel for the petitioner.
Mr. A. M. Deshpande, A.G.P. for the respondents.
----------------------------------------------------------------------------------
WITH
WRIT PETITION. NO. 3796/2017
PETITIONERS 1. Kavita Mahadev Nagshine Age: 52
Occu. Business R/o. Mukundban,
Tal. Zare, Dist. Yavatmal.
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2. Shivraj Babanrao Mahkulkar
Age: 35 , Occu. Business R/o. Near
Z. P. School, Tal. Kayar, Dist.
Yavatmal.
VERSUS
RESPONDENTS: 1.The State of Maharashtra
Through the Principal Secretary,
(State Excise) Mantralaya,
Mumbai 400 032
2. The Commissioner of State
Excise Maharashtra State, Old
Custom House, Mumbai. 400 023
3. The District Collector, State
Excise Department, Yawatmal.
4 The Sub Divisional Engineer,
Public Works Department, Dist.
Yawatmal.
---------------------------------------------------------------------------------------------
Mr. V. S. Undre, counsel for the petitioners.
Mr. A. M. Deshpande, A.G.P. for the respondents.
----------------------------------------------------------------------------------
WITH
WRIT PETITION NO.3797/2017
PETITIONER Subhas Devsing Rathod, Age: 59,
Occu. Business R/o. Santoshi Mata
Nagar, Tal., Mahora, Dist. Washim.
VERSUS
RESPONDENTS: 1. The State of Maharashtra
Through the Principal Secretary,
(State Excise) Mantralaya,
Mumbai 400 032
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2. The Commissioner of State
Excise Maharashtra State, Old
Custom House, Mumbai. 400 023
3. The District Collector, State
Excise Department, Washim.
4 The Sub Divisional Engineer,
Public Works Department,
Buldhana, Dist. Washim
---------------------------------------------------------------------------------------------
Mr. V. S. Undre, counsel for the petitioner.
Mr. A. M. Deshpande, A.G.P. for the respondents.
----------------------------------------------------------------------------------
WITH
WRIT PETITION. NO.3798/2017
PETITIONERS: 1. Vijay s/o Prakash Paralikar Age:
major , Occu. Business R/o.
Mangrulpir, Ta. Mangrulpir, Dist.
Washim.
2. Sachin Prakash paralikar Age:
major , Occu. Business R/o.
Mangrulpir, Ta. Mangrulpir, Dist.
Washim.
3. Milind s/o harinarayan Pakdhane,
Age: major, Occu. Business R/o.
Mangrulpir, Ta. Mangrulpir, Dist.
Washim.
4. Sudhakar Kashinath paralikar
Age: major , Occu. Business R/o.
Mangrulpir, Ta. Mangrulpir, Dist.
Washim.
5. R. L. Jaiswal, Partnership Firm
Through : Shri. Ramlal Laxmanlal
Jaiswal Age: major , Occu. Business
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R/o. Mangrulpir, Ta. Mangrulpir,
Dist. Washim.
6. Kusumbai Shriramlal Jaiswal
Age: major , Occu. Business R/o.
Mangrulpir, Ta. Mangrulpir, Dist.
Washim.
VERSUS
RESPONDENTS: 1. The State of Maharashtra
Through the Principal Secretary,
(State Excise) Mantralaya,
Mumbai 400 032
2. The Commissioner of State
Excise Maharashtra State, Old
Custom House, Mumbai. 400 023
3. The District Collector, State
Excise Department, Washim.
4. The Sub Divisional Engineer,
Public Works Department, Dist.
Washim.
---------------------------------------------------------------------------------------------
Mr. V. S. Undre, counsel for the petitioners.
Mr. A. M. Deshpande, A.G.P. for the respondents.
----------------------------------------------------------------------------------
AND
WRIT PETITION NO. 3810 OF 2017
PETITIONER :- Meena Rajeshsingh Chauhan,
Aged about 51years,
Occ: Business, R/o Main Road,
Chikhaldara, Tq. Chikhaldara,
District : Amravati.
...VERSUS...
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RESPONDENTS :- 1. Collector, Amravati.
2. Superintendent
State Excise,
Amravati.
--------------------------------------------------------------------------------------------
Ms. Deepali Sapkal, counsel for the petitioner.
Kum. N.P. Mehta, A.G.P. for the respondent Nos.1 and 2.
---------------------------------------------------------------------------------------------
AND
WRIT PETITION NO. 3814 OF 2017
PETITIONERS :- 1. Gadpayale and Sons (Cl-III),
through its proprietor Siddharth
S/o. Damodhar Gadpayale,
Age 47 Yrs., R/o. Darwha,
Distt. Yavatmal.
2. Gokul Wine Bar (FL-III) through its
Proprietor Gajanan Narayan Nimkar,
Age : 50 yrs., R/o. Main Road, Near
Bus Stand, Darwha, Distt. Yavatmal
3. Jairaj Champalal Jaiswal (CL-III)
through its Proprietor Jairaj
Champalal Jaiswal, Age : 46 Yrs.
R/o. Arni Road, Near Petrol Pump,
Darwha, Dist. Yavatmal.
4. Ashok Beer Shoppe (BR-II-54)
through its Proprietor
Smt. Sadhana Ashok Jaiswal,
Age 45 yrs., R/o. Balaji Nagar,
Darwha, Distt. Yavatmal.
5. Sarojini Ishwarlal Jaiswal (CL-III-71)
through its proprietor Sarojini
Ishwarlal Jaiswal, Age 67 Yrs.,
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R/o. Jirapure Nagar, Darwha,
Distt. Yavatmal.
6. Ashwin Wine Bar (FL-III-119)
through its proprietor
Hemant Namdeorao Chirde,
Age 44 Yrs. R/o. Arni Road,
Darwha, Distt. Yavatmal.
7. Jaiswal Wine Bar (FL-III-37)
through its Proprietor
Renuka Nayan Jaiswal,
Age 45 Yrs., Jirapure Nagar,
Darwha, Distt. Yavatmal.
8. New Shivam Wine Bar and
Restaurant (FL-III-278) through its
Proprietor Smt. Mangala Sukhdev
Dubey, Age 65 Yrs., R/o. Jain
Mandir Road, Darwha, Distt.
Yavatmal.
9. Vijay Wine Bar (FL-III-111) through
its Proprietor Vijay Dadarao Nimkar,
Age 46 Yrs., R/o. Shivaji Nagar,
Distt. Yavatmal.
...VERSUS...
RESPONDENTS :- 1. State of Maharashtra
Through its Secretary of
Department of Excise,
Mantralaya, Mumbai
2. The Commissioner of State Excise,
Mumbai.
3. The District Collector/ Superintendent
of State Excise, Distt. Yavatmal.
4. The Excise Inspector, State Excise
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Department, Yavatmal
5. Sub Divisional Engineer,
Public Works, Sub Department,
Darwha, Distt. Yavatmal.
---------------------------------------------------------------------------------------------
Mr. Abhay Sambre, counsel for the petitioners.
Ms Geeta Tiwari, Asstt. Govt. Pleader for the respondent Nos.1 to
5.
--------------------------------------------------------------------------------------------
AND
WRIT PETITION NO. 3816 OF 2017
PETITIONER :- Anil S/o Pundalik Rathod,
Aged about 39 years,
Occupation:Business,
R/o. Ward No. 5, Paturda,
District Buldhana
...VERSUS...
RESPONDENTS :- 1. State of Maharashtra,
Through the Secretary of Department
of Excise, Mantralaya Mumbai.
2. The Commissioner of State Excise,
Mumbai.
3. The District Collector / Superintendent
of State Excise, District Akola.
4. The Excise Inspector,
Department of State Excise, Buldhana.
5. Sub Divisional Engineer,
Public Works Department,
Nandura, Tq. & Dist. Buldhana.
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--------------------------------------------------------------------------------------------
Mr. D.V. Chauhan, Mr. S.P. Bodalkar, counsel for the petitioner.
Ms. M.H. Deshmukh, A.G.P. for the respondent Nos.1 and 5.
---------------------------------------------------------------------------------------------
WITH
WRIT PETITION NO. 3812 OF 2017
PETITIONER :- Smt. Shah Begum Akbarbhai Lalani
Through its Power of Attorney Salim
Akbarbhai Lalani, Aged about 54 years,
Occupation:Business,
R/o. Wadhona Bazar, Shahid Society,
Yavatmal, District Yavatmal.
...VERSUS...
RESPONDENTS :- 1. State of Maharashtra,
Through the Secretary of Department
of Excise, Mantralaya Mumbai.
2. The Commissioner of State Excise,
Mumbai.
3. The District Collector / Superintendent
of State Excise, District Yavatmal.
4. The Excise Inspector,
Department of State Excise, Yavatmal.
5. Sub Divisional Engineer,
Public Works Department,
Ralegao, Tq. & Dist. Yavatmal.
--------------------------------------------------------------------------------------------
Mr. D.V. Chauhan, Mr. S.P. Bodalkar, counsel for the petitioner.
Ms. M.H. Deshmukh, A.G.P. for the respondent Nos.1 and 5.
------------------------------------------------------------------------------------------
AND
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WRIT PETITION NO.3822 OF 2017
PETITIONER :- M/s. C. M. Saoji Country Liquor Shop,
Licence No. C.L. III, 06/2016-17,
Akotfail, Akola, Tq. & Distt. Akola Through
its Partner Chandrakant Marotisa Saoji,
Aged about 67 Yrs., R/o. Shivaji Nagar,
Akola, Tq. & Distt. Akola.
...VERSUS...
RESPONDENTS :- 1. State of Maharashtra, Through
Secretary, State Excise Department,
Mantralaya, Mumbai.
2. The Commissioner for Exsise,
Maharashtra State Mumbai.
3. The District Collector/Suprintendant
of State Excise, Akola, Tq. And
Distt. Akola.
4. The Sub Divisional Engineer, Public
Works Department, Sub Division Akola,
Distt. Akola.
---------------------------------------------------------------------------------------------
Mr. A. J. Mirza, counsel for the petitioner.
Mr A. A. Madiwale, Asstt.Govt.Pleader for the respondent Nos.1 to
4.
---------------------------------------------------------------------------------------------
AND
WRIT PETITION NO. 3841 OF 2017
PETITIONER :- Shaikh Harun Sheikh Jafar,
Aged : 52 Yrs, Occu.: Business,
R/o. At Unri, Taq. Chiklhi and
Dist. Buldhana.
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...VERSUS...
RESPONDENTS :- 1. The State of Maharashtra,
Through the Principal Secretary
(State Excise)
Mantralaya, Mumbai- 400 032
2. The Commissioner of State Excise,
Maharashtra State, Old Custom House,
Mumbai- 400 023
3. The District Collector,
State Excise Department,
Buldhana.
4. The Sub Divisional Engineer,
Public Works Department, Buldhana,
Distt. Buldhana.
---------------------------------------------------------------------------------------------
Mr. V. S. Undre, counsel for the petitioner.
Mr A. M. Deshpande, Asstt.Govt.Pleader for the respondent Nos.1
to 4.
---------------------------------------------------------------------------------------------
AND
WRIT PETITION NO. 4035 OF 2017
PETITIONERS :- 1. Smt. Virshri Anil Chanpurkar,
Aged 40 Yrs., Occu. Business,
R/o. Near Petrol Pump, Tq- Hingna,
Distt. Nagpur.
2. Sanjay Rupnarayan Agrawal,
Aged 42 Yrs, Occu. Business,
R/o. House of Shri Namdeo
Kawale, Hingna, Tq. Hingna,
Distt. Nagpur.
3. Smt. Sangita Prabhakar Wasade,
Aged 38 Yrs., Occu. Business,
R/o. Takalghat, Tq. Hingna,
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Distt. Nagpur.
4. Ramrao Dajiba Bondre,
Aged 52 Yrs., Occu. Business,
R/o. Takalghat, Tq. Hingna,
Distt. Nagpur.
5. Sudesh Rupnarayan Agrawal,
Aged 44 Yrs., Occu. Business,
R/o. House No. 414/2, Power
House Square, Taluka Katol,
Distt. Nagpur.
6. Mahakali Restaurant,
Through its Proprietor,
Shri Charandas Akhduji Deogade,
Aged 46 Yrs., Occu. Business,
R/o. Plot No.1, Wanadongri,
Tq. Hingna, Distt. Nagpur.
7. Kalpik Restaurant,
Through its Proprietor,
Sagar Damodhar Ikhankar,
Aged 30 Yrs., Occu. Business,
R/o. Plot No.9, Mouza Wanadongri,
Tq. Hingna, Distt. Nagpur.
8. Panjabrao Restaurant,
Through its Proprietor,
Shri Sheshrao Baliramji Bodhare,
Aged 60 Yrs., Occu. Business,
R/o. Plot No.4, Amgaon (Deoli),
Tq. Hingna, Distt. Nagpur.
9. Girja Restaurant,
Through its Proprietor,
Shri Krishna Atmaramji Walde,
Aged 48 Yrs., Occu. Business,
R/o. Plot No.18, Hingna,
Tq. Hingna, Distt. Nagpur.
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10. Hotel Surbhi Restaurant,
Through its Proprietor,
Shri Dilip Narayanrao Sonkusare
Aged 60 Yrs., Occu. Business,
R/o. Plot No.43, Ambhora Nagar,
Tq. Hingna, Distt. Nagpur.
11. Shubham Restaurant,
Through its Proprietor,
Shyamsingh Ramsingh Dixit,
Aged 41 Yrs., Occu. Business,
R/o. Ward No.6, Mouza Wanadongri,
Tq. Hingna, Distt. Nagpur.
...VERSUS...
RESPONDENTS :- 1. The State of Maharashtra,
Through the Secretary of
Department of Excise,
Mantralaya, Mumbai
2. The Commissioner of State Excise,
Mumbai.
3. The District Collector/
Superintendent of State Excise,
District Nagpur.
4. The Excise Inspector,
Department of State Excise,
Nagpur.
5. Sub Divisional Engineer,
Public Works Department,
Sub Division Hingna,
Distt. Nagpur
---------------------------------------------------------------------------------------------
Mr. D. V. Chauhan, counsel for the petitioners.
Mrs M.H.Deshmukh, Asstt.Govt.Pleader for the respondent Nos.1
to 5.
---------------------------------------------------------------------------------------------
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AND
WRIT PETITION NO.4037 OF 2017
PETITIONER :- Dreamland Bar and Restaurant,
Through its Prop. Kavita Suresh
Jaiswal, Aged 48 Yrs., Occu.
Business, R/o. Post Kurha,
Tq. Tiwasa, Distt. Amravati.
...VERSUS...
RESPONDENTS :- 1. The State of Maharashtra,
Through its Secretary of
Department of Excise,
Mantralaya, Mumbai.
2. The Commissioner of State Excise,
Mumbai.
3. The District Collector/
Superintendent of State Excise,
Amravati, Distt. Amravati.
4. The Excise Inspector, Department
of State Excise, Tiwasa, Distt. Amravati.
5. Sub Divisional Engineer, Public
Works Department, Sub Division
Tiwasa, Distt. Amravati.
---------------------------------------------------------------------------------------------
Mr. D. V. Chauhan, counsel for the petitioner.
Mrs R. V. Kalia (Sharma), Asstt.Govt.Pleader for the respondent
Nos.1 to 5.
------------------------------------------------------------------------------------------
AND
WRIT PETITION NO. 4046 OF 2017
PETITIONER :- Ramdas S/o Pundalik Rathod,
Aged 46 Yrs., Occu. Business,
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R/o. Nandura, Distt. Buldhana.
...VERSUS...
RESPONDENTS :- 1. State of Maharashtra,
Through the Secretary of
Department of Excise,
Mantralaya, Mumbai.
2. The Commissioner of State Excise,
Mumbai.
3. The District Collector/
Superintendent of State Excise,
District Buldhana.
4. The Excise Inspector,
Department of State Excise,
Buldhana.
5. Sub Divisional Engineer,
Public Works Department, Nandura,
Tq. & Distt. Buldhana
---------------------------------------------------------------------------------------------
Mr. D. V. Chauhan, counsel for the petitioner.
Mr A. A. Madiwale, Asstt.Govt.Pleader for the respondent Nos.1 to
5.
------------------------------------------------------------------------------------------
AND
WRIT PETITION NO. 4047 OF 2017
PETITIONERS:- 1. Hotel Melghat Restaurant,,
Through Proprietor
Pratik Hausilal Malviya,
Aged : Major, Occu. Business,
R/o. Man Road, Near Diya Fata,
Tq. Dharni, Distt. Amravati,
2. Ambar Wine Bar,
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Through Proprietor Ramsahay,
Ramlal Jaiswal,
Aged Major, Occu. Business.
R/o. Tq. Dharni, Distt. Amravati,
3. Jaibhavani Wine Bar,
Through Proprietor
Bhagwandas Jagannath Jaiswal,
Aged Major, Occu. Business.
Tq. Dharnia, Distt. Amravati.
4. Hotel Rasna Restaurant and Bar
Through Proprietor Sunil Shamlal
Chauthmal, Aged Major,
Occu. Business, R/o. Ward No.2,
In front of State Bank, Tq. Dharni,
Distt. Amravati.
5. Country Liquor Shop,
Through Proprietor Lobhilal Ramlal
Malviya, Aged Major,
Occu. Business, R/o. 97, Ward
No.1, At Post : Kusum Court,
Tq. Dharni, Distt. Amravati.
6. Country Liquor Shop,
Through Proprietor Shamlal
Fattusa Chouthmal, Aged Major,
Occu. Business, R/o. Tingrya Road,
Tq. Dharni, Distt. Amravati.
7. Country Liquor Shop,
Through its Partner,
i. Jagannath Ramlal Jaiswal
Aged Major, Occu. Business,
ii. Ramsahay Ramlal Jaiswal,
Jagannath Ramlal Jaiswal
Aged Major, Occu. Business,
Both petitioner No.7(i) and 7(ii)
R/o. Dharni, Tq. Dharni,
Distt. Amravati.
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...VERSUS...
RESPONDENTS :- 1. Collector, Amravati.
2. Superintendent,
State Excise, Amravati.
---------------------------------------------------------------------------------------------
Ms Deepali Sapkal, counsel for the petitioners.
Mr A. M. Joshi, Asstt.Govt.Pleader for the respondent Nos.1 & 2.
---------------------------------------------------------------------------------------------
AND
WRIT PETITION NO. 4053 OF 2017
PETITIONER :- Hotel Nisarg Restaurant,,
Through its Proprietor
Sandip Bhimraoji Taywade,
Aged : 37 Yrs., Occu. Business,
R/o. Ward No.4, Gadge Nagar,
Chandur Bazar, Tq. Chandur Bazar,
Distt. Amravati
...VERSUS...
RESPONDENTS :- 1. Collector, Amravati.
2. Superintendent,
State Excise, Amravati.
---------------------------------------------------------------------------------------------
Ms Deepali Sapkal, counsel for the petitioner.
Ms Geeta Tiwari, Asstt.Govt.Pleader for the respondent Nos.1 & 2.
---------------------------------------------------------------------------------------------
WITH
WRIT PETITION NO. 4054 OF 2017
PETITIONER :- Naina Restaurant,
Through its Proprietor
Sau. Jyoti Vijay Vilekar,
Aged : 46 Yrs., Occu. Business,
R/o. Nimbolkar Building,
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Main Road, Chandur Bazar,
Distt. Amravati
...VERSUS...
RESPONDENTS :- 1. Collector, Amravati.
2. Superintendent,
State Excise, Amravati.
---------------------------------------------------------------------------------------------
Ms Deepali Sapkal, counsel for the petitioners.
Ms Geeta Tiwari, Asstt.Govt.Pleader for the respondent Nos.1 & 2.
---------------------------------------------------------------------------------------------
WITH
WRIT PETITION NO. 4055 OF 2017
PETITIONER :- Suresh Bhawarilal Katariya,
Aged : 62 Yrs., Occu. Business,
R/o. 17, Sangekar Nagar, Chandur
Bazar, Tah. Chandur Bazar,
Distt. Amravati
...VERSUS...
RESPONDENTS :- 1. Collector, Amravati.
2. Superintendent,
State Excise, Amravati.
---------------------------------------------------------------------------------------------
Ms Deepali Sapkal, counsel for the petitioner.
Ms Geeta Tiwari, Asstt.Govt.Pleader for the respondent Nos.1 & 2.
---------------------------------------------------------------------------------------------
WITH
WRIT PETITION NO. 4056 OF 2017
PETITIONER :- Hotel Nandini Bhojanalaya,
Through its Proprietor
Santosh Bhikaramji Gaigole,
Aged : 45 Yrs., Occu. Business,
Belora Road, Gajanan Nagar,
Chandur Bazar, Distt. Amravati
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...VERSUS...
RESPONDENTS :- 1. Collector, Amravati.
2. Superintendent,
State Excise, Amravati.
---------------------------------------------------------------------------------------------
Ms Deepali Sapkal, counsel for the petitioner.
Ms Geeta Tiwari, Asstt.Govt.Pleader for the respondent Nos.1 & 2.
---------------------------------------------------------------------------------------------
AND
WRIT PETITION NO. 4057 OF 2017
PETITIONER :- Chandrashekhar Mishrilal Katakwar,
Aged 54 Yrs., Occu. Business,
Proprietor of Country Liquor Shop,
having its License No. CL/III/67/2017-18,
R/o. Sakharitola, Tq. Salekasa,
Distt. Gondia
...VERSUS...
RESPONDENTS :- 1. State of Maharashtra,
Through its Secretary,
Department of State Excise,
Mantralaya, Mumbai.
2. The Commissioner of Excise,
State of Maharashtra, Mumbai.
3. Collector, Gondia.
4. Superintendent of State Excise,
Gondia.
5. Sub Divisional Engineer, Public
Works Department, Sub Division
Amgaon, Distt. Gondia
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1.wp.3150-17 (173)-Judg. 156/180
---------------------------------------------------------------------------------------------
Mr. R. S. Kurekar, counsel for the petitioner.
Ms T.H. Khan, Asstt.Govt.Pleader for the respondent Nos.1 to 5.
------------------------------------------------------------------------------------------
AND
WRIT PETITION NO. 4059 OF 2017
PETITIONER :- M/s K.V. J. Liquors,
R/o. Paoni, Distt, Bhandara,
Through its Authorized Person
Shashichandra Dhrunarayan
Jaiswal, Aged Major, Occu. Business,
R/o. Paoni, Distt. Bhandara.
...VERSUS...
RESPONDENTS :- 1. State of Maharashtra,
Through its Secretary of
State Excise, Mantralaya,
Mumbai.
2. The Commissioner of State Excise,
Old Custom Building, Mumbai
3. The Collector, Bhandara
4. The Superintendent,
State Excise, Bhandara.
5. Sub Divisional Officer, Public
Works Department and Sub Division
Wahi, Tah. Paoni.
---------------------------------------------------------------------------------------------
Mr. D. P. Jaiswal, counsel for the petitioner.
Mr A. S. Fulzale, Asstt.Govt.Pleader for the respondent Nos.1 to 5.
------------------------------------------------------------------------------------------
WITH
WRIT PETITION NO. 4060 OF 2017
PETITIONER :- Shri. Purushottam Gomaji Manapure,
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Aged Major, Occu. Business,
Proprietor Trupti Restaurant,
R/o. Padma Ward, Paoni,
Tah. Paoni, Distt. Bhandara.
...VERSUS...
RESPONDENTS :- 1. State of Maharashtra,
Through its Secretary of
State Excise, Mantralaya,
Mumbai.
2. The Commissioner of State Excise,
Old Custom Building, Mumbai
3. The Collector, Bhandara
4. The Superintendent,
State Excise, Bhandara.
5. Sub Divisional Officer, Public
Works Department and Sub Division
Wahi, Tal. Paoni.
---------------------------------------------------------------------------------------------
Mr. D. P. Jaiswal, counsel for the petitioner.
Mr A. S. Fulzale, Asstt.Govt.Pleader for the respondent Nos.1 to 5.
------------------------------------------------------------------------------------------
WITH
WRIT PETITION NO. 4061 OF 2017
PETITIONER :- Shri. Devendra Harishchandra Kawade,
Aged Major, Occu. Business,
Proprietor Rajat Hotel, Kondha,
Tah. Paoni, Distt. Bhandara.
...VERSUS...
RESPONDENTS :- 1. State of Maharashtra,
Through its Secretary of
State Excise, Mantralaya,
Mumbai.
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2. The Commissioner of State Excise,
Old Custom Building, Mumbai
3. The Collector, Bhandara
4. The Superintendent,
State Excise, Bhandara.
5. Sub Divisional Officer, Public
Works Department and Sub Division
Wahi, Tal. Paoni.
---------------------------------------------------------------------------------------------
Mr. D. P. Jaiswal, counsel for the petitioner.
Mr A. S. Fulzale, Asstt.Govt.Pleader for the respondent Nos.1 to 5.
------------------------------------------------------------------------------------------
WITH
WRIT PETITION NO. 4062 OF 2017
PETITIONER :- Shri. Rajendra Dhudhram Bhure,
Aged Major, Occu. Business,
Through Proprietor of Apna Hotel
and Family Restaurant, Ruyal,
Tah. Paoni, Distt. Bhandara.
...VERSUS...
RESPONDENTS :- 1. State of Maharashtra,
Through its Secretary of
State Excise,Mantralaya,
Mumbai.
2. The Commissioner of State Excise,
Old Custom Building, Mumbai
3. The Collector, Bhandara
4. The Superintendent,
State Excise, Bhandara.
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5. Sub Divisional Officer, Public
Works Department and Sub Division
Wahi, Tal. Paoni.
---------------------------------------------------------------------------------------------
Mr. D. P. Jaiswal, counsel for the petitioner.
Mr A. S. Fulzale, Asstt.Govt.Pleader for the respondent Nos.1 to 5.
------------------------------------------------------------------------------------------
WITH
WRIT PETITION NO. 4063 OF 2017
PETITIONER :- Sau. Sangita Shravan Awchat,
Aged Major, Occu. Business,
Proprietor Vivek Bhojnalaya and
Garden Restaurant, Ruyal,
Tah. Paoni, Distt. Bhandara.
...VERSUS...
RESPONDENTS :- 1. State of Maharashtra,
Through its Secretary of
State Excise,Mantralaya,
Mumbai.
2. The Commissioner of State Excise,
Old Custom Building, Mumbai
3. The Collector, Bhandara
4. The Superintendent,
State Excise, Bhandara.
5. Sub Divisional Officer, Public
Works Department and Sub Division
Wahi, Tal. Paoni.
---------------------------------------------------------------------------------------------
Mr. D. P. Jaiswal, counsel for the petitioner.
Mr A. S. Fulzale, Asstt.Govt.Pleader for the respondent Nos.1 to 5.
------------------------------------------------------------------------------------------
WITH
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1.wp.3150-17 (173)-Judg. 160/180
WRIT PETITION NO. 4064 OF 2017
PETITIONER :- Shri. Rakesh Bajirao Tumsare,
Aged Major, Occu. Business,
Proprietor Gokul Restaurant,
Padma Ward, Tah. Paoni,
Distt. Bhandara.
...VERSUS...
RESPONDENTS :- 1. State of Maharashtra,
Through its Secretary of
State Excise,Mantralaya,
Mumbai.
2. The Commissioner of State Excise,
Old Custom Building, Mumbai
3. The Collector, Bhandara
4. The Superintendent,
State Excise, Bhandara.
5. Sub Divisional Officer, Public
Works Department and Sub Division
Wahi, Tal. Paoni.
---------------------------------------------------------------------------------------------
Mr. D. P. Jaiswal, counsel for the petitioner.
Mr A. S. Fulzale, Asstt.Govt.Pleader for the respondent Nos.1 to 5.
------------------------------------------------------------------------------------------
AND
WRIT PETITION NO. 4072 OF 2017
PETITIONER :- Shri Balkrishna Devramji Ikhar,
Aged 61 Yrs., Occu. Business,
Proprietor Hotel Diamond &
Restaurant, Asgaon, Tah. Paoni,
Distt. Bhandara.
...VERSUS...
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1.wp.3150-17 (173)-Judg. 161/180
RESPONDENTS :- 1. State of Maharashtra,
Through its Secretary of
State Excise,Mantralaya,
Mumbai.
2. The Commissioner of State Excise,
Old Custom Building, Mumbai
3. The Collector, Bhandara
4. The Superintendent,
State Excise, Bhandara.
5. Sub Divisional Officer, Public
Works Department and Sub Division
Wahi, Tal. Paoni.
---------------------------------------------------------------------------------------------
Mr. D. P. Jaiswal, counsel for the petitioner.
Ms N. P. Mehta, Asstt.Govt.Pleader for the respondent Nos.1 to 5.
------------------------------------------------------------------------------------------
WITH
WRIT PETITION NO. 4073 OF 2017
PETITIONER :- Shri Waman Narayan Padole,
Age:60 Yrs., Occu. Business,
Proprietor Pushpa Restaurant,
R/o. Dokesarandi, Tah. Lakhandur,
Distt. Bhandara.
...VERSUS...
RESPONDENTS :- 1. State of Maharashtra,
Through its Secretary of
State Excise, Mantralaya,
Mumbai.
2. The Commissioner of State Excise,
Old Custom Building, Mumbai
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3. The Collector, Bhandara
4. The Superintendent,
State Excise, Bhandara.
5. Sub Divisional Officer, Public
Works Department and Sub Division
Wahi, Paoni.
---------------------------------------------------------------------------------------------
Mr. D. P. Jaiswal, counsel for the petitioner.
Ms N. P. Mehta, Asstt.Govt.Pleader for the respondent Nos.1 to 5.
------------------------------------------------------------------------------------------
WITH
WRIT PETITION NO. 4074 OF 2017
PETITIONER :- Shri Waman Narayan Padole,
Age: 60 Yrs., Occu. Business,
Proprietor of Shekhar-Tulsi
Restaurant, Asgaon, Tah. Paoni,
Distt. Bhandara.
...VERSUS...
RESPONDENTS :- 1. State of Maharashtra,
Through its Secretary of
State Excise, Mantralaya,
Mumbai.
2. The Commissioner of State Excise,
Old Custom Building, Mumbai
3. The Collector, Bhandara
4. The Superintendent,
State Excise, Bhandara.
5. Sub Divisional Officer, Public
Works Department and Sub Division
Wahi, Tah. Paoni.
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1.wp.3150-17 (173)-Judg. 163/180
---------------------------------------------------------------------------------------------
Mr. D. P. Jaiswal, counsel for the petitioner.
Ms N. P. Mehta, Asstt.Govt.Pleader for the respondent Nos.1 to 5.
------------------------------------------------------------------------------------------
AND
WRIT PETITION NO. 4075 OF 2017
PETITIONERS :- 1. M/s Hotel Anex,
Through its Proprietors & Partners
Ashish Namdevrao Mohitkar,
Aged 37 Yrs., Occu. Business,
Vinod Manoharrao Dhumne
Aged 48 Yrs., Occu. Business,
R/o. Chikhalgaon, Tah Wani,
Distt. Yavatmal, Tah. Wani,
Distt. Yavatmal.
2. Madhuban Restaurant & Wine Bar,
Through its Proprietor
Smt Rajni Dany Sandrawar,
Aged 43 Yrs., Occu. Business,
Panchashil Ward, Chikhalgaon
Tah. Wani, Distt. Yavatmal.
...VERSUS...
RESPONDENTS :- 1. The State of Maharashtra,
Through Secretary of
Department of Excise,
Mantralaya, Mumbai.
2. The Commissioner of State Excise,
Mumbai
3. The Collector Office, Excise Department
Through Collector, Distt. Yavatmal
4. The Superintendent of Excise,
Yavatmal, Distt. Yavatmal
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1.wp.3150-17 (173)-Judg. 164/180
5. The District Collector, Yavatmal,
Collector Office, Yavatmal.
6. The Sub Divisional Engineer,
Pandharkawada, Distt. Yavatmal.
---------------------------------------------------------------------------------------------
Ms S. A. Dhawas, counsel for the petitioners.
Ms N. P. Mehta, Asstt.Govt.Pleader for the respondent Nos.1 to 6.
------------------------------------------------------------------------------------------
AND
WRIT PETITION NO. 4076 OF 2017
PETITIONERS :- 1. M/s Hotel Mount Morris Restaurant and
Bar, Through its Proprietor
Santosh Jaynarayaji Jayaswal,
Aged 45 Yrs., Occu. Business,
R/o. Pragati Nagar, Wani,
Tah. Wani, Distt. Yavatmal
2. Tulshiram Restaurant & Bar,
Through its Proprietor
Tulsiram Vatuji Dolas,
Aged 50 Yrs., Occu. Business,
Guruvarya Colony, Wani,
Tah. Wani, Distt. Yavatmal.
3. Hotel Sangram Restaurant,
Through its Proprietor,
Udhavrao Keshav Mahakulkar,
Aged 67 Yrs., Occu. Business,
Ward No.4, Maregaon,
Tah. Maregaon, Distt. Yavatmal.
4. Swagat Restaurant,
Through its Proprietor,
Rambhau Atmaram Gahukar,
Aged 57 Yrs., Occu. Business,
R/o. Ward No.1, Maregaon,
Tah. Maregaon, Distt. Yavatmal.
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1.wp.3150-17 (173)-Judg. 165/180
5. Pratap Restaurant,
Through its Proprietor,
Kishore Natthuji Kingare,
Aged 48 Yrs., Occu. Business,
Wani Road, Maregaon,
Tah. Maregaon, Distt. Yavatmal.
6. Hotel Milan Restaurant,
Through its Proprietor,
Akil K Shakil K Pathan,
Aged 28 Yrs., Occu. Business,
Karanwadi, Tah. Maregaon,
Distt. Yavatmal.
...VERSUS...
RESPONDENTS :- 1. The State of Maharashtra,
Through Secretary of
Department of Excise,
Mantralaya, Mumbai.
2. The Commissioner of State Excise,
Mumbai
3. The Collector of Excise, Yavatmal,
Distt. Yavatmal
4. The Superintendent of Excise,
Yavatmal, Distt. Yavatmal
5. The District Collector, Yavatmal,
Collector Office, Yavatmal.
6. The Sub Divisional Engineer,
Pandharkawada, Distt. Yavatmal.
---------------------------------------------------------------------------------------------
Ms S. A. Dhawas, counsel for the petitioners.
Mrs R. V. Kalia (Sharma), Asstt.Govt.Pleader for the respondent
Nos.1 to 6.
------------------------------------------------------------------------------------------
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1.wp.3150-17 (173)-Judg. 166/180
AND
WRIT PETITION NO. 4077 OF 2017
PETITIONER :- M/s Hotel Turning Point,
Through its Proprietor
Chandrakant Narayandas Ferwani,
Aged 59 Yrs., Occu. Business,
R/o. Tilak Nagar, Wani,
Tah. Wani, Distt. Yavatmal
...VERSUS...
RESPONDENTS :- 1. The State of Maharashtra,
Through Secretary of
Department of Excise,
Mantralaya, Mumbai.
2. The Commissioner of State Excise,
Mumbai
3. The Collector Office, Excise Department,
Through Collector, Distt. Yavatmal
4. The Superintendent of Excise,
Yavatmal, Distt. Yavatmal
5. The District Collector, Yavatmal,
Collector Office, Yavatmal.
6. The Sub Divisional Engineer,
Pandharkawada, Distt. Yavatmal.
---------------------------------------------------------------------------------------------
Ms S. A. Dhawas, counsel for the petitioner.
Ms Geeta Tiwari, Asstt.Govt.Pleader for the respondent Nos.1 to 6.
------------------------------------------------------------------------------------------
AND
WRIT PETITION NO. 4080 OF 2017
PETITIONERS :- 1. Hotel Jaiswal Wine Bar,
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License No. FL-III-9/16-17,
Through Proprietor
Prakash Shriramlal Jaiswal,
Aged about 61 Yrs., R/o. Old City,
Telhara, Tq. Telhara, Distt. Akola.
2. S. K. Jaiswal Country Liquor Shop,
License No. CL-III-35/2016-17,
Through Proprietor Shivprasad
Kanhaiyalal Jaiswal, Aged about 47 Yrs
R/o. Tanaji Chowk, Telhara,
Tq. Telhara, Distt. Akola.
3. J. S. Jaiswal Country Liquor Shop,
License No. CL-III-72/2016-17
through Proprietor Jagdish
Shankarlal Jaiswal,
Aged about 51 Yrs., R/o. Punoti,
Kd., Tq. Bashitakli, Distt. Akola
4. R. K. Garden Restaurant,
License No. FL-III-123/2016-17,
Through Proprietor - Keshav
Shrikrushna Jamode,
Aged 42 Yrs., R/o. Shivaji Chowk,
Tq. Telhara, Distt. Akola
...VERSUS...
RESPONDENTS :- 1. State of Maharashtra,
Through Secretary,
State Excise Department,
Mantralaya, Mumbai.
2. The Commissioner for Excise,
Maharashtra State, Mumbai
3. The District Collector/ Superintendent
of State Excise, Akola, Tq. & Distt. Akola
4. The Sub Divisional Engineer,
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Public Works Department,
Sub Division Telhara, Distt. Akola
5. Chief Officer, Municipal Council,
Telhara, Tq. Telhara, Distt. Akola
---------------------------------------------------------------------------------------------
Mr. J. B. Gandhi, counsel for the petitioners.
Mrs M. H. Deshmukh, Asstt.Govt.Pleader for the respondent Nos.1
to 5.
------------------------------------------------------------------------------------------
AND
WRIT PETITION NO. 4087 OF 2017
PETITIONERS :- 1. Bellari Restaurant and Bar,
Bansi Nagar, MIDC Digdoh,
Teh. Hingna, Distt. Nagpur.
Through its Proprietor
Girish S/o. Rikhabchand Sharma,
Aged 53 Yrs., Occu. Business,
R/o. 60, Shivaji Nagar, Nagpur.
2. Rangoli Restaurant and Bar,
MIDC Digdoh, Teh. Hingna,
Distt. Nagpur Through Prop.
Mrs. Pushpa Mahesh Jaiswal,
Aged 46 Yrs., R/o. Plot No.29,
Swavlambi Nagar, Ring Road,
Nagpur.
3. Yerolwar Liquor,
MIDC Digdoh, Teh. Hingna,
Distt. Nagpur. Through its Prop.
Swami S/o. Kristyya Yerolwar,
Aged 62 Yrs., Occu. Business,
R/o. Bansi Nagar, Digdoh, Hingna,
Nagpur.
4. M/s Navrang Restaurant and Bar,
MIDC Digdoh, Teh. Hingna,
Distt. Nagpur, Through its Prop.
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Swami S/o. Kristayya Yerolwar,
Aged 62 Yrs., Occu. Business,
R/o. Bansi Nagar, Digdoh, Hingna
Nagpur.
...VERSUS...
RESPONDENTS :- 1. State of Maharashtra,
Through its Secretary,
Department of Excise,
Mantralaya, Mumbai.
2. The Commissioner State Excise,
Mumbai
3. Collector State Excise Department,
Nagpur
4. Superintendent State Excise,
Department, Nagpur
5. Secretary PWD Department,
Mantralaya, Mumbai.
---------------------------------------------------------------------------------------------
Mr. A. R. Sharma, counsel for the petitioners.
Mrs N. P. Mehta, Asstt.Govt.Pleader for the respondent Nos.1 to 6.
------------------------------------------------------------------------------------------
AND
WRIT PETITION NO. 4093 OF 2017
PETITIONER :- Rituraj S/o. Rajendra Mahajan,
Aged 25 Yrs., Occu. Business,
Prop. M/s. Sai Wine Bar, Resident of
'Rajkalpa'. Govind Nagar, Pimpalgaon
Road, Yavatmal
...VERSUS...
RESPONDENTS :- 1. The State of Maharashtra,
Through its Secretary of
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Department of Excise,
Mantralaya, Mumbai.
2. The District Collector/State Excise
Department, Yavatmal, Distt. Yavatmal.
3. The Excise Inspector, State Excise
Department, Yavatmal
4. Sub Divisional Engineer,
Public Works Department, Sub Division,
Ner, District Yavatmal.
---------------------------------------------------------------------------------------------
Mr. Vikas Kulsange, counsel for the petitioner
Ms. Ritu V. Kalia (Sharma), Asstt.Govt.Pleader for the respondent
Nos.1 to 4.
------------------------------------------------------------------------------------------
AND
WRIT PETITION NO. 4133 OF 2017
PETITIONER :- P. P. Deshmukh, Country Liqour
Shop, Walgaon, Through its
Proprietor Pratap Punjabrao
Deshmukh, Aged 63 Yrs.,
Occu. Business,
R/o. Aradhya Rukmini Nagar,
Amravati
...VERSUS...
RESPONDENTS :- 1. Collector, Amravati,
2. Superintendent, State Excise,
Amravati.
---------------------------------------------------------------------------------------------
Ms Deepali Sapkal, counsel for the petitioner
Mr A. S. Fulzale, Asstt.Govt.Pleader for the respondent Nos.1 & 2
------------------------------------------------------------------------------------------
AND
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WRIT PETITION NO. 4255 OF 2017
PETITIONER :- Kiran W/o. Anil Jaiswal,
Aged 40 Yrs., Occu. Business,
R/o. Sonati Road, Mehkar,
Tq. Mehkar, Distt. Buldhana
...VERSUS...
RESPONDENTS :- 1. The State of Maharashtra,
Through the Secretary of
Department of Excise,
Mantralaya, Mumbai.
2. The Commissioner of State Excise,
Mumbai.
3. The District Collector/ Superintendent
of State Excise, Mehkar, Tq. Mehkar,
Distt. Buldhana.
4. The Excise Inspector, Department
of State Excise, Mehkar, Tq. Mehkar,
Distt. Buldhana
5. Sub Divisional Engineer,
Public Works Department,
Sub Division Mehkar,
Tal. Mehkar, District Buldhana.
---------------------------------------------------------------------------------------------
Mr. D. V. Chauhan, counsel for the petitioner
Mr A. M. Deshpande, Asstt.Govt.Pleader for the respondent Nos.1
to 5.
------------------------------------------------------------------------------------------
AND
WRIT PETITION NO. 4256 OF 2017
PETITIONER :- 1. Lalaji Beer Shop, through its Prop.
Shri Anil S/o. Mishrilal Jaiswal,
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Aged 45 Yrs., Occu. Business,
R/o. Plot No.3, Tilak Nagar,
Mehkar, Tq. Mehkar, Distt. Buldhana.
2. Shri Anil S/o. Mishrilal Jaiswal,
Aged 45 Yrs, Occu. Business,
R/o. Malegaon Road, Mehkar,
Tq. Mehkar, Distt. Buldhana
3. Hotel New Lalaji, Through its Prop.
Shri Anil S/o. Mishrilal Jaiswal.
Aged 45 Yrs., Occu. Business,
R/o. Plot No.3, Tilak Nagar,
Mehkar, Tq. Mehkar, Distt. Buldhana.
4. Smt. Archana W/o. Chiranjilal Jaiswal,
Aged 50 Yrs., Occu. Business,
R/o. Dongaon, Tq. Mehkar,
Distt. Buldhana
5. Smt. Kiran W/o. Babulal Jaiswal,
Aged 60 Yrs., Occu. Business,
R/o. Badhnath Mandir Parisar,
Dongaon, Tq. Mehkar, Distt. Buldhana.
6. Kunjilal S/o. Shitalprasad Jaiswal,
Aged 60 Yrs., Occu. Business,
R/o. Balanath Nagar, YT Chowk,
Ward No. 4, Dongaon, Tq. Mehkar,
Distt. Buldhana.
7. Hotel Somesh Wine Bar,
Through its Prop. Sunil
Shitalprasad Jaiswal,
Aged 60 Yrs., Occu. Business,
R/o. House No. 698, Ward No.5,
Dongaon, Tq. Mehkar,
Distt. Buldhana.
8. Rajkumar Mishralal Jaiswal,
Aged 58 Yrs., Occu. Business,
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R/o. Narmada Niwas, Aregaon
Road, Gajanan Mandir, Ward
No.2, Dongaon, Distt. Buldhana.
9. Santosh Mishrilal Jaiswal,
Aged 54 Yrs., Occu. Business,
R/o. Narmada Niwas, Aregaon
Road, Gajanan Mandir, Ward No.2,
Dongaon, Distt. Buldhana
10. Hotel Shejal Shrushti,
Through its Prop.
Sudhir S/o. Jaglal Jaiswal,
Aged 60 Yrs., R/o. Aregaon
Road, Gajanan Mandir, Ward No.2,
Dongaon, Distt. Buldhana.
11. Sudhir S/o. Jaglal Jaiswal,
Aged 60 Yrs., R/o. Aregaon Road,
Gajanan Mandir, Ward No.2,
Dongaon, Distt. Buldhana.
12. Hotel Vaishnavi Wine Bar,
through its Prop. Sudhir S/o.
Jaglal Jaiswal, Aged 60 Yrs.,
R/o. Aregaon Road, Gajanan
Mandir, Ward No.2, Dongaon,
Distt. Buldhana.
...VERSUS...
RESPONDENTS :- 1. State of Maharashtra,
Through the Secretary of
Department of Excise,
Mantralaya, Mumbai
2. The Commissioner of State Excise,
Mumbai
3. The District Collector/
Superintendent of State Excise,
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Mehkar, Distt. Buldhana
4. The Excise Inspector,
Department of State Excise,
Mehkar, Dist. Buldhana.
5. Sub Divisional Engineer, Public
Works Department, Sub Division
Mehkar, Distt. Buldhana.
---------------------------------------------------------------------------------------------
Mr. D. V. Chauhan, counsel for the petitioners.
Ms T. H. Khan, Asstt.Govt.Pleader for the respondent Nos.1 to 5.
---------------------------------------------------------------------------------------------
AND
WRIT PETITION NO. 4044 OF 2017
PETITIONERS :- 1. Hotel Samrat Wine Bar,
Through its Proprietor,
Virendrasing Ramchandrasingh Chawhan
Aged about 52 years, Occ. Business,
R/o. Plot No.14, Murtijapur, Dist. Akola.
2. Shri Madhukar Ashok Dasu Awwalwar,
Aged about 56 years, Occ. Business,
R/o. Plot No.12, D-Ward No.20,
Murtijapur, Akola.
...VERSUS...
RESPONDENTS :- 1. State of Maharashtra,
Through the Secretary of Department
of Excise, Mantralaya Mumbai.
2. The Commissioner of State Excise,
Mumbai.
3. The District Collector / Superintendent
of State Excise, District Akola.
4. The Excise Inspector,
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Department of State Excise, Akola.
5. Sub Divisional Engineer,
Public Works Department,
Sub Division Akola, District Akola.
6. Municipal Council,
Through its Chief Executive Officer,
Murtizapur.
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Mr. D.V.Chauhan and S. P. Bodalkar, counsel for the petitioners.
Shri Amit Madiwale, A.G.P. for the respondent Nos.1 and 5.
Mr. Pravin P. Deshmukh, counsel for the respondent No.6.
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WITH
WRIT PETITION NO. 4048 OF 2017
PETITIONERS :- 1. Sanjay S/o Ambikaprasad Jaiswal,
Aged about 52 years, Occ. Business,
R/o. Lakhanpuri, Tq. Murtijapur,
Dist. Akola.
2. Mahajan Wine Mart, through its
Prop. Ravindra Lakhanlal Mahajan,
Aged about 58 years, Occ. Business,
R/o. Murtijapur, Dist. Akola.
3. Hotel Roy, through its Prop.
Pravinkumar Bharatlal Roy,
Aged about 44 years, Occ. Business,
R/o Main Road, Murtijapur, Dist. Akola.
4. D. M. Jaiswal and Partner, through its
Partner, Sau. Jaya Sanjay jaiswal,
Aged about 39 years, Occ. Business,
R/o Main Road, Murtijapur, Dist. Akola.
...VERSUS...
RESPONDENTS :- 1. State of Maharashtra,
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Through the Secretary of Department
of Excise, Mantralaya Mumbai.
2. The Commissioner of State Excise,
Mumbai.
3. The District Collector / Superintendent
of State Excise, District Akola.
4. The Excise Inspector,
Department of State Excise, Akola.
5. Sub Divisional Engineer,
Public Works Department,
Sub Division Akola, District Akola.
6. Municipal Council,
Through its Chief Executive Officer,
Murtizapur.
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Mr. D. V. Chauhan, counsel for the petitioners.
Shri Amit Madiwale, A.G.P. for the respondent Nos.1 and 5.
Mr. Pravin P. Deshmukh, counsel for the respondent No.6.
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WITH
WRIT PETITION NO. 5761 OF 2017
PETITIONERS :- 1. M/s. Hotel Radhika, through its
Prop. Vijaykumar B. Jaiswal,
Aged about 44 years, Occ. Business,
R/o. Sonu Chowk, Akot, Dist. Akola.
2. Hotel Indraprastha, through its
Prop. Ravikishor Radhakisan Jaiswal,
Aged about 43 years, Occ. Business,
R/o. Near Rural Water Supply, Akot,
Dist. Akola.
3. Akot Wine Mart, through its Prop.
Arun D. Jaiswal,
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Aged about 40 years, Occ. Business,
R/o Athawadi Bazar, Akot, Dist. Akola.
4. Shri Amrish Prakash Jaiswal,
Aged about 37 years, Occ. Business,
R/o Bhalonde Complex, Aamgaon Road,
Akot, Dist. Akola.
...VERSUS...
RESPONDENTS :- 1. State of Maharashtra,
Through the Secretary of Department
of Excise, Mantralaya Mumbai.
2. The Commissioner of State Excise,
Mumbai.
3. The District Collector / Superintendent
of State Excise, District Akola.
4. The Excise Inspector,
Department of State Excise, Akot, Akola.
5. Sub Divisional Engineer,
Public Works Department,
Sub Division Akot, District Akola.
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Mr. S. P. Bodalkar, counsel for the petitioners.
Shri Amit Madiwale, A.G.P. for the respondent Nos.1 and 5.
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CORAM : R.K.DESHPANDE &
MILIND N. JADHAV, JJ.
DATED : 13.11.2019 ORAL J U D G M E N T :- (Per:R.K.Deshpande, J) Rule, returnable forthwith. Heard finally by consent ::: Uploaded on - 09/01/2020 ::: Downloaded on - 23/04/2020 20:20:42 :::
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2) All these petitions are the offshoots of the decision of the Apex Court in State of Tamil Nadu represented by its Secretary, Home, Prohibition and Excise Department and others vs. K. Balu and another reported in (2017) 2 SCC 281 imposing restriction for opening or running of liquor shops visible from a National or State highway, directly accessible from National or State highway and situated within a distance of 500 meters of the outer edge of the National or State highway or of a service lane along the highway. The decision was rendered by the Apex Court on 15th December 2016. Subsequently, the Apex Court has clarified the said decision on 31st March 2017, 11th July 2017, 12th July 2017, 13th December 2017 and lastly on 23rd February 2018.
3) Keeping in view the aforesaid clarifications issued by the Apex Court, the State Government has issued Circular dated 31st March 2018 laying down the parameters in respect of grant or renewal of liquor licences. The said Circular was further clarified on 12th April 2018.
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4) In the light of the clarifications issued by the Apex Court referred to above and the Circular issued by the State Government along with its clarifications, each and every case is required to be examined by the Competent Authority i.e. Superintendent of State Excise of the concerned District, who can go into all the questions including the one, as to whether the shops are located or to be located on the National highway or State highway, local bodies and Municipal areas, proximity of distance, etc., which require factual aspect to be dealt with. Hence, all these mattes can be disposed of with a direction to the competent authority, which is the Superintendent of State Excise of the Region concerned, to adjudicate and take decision in the light of clarifications so issued by the Apex Court as well as by the State Government.
5) In view of above, all these writ petitions are disposed of by an order as under :
(i) The petitioners are at liberty to make appropriate representation to the concerned Superintendent of State Excise within a period of 15 days from today, either for grant or renewal of licences for continuation of liquor shops.::: Uploaded on - 09/01/2020 ::: Downloaded on - 23/04/2020 20:20:43 :::
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(ii) Keeping in view the law down by the Apex Court as clarified from time to time and the Government Circulars and clarifications issued thereafter, appropriate decision be taken, obviously after granting hearing to the parties concerned, in each matter in accordance with law within a period of three months from the date of making of representation.
(iii) It shall be open for the parties, if at all aggrieved by such decision, to approach this Court for redressal of their grievances.
6) Rule is made absolute in the aforesaid terms. No order as to costs.
JUDGE JUDGE
Kavita
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