Section 36(1) in The Cinematograph (Certification) Rules, 1983

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Union of India - Subsection

Section 36(1) in The Cinematograph (Certification) Rules, 1983

(1)A fee shall be charged for the examination of every film at the rates laid down in the following Table and the same shall be paid either in cash or remitted by postal order or bank draft to the regional centre of the Board where the film is to be examined.Table of Fees

(i)Celluloid Films

Length in meters(up to and inclusive of)	Examination Fees(Other than PredominantlyEducational films)(in rupees)	Examination Fees(Predominantly Educationalfilms)(in rupees)	Screening Fees(in rupees)
(1)	(2)	(3)	(4)
300	2,000	400	200
600	3,950	800	400
900	5,950	1,200	600
1,200	7,950	1,600	800
1,500	9,950	2,000	1,000
1,800	11,900	2,400	1,200
2,100	13,900	2,800	1,400
2,400	15,900	3,200	1,600
2,700	17,850	3,550	1,800
3,000	19,850	3,950	2,000
3,300	21,850	4,350	2,000
3,600	23,850	4,750	2,000
3,900	25,800	5,150	2,000
4,200	27,750	5,550	2,000
4,500	29,800	5,950	2,000
4,800	31,750	6,350	2,000
5,100	33,750	6,750	2,000
5,400	35,750	7,150	2,000
5,700	37,750	7,550	2,000
6,000	39,650	7,950	2,000

(ii)Other than Celluloid Films

Duration in minutes(up to and inclusiveof)	Examination Fees(Other than PredominantlyEducational films)(in rupees)	Examination Fees(Predominantly Educationalfilms)(in rupees)	Screening Fees(in rupees)
(1)	(2)	(3)	(4)
10	1,900	550	150
20	3,650	1,100	300
30	5,950	1,200	400
40	7,350	1,450	550
50	9,150	1,850	700
60	10,900	2,200	850
70	12,700	2,550	950
80	14,700	2,950	1,050
90	17,650	3,300	1,250
100	18,250	3,650	1,400
110	20,050	4,000	1,550
120	21,850	4,350	1,650
130	23,800	4,750	1,800
140	23,800	5,100	1,950
150	27,200	5,450	2,100
160	29,150	5,850	2,200
170	30,950	6,200	2,350
180	32,750	6,550	2,500
190	34,750	6,950	2,650
200	36,300	7,250	2,800

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Union of India - Subsection

Section 36(1) in The Cinematograph (Certification) Rules, 1983