Section 2(14C) in The Howrah Municipal Corporation Act, 1980
(14C)[ "Heritage Conservation Committee" means the Heritage Conservation Committee constituted under sub-section (1) of section 183D;] [Clause (14A), which inserted by W.B. Act 17 of 1995, was renumbered as clause (14D), and before so renumbering, clauses (14B) and (14C) inserted by W.B. Act 11 of 1999.]
