Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of West Bengal - Section Section 11 in The West Bengal State Tax on Professions, Trades, Callings and Employments Act, 1979. 11. Recovery of tax, etc. - All arrears of tax, penalty, interest and fees under this Act shall be recoverable as arrears of land revenue.
